High Courts15 Apr 1999
Rajnish Gupta and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (1999) 3 AD 725 : (1999) 80 DLT 481
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 49 of 63
High Courts15 Apr 1999
R.S Bakshi and Another Vs Mr. H.K. Malhari and Another
Delhi High Court · (1999) 3 AD 469
High Courts13 Apr 1999Dismissed
Gopal Mohan Vadhera Vs Jagdish Rai Vadhera and Others
Delhi High Court · (1999) 4 CivCC 104 : (1999) 80 DLT 80
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts13 Apr 1999
Brijesh Kumari Vs State
Delhi High Court · (1999) 49 DRJ 601
Juvenile Justice Act, 1986 — Section 18
High Courts13 Apr 1999
Ram Karan and Others Vs Shri Jagdeep Rai and Sons
Delhi High Court · (1999) 3 AD 529 : (1999) 79 DLT 305 : (1999) 49 DRJ 602
High Courts13 Apr 1999
Action Const. Equipment P. Ltd. and Another Vs Escorts Const. Equipment Ltd. and Another
Delhi High Court · (1999) 3 AD 464 : (1999) 79 DLT 300
High Courts12 Apr 1999
Mr. R.S. Bakshi and Another Vs Mr. H.K. Malhari and Another
Delhi High Court · (1999) 04 DEL CK 0073
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts12 Apr 1999Dismissed
Col. S.S. Bajwa Vs Union of India (UOI)
Delhi High Court · (1999) 49 DRJ 529
High Courts12 Apr 1999Dismissed
Attar Singh Vs Airport Authority of India
Delhi High Court · (1999) 49 DRJ 664
High Courts12 Apr 1999
M.G. Kapoor (Lt. Col.) Vs Union of India and Others
Delhi High Court · (1999) 3 AD 623 : AIR 1999 Delhi 300 : (1999) 3 CivCC 209 : (2001) 103 CompCas 924 : (1999) 80 DLT 111 : (1999) 50 DRJ 462 : (1999) 123 PLR 21 : (1999) 3 RCR(Civil) 301
Interest Act, 1978 — Section 3(3)
High Courts09 Apr 1999Dismissed
Major Tilak Bose Vs Union of India (UOI) and Others
Delhi High Court · (1999) 79 DLT 164
Constitution of India, 1950 — Article 226
High Courts09 Apr 1999
Banwari Lal Mahajan Vs Municipal Corpn. of Delhi
Delhi High Court · (1999) 3 AD 382 : (1999) 79 DLT 282 : (1999) 49 DRJ 527
High Courts09 Apr 1999
Arvind Bhatia and Others Vs Delhi Administration
Delhi High Court · (1999) 3 AD 441 : (1999) 79 DLT 697
High Courts09 Apr 1999
Khaitan and Associates Vs Minerals and Metals Trading Corpn. of India Ltd. and Others
Delhi High Court · (1999) 3 AD 472 : (1999) 80 DLT 198 : (1999) 49 DRJ 291 : (1999) RLR 460
High Courts08 Apr 1999Allowed
Luk Auto Ancillary (India) Ltd. (In Liquidation) Vs Laxmi Narain Raina and Others
Delhi High Court · (1999) 50 DRJ 101
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Apr 1999
J. Joseph Vs Shri A.P. Nandy
Delhi High Court · (1999) CriLJ 3090 : (1999) 79 DLT 541 : (1999) 49 DRJ 649 : (1999) 66 ECC 87 : (1999) 1 ILR Delhi 327
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Exchange Regulation Act, 1973 — Section 56
High Courts08 Apr 1999
Badarpur Power Engineers and Workmen Union Vs Union of India and Others
Delhi High Court · (1999) 3 AD 640
Constitution of India, 1950 — Article 226
High Courts08 Apr 1999Dismissed
IC-3450F Major Ashok Kumar Pant Vs Union of India (UOI) and Others
Delhi High Court · (1999) 79 DLT 292 : (1999) 49 DRJ 581
High Courts08 Apr 1999
Golden Ahar Ltd. and Another Vs Union of India
Delhi High Court · (1999) 3 AD 619 : AIR 1999 Delhi 372 : (1999) 79 DLT 161
High Courts07 Apr 1999
Shashi Kanta Rishi Vs Union of India and Others
Delhi High Court · (1999) 3 AD 637
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2