High Courts20 Jul 1999
Hello Mineral Water Pvt. Ltd. Vs Thermoking California Pure
Delhi High Court · (2000) 56 DRJ 700
Designs Act, 1911 — Section 2(5)
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 37 of 63
High Courts20 Jul 1999
Commissioner of Income Tax Vs Nihal Chand Rekyan
Delhi High Court · (1999) 156 CTR 59 : (2000) 242 ITR 45 : (2002) 123 TAXMAN 353
Income Tax Act, 1961 — Section 263, 271(1)
High Courts20 Jul 1999
K.S. Chauhan (Col.) Vs Union of India
Delhi High Court · (2000) 4 AD 126 : (2000) 84 DLT 866 : (2000) 56 DRJ 755
High Courts20 Jul 1999
Khursheed Begum and another Vs State (Delhi Admn.)
Delhi High Court · (1999) 5 AD 140 : (1999) 81 DLT 248 : (1999) 51 DRJ 61
High Courts20 Jul 1999
H.K. Chaturvedi Vs Union of India and Others
Delhi High Court · (1999) 5 AD 287 : (1999) 81 DLT 1
High Courts19 Jul 1999
Chanda Ram and Others Vs Madan Jha, The Financial Commissioner and Others
Delhi High Court · (1999) 80 DLT 793
Constitution of India, 1950 — Article 226Delhi Land Reforms Act, 1954 — Section 85East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts19 Jul 1999
Mohan Lal Vs Municipal Corporation of Delhi
Delhi High Court · (1999) 5 AD 592 : (2000) 1 CivCC 423 : (1999) 81 DLT 313 : (2000) 1 RCR(Civil) 82
High Courts19 Jul 1999
Madhu Garg and Others Vs Life Insurance Corporation of India
Delhi High Court · (1999) 4 AD 777 : (1999) 97 CompCas 939 : (1999) 80 DLT 593 : (1999) 50 DRJ 630 : (1999) ILR Delhi 116 : (1999) 3 RCR(Civil) 724
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)Insurance Act, 1938 — Section 39(4)
High Courts19 Jul 1999
Khema Nand (L/Nk.) Vs Union of India and Others
Delhi High Court · (2000) 3 AD 316 : (2000) 53 DRJ 397
High Courts19 Jul 1999
Ram Gopal and Another Vs Airport Authority of India and others
Delhi High Court · (1999) 81 DLT 42 : (1999) ILR Delhi 100 : (1999) 123 PLR 10
Industrial Disputes Act, 1947 — Section 10(1)
High Courts19 Jul 1999
Sedu Ram (Havildar) Vs The Chief of Army Staff and Others
Delhi High Court · (2000) 3 AD 134 : (2000) 84 DLT 687 : (2000) 53 DRJ 395
High Courts19 Jul 1999
NAFED Processed Foods Employes Union and Others Vs Union of India and Others
Delhi High Court · (1999) 5 AD 172 : (1999) 81 DLT 8 : (1999) 50 DRJ 724 : (1999) ILR Delhi 106
High Courts19 Jul 1999
V.K. Dewan and Co. Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1999) 5 AD 671 : (1999) 81 DLT 299 : (2000) 1 RCR(Civil) 103
Arbitration Act, 1940 — Section 14, 17, 30, 33
High Courts16 Jul 1999Dismissed
S. Zooraster and Co. (Supplies) Pvt. Ltd. and Others Vs Union of India (UOI) and Others
Delhi High Court · (1999) 81 DLT 76 : (1999) 66 ECC 77 : (1999) 114 ELT 400
Constitution of India, 1950 — Article 226
High Courts16 Jul 1999
Commissioner of Income Tax Vs Air France Ltd.
Delhi High Court · (1999) 157 CTR 564 : (2000) 241 ITR 656
Income Tax Act, 1961 — Section 192, 201, 201(1A), 256, 9
High Courts16 Jul 1999
Kuldeep Singh Vs Union of India
Delhi High Court · (1999) 5 AD 606 : (1999) 81 DLT 303
High Courts16 Jul 1999
COMMISSIONER OF INCOME TAX Vs AIR FRANCE LTD.
Delhi High Court · (1999) 106 TAXMAN 219
High Courts16 Jul 1999
Satbir Kaur Vs Brig. S. Devinder Singh and Others
Delhi High Court · (2000) 53 DRJ 129
Hindu Succession Act, 1956 — Section 23
High Courts16 Jul 1999
Krishan Kumar Bhasin and Another Vs D.D.A.
Delhi High Court · (1999) 5 AD 216 : (1999) 82 DLT 302 : (1999) 4 RCR(Civil) 370
High Courts16 Jul 1999
Raghunath Rai and Another Vs Jageshwar Prashad Sharma and Another
Delhi High Court · (1999) 5 AD 254 : AIR 1999 Delhi 383 : (1999) 3 CivCC 618 : (1999) 81 DLT 228 : (1999) 50 DRJ 751 : (1999) 2 ILR Delhi 58 : (1999) ILR Delhi 58 : (1999) 4 RCR(Civil) 485