High Courts28 Jul 1999Allowed
Anand Darbari Vs Union of India (UOI) and Another
Delhi High Court · (2000) 84 DLT 718
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 35 of 63
High Courts28 Jul 1999
Jai Parkash and Another Vs Smt. Pushpa and Another
Delhi High Court · (1999) 5 AD 18 : (1999) 81 DLT 519 : (1999) 51 DRJ 66 : (1999) ILR Delhi 145
High Courts27 Jul 1999Dismissed
S.N. Kaul Vs Amrik Singh and Another
Delhi High Court · (1999) 81 DLT 68
Constitution of India, 1950 — Article 226Slum Areas (Improvement and Clearance) Act, 1956 — Section 19(1)
High Courts27 Jul 1999
Jai Chand Sawhney Vs D.D.A. and others
Delhi High Court · (1999) 5 AD 232 : (2000) 83 DLT 172
High Courts27 Jul 1999
Commissioner of Income Tax Vs Aggarwal Pipe Co.
Delhi High Court · (1999) 240 ITR 880
Income Tax Act, 1961 — Section 131, 256, 271(1)
High Courts27 Jul 1999
Equipment and Conductors (P) Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2000) 52 DRJ 266
Arbitration Act, 1940 — Section 30, 33
High Courts27 Jul 1999
Hari Sharma Vs Mr. Amarjit Singh Ramana
Delhi High Court · (1999) 4 AD 794 : (1999) 80 DLT 611 : (1999) 50 DRJ 781 : (1999) ILR Delhi 129 : (1999) RLR 427
Civil Procedure Code, 1908 (CPC) — Section 100Delhi Rent Control Act, 1958 — Section 14(1)Hindu Succession Act, 1956 — Section 14(1)
High Courts27 Jul 1999
Capricorn One and Another Vs Shri Raghbir Singh and Others
Delhi High Court · (1999) 4 AD 810 : (1999) 80 DLT 639 : (1999) 50 DRJ 626 : (1999) 4 RCR(Civil) 65
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Jul 1999
Kanchan Kapoor Vs DDA
Delhi High Court · (1999) 5 AD 235 : (2000) 83 DLT 175 : (2000) 56 DRJ 90
High Courts27 Jul 1999
Parvesh Kant Vs Vijay Kumar
Delhi High Court · (1999) 5 AD 765 : (1999) 81 DLT 374 : (1999) 51 DRJ 103 : (1999) ILR Delhi 258 : (1999) RLR 468
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts27 Jul 1999
Arun Kumar Singh Vs State (N.C.T. of Delhi)
Delhi High Court · (1999) 5 AD 165 : (1999) CriLJ 4021 : (1999) 81 DLT 55 : (1999) 2 DMC 483 : (1999) 50 DRJ 795 : (1999) ILR Delhi 138 : (1999) 4 RCR(Criminal) 320
High Courts27 Jul 1999
Kishore Jain Vs The State of Himachal Pradesh and Others
Delhi High Court · (1999) 80 DLT 632
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts26 Jul 1999
Ajit Narain Vs Shri Arti Singh and Others
Delhi High Court · (1999) 5 AD 932 : (1999) 81 DLT 355 : (1999) 51 DRJ 40
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts26 Jul 1999
COMMISSIONER OF INCOME TAX Vs VAISHALI FAMILY TRUST
Delhi High Court · (1999) 156 CTR 45
High Courts26 Jul 1999
COMMISSIONER OF INCOME TAX Vs SIDHARTH FAMILY TRUST
Delhi High Court · (1999) 156 CTR 47
High Courts26 Jul 1999
COMMISSIONER OF INCOME TAX Vs PRADEEP WELFARE TRUST
Delhi High Court · (1999) 156 CTR 46
High Courts26 Jul 1999
Uptron Powertronics Ltd. Vs Shri G.L. Rawal
Delhi High Court · (1999) 4 AD 861 : AIR 1999 Delhi 377 : (1999) 80 DLT 706 : (1999) 50 DRJ 719
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 106
High Courts26 Jul 1999
Prahlad Rai Dalmia HUF and Others Vs Sat Narain Dalmia HUF and Others
Delhi High Court · (1999) 6 AD 154 : (1999) 82 DLT 178
High Courts26 Jul 1999
H.P. Vaid Vs Parveen Soni and Others
Delhi High Court · (1999) 5 AD 52 : (1999) 80 DLT 221 : (1999) 50 DRJ 315