High Courts26 May 1999
Varinder Agro Chemicals Limited and another Vs Union of India and others
Delhi High Court · (1999) 4 AD 534
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 41 of 63
High Courts26 May 1999
Inder Motor Service Vs M/s. Haryana Dairy Development
Delhi High Court · (1999) 4 AD 978 : (1999) 80 DLT 122 : (1999) 50 DRJ 587 : (1999) 123 PLR 23
Civil Procedure Code, 1908 (CPC) — Order 12 rule 6
High Courts26 May 1999
Joginder Kumar Gandhi Vs D.D.A. and Another
Delhi High Court · (1999) 80 DLT 217 : (1999) 50 DRJ 427
Arbitration Act, 1940 — Section 30, 33
High Courts26 May 1999
Akhil Bhartiya Sarkari Lottery Vyapari Mahasangh and Another Vs Comm. of Police N. D. and Another Vijay Prakash Vs The National Capital Territory of Delhi and Another
Delhi High Court · (1999) 4 AD 593 : (1999) CriLJ 3600 : (1999) 80 DLT 561 : (1999) 50 DRJ 495 : (1999) 3 RCR(Criminal) 718
High Courts26 May 1999
Udaipur Phosphates and Fertilisers Ltd. Vs Union of India and another
Delhi High Court · (1999) 4 AD 484 : (1999) 50 DRJ 197
High Courts26 May 1999
Man Sukh Lal Rawal and Others Vs Union of India and Others
Delhi High Court · (1999) 4 AD 469 : (1999) 50 DRJ 474
High Courts26 May 1999
Dhirendra Krishan Vs Bharat Heavy Electricals Ltd. and Others
Delhi High Court · (1999) 4 AD 455 : (1999) CriLJ 3405 : (1999) 50 DRJ 607 : (1999) ILR Delhi 538
High Courts26 May 1999
Vikas Arora (Shri) Vs Union of India and others
Delhi High Court · (1999) 4 AD 34 : (1999) 80 DLT 531
High Courts26 May 1999
Shree Acids and Chemicals Ltd. Vs Union of India and others
Delhi High Court · (1999) 4 AD 528
High Courts26 May 1999
Medical Council of India Vs Nityanand Ghosh
Delhi High Court · (1999) 4 AD 579 : AIR 1999 Delhi 380 : (1999) 80 DLT 486
High Courts26 May 1999
Standipack Private Limited and Another Vs M/s. Oswal Trading Co. Ltd.
Delhi High Court · (1999) 4 AD 613 : AIR 2000 Delhi 23 : (1999) 80 DLT 56
High Courts25 May 1999
Brig. H.S. Cheema and Another Vs State Bank of India
Delhi High Court · (1999) 80 DLT 117 : (1999) 50 DRJ 431
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Evidence Act, 1872 — Section 91, 92
High Courts25 May 1999
P.L. Lamba and Others Vs Avtar Kishan Ghai and Others
Delhi High Court · (1999) 4 AD 981 : (1999) 80 DLT 126 : (1999) 123 PLR 25
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10Trade and Merchandise Marks Act, 1958 — Section 44(2)
High Courts25 May 1999
Kesho Lal Kapur and Others Vs Vinod Kumar and Another
Delhi High Court · (1999) 6 AD 115 : (1999) 81 DLT 20 : (1999) 50 DRJ 422
High Courts25 May 1999
Sunil Kumar Vs Union of India
Delhi High Court · (1999) 4 AD 506 : (1999) 80 DLT 170 : (1999) 50 DRJ 263 : (2000) 1 LLJ 332
High Courts25 May 1999
State Vs Chotey Lal and others
Delhi High Court · (1999) 4 AD 560 : (1999) CriLJ 3411 : (1999) 80 DLT 339 : (1999) 50 DRJ 513 : (1999) ILR Delhi 455
High Courts24 May 1999
M.K. Verghese and Others Vs Air India Limited and Others
Delhi High Court · (1999) 50 DRJ 353
Constitution of India, 1950 — Article 226
High Courts24 May 1999
Holy Health and Educational Society (Regd.) Vs Delhi Development Authority
Delhi High Court · (1999) 4 AD 552 : (1999) 4 CivCC 691 : (1999) 80 DLT 207 : (1999) 50 DRJ 416 : (1999) ILR Delhi 530 : (1999) 123 PLR 60 : (1999) 3 RCR(Civil) 531
High Courts24 May 1999Dismissed
Shubh mangal Merchantile (P.) Ltd. Vs Trion Restaurants (India) Pvt. Ltd.
Delhi High Court · AIR 2000 Delhi 13 : (1999) 4 CivCC 644 : (1999) 79 DLT 777 : (1999) 50 DRJ 437 : (1999) 2 ILR Delhi 375 : (1999) 3 RCR(Civil) 452
Arbitration and Conciliation Act, 1996 — Section 9
High Courts24 May 1999Dismissed
Rakesh Kumar and Others Vs Air India Limited and Others
Delhi High Court · (1999) 50 DRJ 355
Contract Labour (Regulation and Abolition) Act, 1970 — Section 2