High Courts24 May 1999
Punjab and Sind Bank Vs Ashok K. Aggarwal and Others
Delhi High Court · (1999) 4 AD 203 : (1999) 80 DLT 517 : (2000) 1 LLJ 447
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 42 of 63
High Courts21 May 1999Dismissed
B.K. Kalra Vs The State
Delhi High Court · (1999) 50 DRJ 331
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts21 May 1999Dismissed
Hindustan Agro Chemicals Limited Vs Union of India (UOI) and Another
Delhi High Court · (1999) 50 DRJ 246
High Courts21 May 1999
Allied Nippon Ltd. and Another Vs M/s. Allied Motors
Delhi High Court · (1999) 4 AD 967 : (1999) 80 DLT 38
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 104
High Courts21 May 1999Dismissed
Varinder Agro Chemicals Ltd. and Another Vs Union of India (UOI) and Others
Delhi High Court · (1999) 79 DLT 679 : (1999) 50 DRJ 13 : (1999) 1 ILR Delhi 524
Constitution of India, 1950 — Article 226
High Courts21 May 1999
Ram Sahay (Shri) Vs Indo Tibetan Border Force (MHA)
Delhi High Court · (1999) 4 AD 476 : (2000) 83 DLT 149
High Courts21 May 1999Allowed
Raman Chawla Vs The State
Delhi High Court · (1999) 80 DLT 124 : (1999) 50 DRJ 334
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts21 May 1999Dismissed
Swastik Fertilizers and Chemicals Ltd. and Another Vs Union of India (UOI) and Another
Delhi High Court · (1999) 79 DLT 671 : (1999) 50 DRJ 260
High Courts21 May 1999Dismissed
Dr. Anup Razdan Vs Union of India (UOI) and Others
Delhi High Court · (1999) 80 DLT 492 : (1999) 50 DRJ 521
Constitution of India, 1950 — Article 226
High Courts21 May 1999Dismissed
New Delhi Municipal Council Vs O.P. Sethi and Others
Delhi High Court · (1999) 80 DLT 145
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts21 May 1999
National Insurance Co. Ltd. Vs Shri P.K. Walia
Delhi High Court · (1999) 5 AD 626 : (1999) 81 DLT 692 : (1999) RLR 529
Delhi Rent Control Act, 1958 — Section 14(1)(k), 14(11)
High Courts21 May 1999
Ganges Fertiliser and Chemicals Ltd. and Others Vs Union of India
Delhi High Court · (1999) 4 AD 257 : (1999) 80 DLT 148 : (1999) 50 DRJ 1 : (1999) ILR Delhi 12
High Courts21 May 1999
Chajju Vs Union of India
Delhi High Court · (1999) 4 AD 985 : (1999) 80 DLT 129 : (1999) 50 DRJ 398
Land Acquisition Act, 1894 — Section 23
High Courts20 May 1999
Gobinder Singh Vs Pritam Singh (Wg. Cdr.) and Others
Delhi High Court · (1999) 4 AD 960 : (1999) 79 DLT 711 : (1999) 50 DRJ 177
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 May 1999
Akash Ganga Builders and Engineers (P) Ltd. Vs G.P. Seth HUF and Another
Delhi High Court · (1999) 4 AD 371 : AIR 1999 Delhi 362 : (1999) 80 DLT 579 : (1999) 50 DRJ 589 : (1999) ILR Delhi 510 : (1999) RLR 410
High Courts20 May 1999
Shashi Bhushan Vs State
Delhi High Court · (1999) 4 AD 231 : (1999) 50 DRJ 142
High Courts20 May 1999
Manisha Pharma Plasto Pvt. Ltd.(M/s) Vs Union of India
Delhi High Court · (1999) 4 AD 172 : (1999) 79 DLT 771 : (1999) 50 DRJ 102 : (1999) 66 ECC 93 : (1999) 112 ELT 22 : (1999) ILR Delhi 501
High Courts19 May 1999
Durgeshwari Devi Vs International Development Research Centre
Delhi High Court · (1999) 4 AD 926 : (1999) 79 DLT 750 : (1999) 50 DRJ 67
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 86
High Courts19 May 1999
Lakhmi Chand Vs Secy. (Labour) Govt. of National Capital Territory of Delhi
Delhi High Court · (1999) 4 AD 49 : (1999) 80 DLT 316
High Courts18 May 1999Dismissed
Modern Food Industries Employees Union Vs Modern Food Industries and Another
Delhi High Court · (1999) 4 AD 413 : (1999) 80 DLT 3 : (2000) 1 LLJ 227
Constitution of India, 1950 — Article 226