High Courts07 Jul 1999
ASHOK MFG. CO. (P) LTD. Vs COMMISSIONER OF INCOME TAX
Delhi High Court · (2000) 158 CTR 273 : (2001) 117 TAXMAN 479
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 39 of 63
High Courts07 Jul 1999
V. Sri Ram and Others Vs Delta Airlines Inc. and Others
Delhi High Court · (1999) 4 AD 782 : (1999) 80 DLT 503 : (1999) 50 DRJ 465 : (2000) 1 LLJ 414
Industrial Disputes Act, 1947 — Section 10(1)
High Courts07 Jul 1999
Krishan Garg Vs Hari Om Gupta
Delhi High Court · (1999) 4 AD 772 : (1999) 80 DLT 635 : (1999) 50 DRJ 732
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Jul 1999
B.B. Verma Vs National Projects Construction Corporation Limited
Delhi High Court · (1999) 4 AD 757 : (2001) 103 CompCas 11 : (1999) 80 DLT 498 : (1999) 50 DRJ 613 : (1999) ILR Delhi 1(2)
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts06 Jul 1999
National Thermal Power Corporation Vs Canara Bank and Others
Delhi High Court · (1999) 4 AD 847 : (1999) 97 CompCas 930 : (1999) 80 DLT 544
Companies Act, 1956 — Section 10
High Courts06 Jul 1999
C.S.O. Senior Investigators'' Association and Another Vs Union of India and Others Union of India Vs All India Association of Asstt. Supdts. (1) and Others.
Delhi High Court · (1999) 5 AD 325 : (1999) 80 DLT 748 : (1999) 51 DRJ 385
High Courts06 Jul 1999
Jagdish Chand Vs Delhi Transport Corporation and Others
Delhi High Court · (2000) 1 AD 138 : (2000) 86 FLR 973 : (2000) 1 SLJ 355
High Courts05 Jul 1999
Commissioner of Income Tax Vs The Punjab and Sind Bank Ltd., New Delhi
Delhi High Court · (1999) 5 AD 511 : (2000) 161 CTR 501 : (1999) 157 CTR 116 : (1999) 81 DLT 529 : (1999) 239 ITR 343 : (1999) 107 TAXMAN 160
High Courts03 Jul 1999
Harvinder Kaur (Smt.) Vs Lt. Governor, Govt. of NCT of Delhi and Others
Delhi High Court · (2000) 3 AD 531
Constitution of India, 1950 — Article 226
High Courts02 Jul 1999
Ramesh Chand Sahni Vs Mrs. Geeta Madhok and Others
Delhi High Court · (1999) 5 AD 878 : (1999) 82 DLT 485
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Transfer of Property Act, 1882 — Section 52
High Courts02 Jul 1999
Kailash Chand Solanki Vs Union of India and Others
Delhi High Court · (1999) 4 AD 762 : (1999) CriLJ 3813 : (1999) 80 DLT 509 : (1999) 66 ECC 72
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
High Courts02 Jul 1999
Union of India Vs M/s. K.D. Krishan Lal
Delhi High Court · (2001) ACJ 1748 : (1999) 4 AD 740 : AIR 1999 Delhi 349 : (1999) 80 DLT 412 : (1999) 50 DRJ 446 : (1999) ILR Delhi 38 : (1999) 3 RCR(Civil) 668
Limitation Act, 1963 — Section 5Railways Act, 1890 — Section 77(2)
High Courts02 Jul 1999
Kanwar Chand Saboo Vs Prem Kutir Co-op. Group Housing Society Ltd.
Delhi High Court · (1999) 4 AD 833 : AIR 1999 Delhi 353 : (1999) 80 DLT 521 : (1999) 50 DRJ 471 : (1999) 3 RCR(Civil) 681
High Courts02 Jul 1999
Ram Lal Fruit Juice (M/s) Vs P.K. Saxena and Another
Delhi High Court · (1999) 4 AD 637 : (1999) 80 DLT 455
Industrial Disputes Act, 1947 — Section 17
High Courts02 Jul 1999
Municipal Employees'' Union Vs The Presiding Officer and Another
Delhi High Court · (1999) 4 AD 642 : (1999) 80 DLT 313 : (1999) 82 FLR 1022
Industrial Disputes (Central) Rules, 1957 — Rule 26
High Courts02 Jul 1999Allowed
K.N. Sharma Vs Chief General Manager, State Bank of India
Delhi High Court · (2000) 85 DLT 269 : (2000) 54 DRJ 777
Constitution of India, 1950 — Article 226
High Courts02 Jul 1999
Sidharth Choudhary Vs Mahamaya General Finance
Delhi High Court · (1999) 4 AD 633 : (2000) 1 CivCC 533 : (1999) 80 DLT 460 : (1999) 50 DRJ 479 : (1999) ILR Delhi 45 : (1999) 4 RCR(Civil) 20
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts02 Jul 1999
J.R. Jindal Vs Family Planning Association of India and Others
Delhi High Court · (1999) 4 AD 747 : (2000) CriLJ 287 : (1999) 80 DLT 464 : (1999) 50 DRJ 451 : (1999) ILR Delhi 49
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Constitution of India, 1950 — Article 215
High Courts02 Jul 1999
Kimti Lal Vs Smt. Indu Kundra
Delhi High Court · (1999) 4 AD 737 : AIR 1999 Delhi 325 : (1999) 3 CivCC 201 : (1999) 80 DLT 427 : (1999) 50 DRJ 459 : (1999) 2 ILR Delhi 34 : (1999) ILR Delhi 34 : (1999) 3 RCR(Civil) 623
Hindu Marriage Act, 1955 — Section 13(1)
High Courts02 Jul 1999
Aasim Khan Vs Jamia Millia Islamia
Delhi High Court · (2000) 4 AD 581 : (2000) 86 DLT 378
Constitution of India, 1950 — Article 226