High Courts03 May 1999
Shubh Lata Jain (Smt.) Vs Municipal Corporation of Delhi
Delhi High Court · (2000) 4 AD 905
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 46 of 63
High Courts03 May 1999
Mamta Sharma Vs University of Delhi
Delhi High Court · (1999) 3 AD 774 : (1999) 79 DLT 612 : (1999) 50 DRJ 567
Constitution of India, 1950 — Article 226
High Courts01 May 1999Allowed
Delhi Development Authority and Others Vs Rama Associates (P) Ltd.
Delhi High Court · (1999) 4 AD 141 : (1999) 79 DLT 486
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, Order 3 Rule 4(1), Order 3 Rule 4(2), Order 41 Rule 23A
High Courts01 May 1999Dismissed
Group Captain J.L. Jaggi Vs Union of India (UOI)
Delhi High Court · (1999) 50 DRJ 306
High Courts01 May 1999
Haryana Supply Agency (Regd.) Vs National Seeds Corporation Ltd.
Delhi High Court · (1999) 50 DRJ 343
Civil Procedure Code, 1908 (CPC) — Section 34, 47
High Courts01 May 1999
Kaushalya Rani Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1999) 4 AD 957 : (1999) 79 DLT 709 : (1999) 50 DRJ 155
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397Delhi Municipal Corporation Act, 1957 — Section 332, 461
High Courts01 May 1999
Dewan Chand Vs State
Delhi High Court · (1999) 4 AD 974 : (1999) 80 DLT 141 : (1999) 50 DRJ 348
Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 439Penal Code, 1860 (IPC) — Section 366, 376
High Courts01 May 1999Dismissed
Saira Bano Vs State (Govt. of NCT) Delhi
Delhi High Court · (1999) 79 DLT 637
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)
High Courts01 May 1999Dismissed
Maj. Ram Mehar Singh Vs Union of India (UOI)
Delhi High Court · (1999) 50 DRJ 543
High Courts01 May 1999Dismissed
Uma Shanker Sahoo and Others Vs Delhi Development Authority and Others
Delhi High Court · (1999) 50 DRJ 252
High Courts01 May 1999Dismissed
Prabhat Gupta Vs State
Delhi High Court · (1999) 80 DLT 169 : (1999) 50 DRJ 347
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts01 May 1999
Vakil Chand Bindal Vs Delhi Development Authority
Delhi High Court · (1999) 4 AD 316 : (1999) 79 DLT 673 : (1999) 50 DRJ 9
Arbitration Act, 1940 — Section 30, 33
High Courts01 May 1999Allowed
Satpal Singh Vs Union of India (UOI) and Others
Delhi High Court · (1999) 4 AD 321 : (1999) 79 DLT 576 : (1999) 122 PLR 18
Constitution of India, 1950 — Article 226
High Courts01 May 1999
Kamal Pasricha and Others Vs State
Delhi High Court · (1999) 79 DLT 323 : (1999) 1 DMC 676 : (1999) 3 RCR(Criminal) 564
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304B, 34, 498
High Courts01 May 1999
Klen and Marshalls Manufacturers Vs Reserve Bank of India and Others
Delhi High Court · (1999) 4 AD 520 : (1999) 79 DLT 420 : (1999) 50 DRJ 163
High Courts01 May 1999Dismissed
Shashi Pal Singh Vs Gaitri Devi and Another
Delhi High Court · (1999) 79 DLT 494 : (1999) 50 DRJ 159
Delhi Rent Control Act, 1958 — Section 14(1), 25B(8)
High Courts01 May 1999
Sita Holiday Resorts Limited Vs Mohan Lal Harbans Lal Bhayana and Co. and Others
Delhi High Court · (1999) 5 AD 503 : (1999) 80 DLT 179 : (1999) 50 DRJ 336 : (1999) 123 PLR 28 : (1999) RLR 402
High Courts01 May 1999Dismissed
U.R. Arya Vs Director of Education, Delhi Administration and Others
Delhi High Court · (1999) 80 DLT 203 : (1999) 50 DRJ 527
Constitution of India, 1950 — Article 226
High Courts01 May 1999
Brawn Laboratories Ltd. Vs Rhone Poulenc Rorer S.A. and Another
Delhi High Court · (1999) 3 AD 849 : (1999) 79 DLT 507 : (1999) 49 DRJ 630 : (1999) 2 ILR Delhi 395
Arbitration and Conciliation Act, 1996 — Section 9
High Courts01 May 1999
Darshan and Others (Smt.) Vs Union of India and Others
Delhi High Court · (2000) ACJ 578 : (1999) 4 AD 209 : (1999) 4 CivCC 212 : (1999) 79 DLT 432 : (1999) 49 DRJ 655 : (1999) 122 PLR 5 : (1999) 4 RCR(Civil) 1 : (2001) 1 RCR(Criminal) 5