High Courts26 Mar 1999
Sita Ram Vs Union of India
Delhi High Court · (1999) 4 AD 503 : (1999) 79 DLT 10 : (1999) 50 DRJ 326
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 51 of 63
High Courts26 Mar 1999
Maninder Kaur Vs State and Others
Delhi High Court · (1999) 4 AD 153 : (2000) CriLJ 3111 : (1999) 79 DLT 727 : (1999) 2 DMC 199 : (1999) 50 DRJ 31 : (1999) 3 RCR(Criminal) 508
High Courts26 Mar 1999
Shiva Leasing Co. Vs State
Delhi High Court · (1999) 3 AD 6 : (1999) 79 DLT 148 : (1999) 49 DRJ 289 : (1999) 3 RCR(Criminal) 394
High Courts26 Mar 1999
Kanwar Gajender Pal Singh Vs State
Delhi High Court · (1999) 3 AD 27 : (1999) 78 DLT 844 : (1999) 49 DRJ 303
High Courts26 Mar 1999
Magnum Films Vs Motion Picture Association and Others
Delhi High Court · (1999) 3 AD 650
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Mar 1999
Sushil Kanta Chakravarty Vs Rajeshwar Kumar
Delhi High Court · AIR 2000 Delhi 413 : (1999) 79 DLT 210
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Delhi Rent Control Act, 1958 — Section 14(1), 14(6), 25B, 25B(8)
High Courts24 Mar 1999
DHL Worldwide Express Vs Associated Buying Services
Delhi High Court · (1999) 79 DLT 168
High Courts24 Mar 1999
Hindustan Lever Ltd. and Another Vs Monopolies and Restrictive Trade Practices Comm. and Others
Delhi High Court · (1999) 3 AD 515 : AIR 2000 Delhi 20 : (1999) 3 CivCC 49 : (1999) 97 CompCas 382 : (1999) 79 DLT 234 : (1999) 49 DRJ 329 : (1999) 1 RCR(Rent) 566
High Courts24 Mar 1999
Rama Kanta Jain Vs M.S. Jain and others
Delhi High Court · (1999) 3 AD 32 : AIR 1999 Delhi 281 : (1999) 50 DRJ 232 : (1999) ILR Delhi 232
High Courts23 Mar 1999Dismissed
Sameer Gehlauat Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1999) 78 DLT 775
High Courts22 Mar 1999
Raj Pal and Others Vs Delhi Transport Corpn. and Others
Delhi High Court · (1999) 2 AD 785 : (1999) 79 DLT 319 : (1999) 49 DRJ 339
Constitution of India, 1950 — Article 226
High Courts22 Mar 1999
R.C. Verma (Capt.) (Retd.) Vs Army Welfare Housing Organisation and Another
Delhi High Court · (1999) 2 AD 809 : (1999) 49 DRJ 295
High Courts22 Mar 1999Allowed
Maj. Gen. (Dr.) C.M. Khanna Vs Union of India (UOI) and Another
Delhi High Court · (1999) 79 DLT 466
Constitution of India, 1950 — Article 226
High Courts22 Mar 1999
Subhash Kumar Vs Delhi Development Authority
Delhi High Court · (1999) 2 AD 817 : (1999) 49 DRJ 447
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Limitation Act, 1963 — Section 5
High Courts22 Mar 1999
K.S. Bhimwal MOHS (Lt. Col.) Vs Union of India and Another
Delhi High Court · (1999) 2 AD 759 : (1999) 79 DLT 297 : (1999) 50 DRJ 134
Constitution of India, 1950 — Article 226
High Courts22 Mar 1999
Ram Kishan Vs Mahanagar Telephone Nigam Limited and others
Delhi High Court · (1999) 3 AD 556
High Courts19 Mar 1999
Swati Acharya and Another Vs Aruna Suresh and Another
Delhi High Court · (1999) 2 AD 724 : (1999) CriLJ 2067 : (1999) 79 DLT 110 : (1999) 49 DRJ 173 : (1999) 1 ILR Delhi 297 : (1999) RLR 232
Constitution of India, 1950 — Article 215Penal Code, 1860 (IPC) — Section 114, 120
High Courts19 Mar 1999
Thomas Cook India Limited Vs Hindustan Theremo Prints Limited (in liquidation) Hindustan Thermo Prints Limited (in liquidation) Vs D.R.G. (U.K.) ltd. and Others
Delhi High Court · (1999) 2 AD 705 : (2001) 103 CompCas 138 : (1999) 79 DLT 404 : (1999) 49 DRJ 709 : (1999) 122 PLR 26
COMPANIES ACT, 1956 — Section 434, 446, 511, 518
High Courts19 Mar 1999Dismissed
M/s. Hindustan Thermo Prints Ltd. (in Liquidation) Vs D.R.G. (U.K.) Ltd. and others
Delhi High Court · AIR 1999 Delhi 202
High Courts19 Mar 1999
Surinder Sharma Vs Union of India and Another
Delhi High Court · (1999) 2 AD 751 : (1999) 79 DLT 184 : (1999) ILR Delhi 282
Central Reserve Police Force Rules, 1955 — Rule 11