High Courts21 Apr 1999
S/Sh. Tajeshwar Kumar Sharma and Others Vs Union of India (UOI) and Another
Delhi High Court · (1999) 79 DLT 254 : (1999) 49 DRJ 677
Constitution of India, 1950 — Article 14, 19, 21, 226, 38
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 48 of 63
High Courts21 Apr 1999
Anu Chaudhary Vs State and Others
Delhi High Court · (2000) 53 DRJ 385
Criminal Procedure Code, 1973 (CrPC) — Section 210, 482
High Courts21 Apr 1999
Bureau of Indian Standards Emp. Union and Others Vs Dir. Gen., Bureau of Indian Standards (BIS) and Others
Delhi High Court · (1999) 3 AD 789 : (1999) 80 DLT 35
Constitution of India, 1950 — Article 226
High Courts21 Apr 1999Dismissed
Madhumilan Syntex Limited Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · (1993) 79 DLT 284 : (1999) 49 DRJ 593
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 13(3), 15
High Courts21 Apr 1999
R.K. Goel Abhay Kumar Jain and another Vs Union of India
Delhi High Court · (1999) 3 AD 712 : (1999) 79 DLT 277 : (1999) 50 DRJ 637
Arbitration Act, 1940 — Section 30, 33
High Courts21 Apr 1999
Delhi Consumer Coopt. Wholesale Store Ltd. Vs S.L.Thakural
Delhi High Court · (1999) 4 AD 125 : (1999) 79 DLT 644 : (1999) 50 DRJ 79
High Courts21 Apr 1999
Amarjit Singh Johar and Company (DC) Vs Prakash Chand Brahmin and Another
Delhi High Court · (1999) 3 AD 718 : (1999) 4 CivCC 466 : (1999) 79 DLT 289 : (1999) 50 DRJ 169 : (1999) 122 PLR 40
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Apr 1999
R.K. Goel and Others Vs Amrit Singh and Others
Delhi High Court · (1999) 3 AD 760 : (1999) 4 CivCC 718 : (1999) 80 DLT 331 : (1999) 50 DRJ 94 : (1999) 3 RCR(Civil) 527
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Apr 1999
K.K. Mishra (Dr.) Vs Union of India and Others
Delhi High Court · (1999) 3 AD 690
Constitution of India, 1950 — Article 226
High Courts20 Apr 1999
Shakuntla Bisht Vs Union of India and Others
Delhi High Court · (1999) 3 AD 445
High Courts20 Apr 1999
Delhi Development Authority Vs Shri Raj Kumar
Delhi High Court · (1999) 4 AD 215 : (1999) 79 DLT 559
High Courts20 Apr 1999Dismissed
Bijoli Niloy Banerjee Vs Industrial Financial Corpn. of India Ltd. and Another
Delhi High Court · (1999) 4 AD 302 : (1999) 80 DLT 71
High Courts20 Apr 1999
R.K. Shivdasani Vs Export Inspection Agency (Delhi) and Another
Delhi High Court · (1999) 3 AD 450 : (1999) 79 DLT 640 : (1999) 82 FLR 942
High Courts19 Apr 1999
Jagdish Chander Vs State and Another
Delhi High Court · (1999) 3 AD 454 : (1999) 50 DRJ 172
High Courts19 Apr 1999Partly Allowed
Nafees Ahmad Siddiqui and Others Vs State
Delhi High Court · (1999) 49 DRJ 569(1) : (1999) 1 ILR Delhi 472
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 438, 439, 482
High Courts19 Apr 1999Dismissed
Madan Lal Ahuja Vs State
Delhi High Court · (1999) 3 AD 430 : (2000) 86 DLT 680 : (1999) 49 DRJ 551 : (1999) 1 ILR Delhi 467 : (1999) 2 RCR(Criminal) 746
Criminal Procedure Code, 1973 (CrPC) — Section 438Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 379
High Courts19 Apr 1999
Shiv Narain Sharma Vs Director of Education and Others
Delhi High Court · (1999) 3 AD 764 : (1999) 79 DLT 634
Constitution of India, 1950 — Article 226
High Courts19 Apr 1999
Parveen Wadhawan Vs Govt. of National Capital Territory of Delhi and Others
Delhi High Court · (2000) 1 AD 147
High Courts16 Apr 1999
Jain Associates and Others Vs Deepak Chawdhary and Co.
Delhi High Court · (1999) 4 AD 385 : (1999) 3 CivCC 400 : (1999) 80 DLT 654
High Courts15 Apr 1999
G.C. Singh Puri and Another Vs Smt. Surjit Kaur
Delhi High Court · (2000) 1 AD 791
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2