High Courts17 May 1999Dismissed
Tilak Tewari Vs The Presiding Officer, Debt Recovery Tribunal and Others
Delhi High Court · (1999) 50 DRJ 181
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 25, 28
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 43 of 63
High Courts17 May 1999
Surat Singh (Ex.Ct.) Vs Union of India
Delhi High Court · (1999) 4 AD 409 : (1999) 50 DRJ 351
High Courts17 May 1999
Access Maritime Corporation Vs Syndicate Bank
Delhi High Court · (1999) 79 DLT 657 : (1999) 50 DRJ 46
Constitution of India, 1950 — Article 226
High Courts17 May 1999
Wazir Singh Vs Delhi Administration and Others
Delhi High Court · (1999) 80 DLT 44 : (2000) 84 FLR 133
High Courts17 May 1999
Ram Saran Vs State
Delhi High Court · (1999) 4 AD 163 : (2000) CriLJ 2656 : (1999) 79 DLT 701 : (2000) 54 DRJ 203
High Courts14 May 1999Allowed
Bar Council of Delhi and Others Vs K.K. Sud and Others
Delhi High Court · (1999) 80 DLT 1 : (1999) 50 DRJ 645
Constitution of India, 1950 — Article 226
High Courts14 May 1999Allowed
Mrs. Uma Mitra Vs Dy. Director (Education)
Delhi High Court · (1999) 80 DLT 52 : (1999) 50 DRJ 572
High Courts14 May 1999Dismissed
Ram Dhari Vs State
Delhi High Court · (1999) 79 DLT 723 : (1999) 2 DMC 194
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts14 May 1999
Vivek Gaur Vs State
Delhi High Court · (1999) 05 DEL CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)
High Courts14 May 1999
Chairman, Governing Body, College of Vocational Studies Vs Zille Singh
Delhi High Court · (1999) 4 AD 195 : (1999) 79 DLT 762 : (1999) 50 DRJ 137 : (1999) ILR Delhi 447
High Courts14 May 1999
Sant Ram and Others Vs Union Public Service Commission and Another
Delhi High Court · (1999) 4 AD 351 : (1999) 80 DLT 664
High Courts14 May 1999
Vocke Curt Ulrich Vs Customs
Delhi High Court · (1999) 4 AD 313 : (1999) 80 DLT 214 : (1999) 50 DRJ 36 : (1999) 65 ECC 881 : (1999) 3 RCR(Criminal) 709
High Courts14 May 1999
J. Georje and others Vs Union of India and others
Delhi High Court · (1999) 3 AD 821 : (1999) 50 DRJ 300
Constitution of India, 1950 — Article 226
High Courts13 May 1999Allowed
Brigadier Surender Kumar Sahni Vs Union of India (UOI) and Others
Delhi High Court · (1999) 80 DLT 348
Constitution of India, 1950 — Article 226defense Regulations, 1987 — Regulation 108
High Courts13 May 1999
Hajra Iqbal Memon Vs Union of India and Others
Delhi High Court · (1999) 3 AD 801 : AIR 1999 Delhi 271 : (1999) 80 DLT 185 : (1999) 50 DRJ 17 : (1999) ILR Delhi 430
Constitution of India, 1950 — Article 21, 226Passports Act, 1967 — Section 6
High Courts13 May 1999
Anand Kumar Deepak Kumar and Another Vs Haldiram Bhujia Wala and Another
Delhi High Court · (1999) 5 AD 41 : (1999) 80 DLT 26 : (1999) 122 PLR 65
High Courts12 May 1999
Madhu Sudan Singh Vs Union of India and Others
Delhi High Court · (1999) 4 AD 42
High Courts12 May 1999
Lloyd Insulations (India) Limited Vs Punj Lloyd Insulation Pvt. Ltd.
Delhi High Court · (1999) 4 AD 281 : (1999) 79 DLT 617 : (1999) ILR Delhi 410
High Courts11 May 1999
KAUSALES EXPORTS (INDIA) Vs COMMISSIONER OF INCOME TAX and Another
Delhi High Court · (2000) 159 CTR 22
High Courts11 May 1999
Castrol Ltd. and Another Vs Ashwini Verma and Another
Delhi High Court · (1999) 80 DLT 114