High Courts11 May 1999
Kausales Exports (India) Vs Commissioner of Income Tax and Another
Delhi High Court · (1999) 240 ITR 108
Income Tax Act, 1961 — Section 80HHC, 80HHC(2)
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 44 of 63
High Courts11 May 1999Allowed
Delhi Niwas Co-operative Group Housing Society Ltd. Vs Registrar, Co-operative Societies
Delhi High Court · (1999) 81 DLT 585
Constitution of India, 1950 — Article 226
High Courts11 May 1999
Satjit Singh Vs Skipper Towers (P) Ltd. and Another
Delhi High Court · (1999) 3 AD 792 : (1999) 79 DLT 521 : (1999) 50 DRJ 60
Delhi Rent Control Act, 1958 — Section 14(1), 21, 25
High Courts11 May 1999
Kansales Exports (India) (M/s) Vs Commissioner of Income Tax and Another
Delhi High Court · (1999) 80 DLT 318 : (1999) 107 TAXMAN 243
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 80HHC(2)
High Courts10 May 1999Partly Allowed
S.C. Gupta Vs Jawahar Lal Nehru University
Delhi High Court · (1999) 79 DLT 582 : (1999) 50 DRJ 151
High Courts10 May 1999
Arati Bhargava (Ms.) Vs Shri Kavi Kumar Bhargava (deceased) through LRs.
Delhi High Court · AIR 1999 Delhi 280 : (1999) ILR Delhi 498 : (1999) 122 PLR 14
High Courts10 May 1999
Union of India and another Vs Ravi Parkash Jain and Others
Delhi High Court · (1999) 4 AD 181 : (1999) 79 DLT 787 : (1999) 122 PLR 33
High Courts08 May 1999Dismissed
Golden Ahar Ltd. and Another Vs Union of India (UOI)
Delhi High Court · (1999) 05 DEL CK 0085
Constitution of India, 1950 — Article 226
High Courts07 May 1999
B.R. Mehta Vs Union of India and Others
Delhi High Court · (1999) 4 AD 337 : (1999) 79 DLT 388 : (1999) 50 DRJ 270 : (1999) ILR Delhi 396
High Courts07 May 1999
Global Company Vs M/s. National Fertilizers Ltd.
Delhi High Court · (1999) 81 DLT 16 : (1999) 49 DRJ 660
Arbitration and Conciliation Act, 1996 — Section 34, 36Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)
High Courts07 May 1999
The Punjab Paint Colour and Varnish Works Vs Union of India (UOI) and Others
Delhi High Court · (1999) 79 DLT 529 : (1999) 49 DRJ 609
Arbitration Act, 1940 — Section 30, 33
High Courts07 May 1999
Punjab and Sind Bank Vs Jaimets Pvt. Ltd. and Others
Delhi High Court · (1999) 49 DRJ 606
High Courts07 May 1999
V.R. Kittur Vs State and Others
Delhi High Court · (1999) 5 AD 440 : (1999) 80 DLT 668 : (1999) 4 RCR(Criminal) 621
High Courts07 May 1999
Anand Swrup Gupta Vs Union of India
Delhi High Court · (1999) 4 AD 768 : (1999) CriLJ 4003 : (1999) 50 DRJ 328 : (1999) 66 ECC 112
Criminal Procedure Code, 1973 (CrPC) — Section 437Customs Act, 1962 — Section 108, 132, 135
High Courts07 May 1999
Nand Kishore Mehra Vs Smt. Sushila Mehra
Delhi High Court · (1999) 80 DLT 670 : (1999) 4 RCR(Civil) 21
Benami Transactions (Prohibition) Act, 1988 — Section 3(2)
High Courts07 May 1999
Mahendra Singh (Dr.) Vs Union of India
Delhi High Court · (1999) 4 AD 267 : (1999) 50 DRJ 288
High Courts06 May 1999
Chawla Techno Construct Limited Vs The Embassy of Italy
Delhi High Court · (1999) 3 AD 863 : (1999) 79 DLT 531 : (1999) ILR Delhi 385
Arbitration Act, 1940 — Section 11, 12, 20, 5
High Courts06 May 1999
Pure Drinks Ltd. and Another Vs Project Investment P. Ltd. and Others
Delhi High Court · (1999) 49 DRJ 627
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 May 1999
Subhash Chander Gupta and Co. Vs Delhi Development Authority and Another
Delhi High Court · (1999) 5 AD 277
High Courts06 May 1999Dismissed
Baldev Singh Vs Godran Rubber Plastic Industries
Delhi High Court · (1999) 3 AD 817 : (1999) 79 DLT 513
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151