High Courts06 Aug 1999
Anjini Devi and Others Vs V.S.T. Industries Ltd.
Delhi High Court · (1999) 81 DLT 86 : (1999) 50 DRJ 807
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 33 of 63
High Courts06 Aug 1999
Swaran Arora and Another Vs Sh. Shyam Lal Jain and Others
Delhi High Court · (1999) 5 AD 755 : AIR 1999 Delhi 343 : (2000) 84 DLT 363 : (1999) 50 DRJ 767
Arbitration Act, 1940 — Section 11, 33
High Courts06 Aug 1999
Avis Fatimat and Others Vs Pushpa Devi and Another
Delhi High Court · (1999) 5 AD 604 : (1999) 81 DLT 205 : (1999) 50 DRJ 845 : (1999) RLR 481
High Courts06 Aug 1999
Sunil Kumar Vs State
Delhi High Court · (1999) 5 AD 137 : (1999) 81 DLT 197 : (1999) 50 DRJ 835 : (1999) 4 RCR(Criminal) 637
High Courts06 Aug 1999
Avtar Singh Vs Gurbux Singh
Delhi High Court · (1999) 5 AD 306 : (1999) 81 DLT 346 : (1999) 51 DRJ 65 : (1999) RLR 571
High Courts06 Aug 1999
Sneh Lata and Another Vs Ajay Kumar Khanna and Another
Delhi High Court · (1999) 5 AD 289 : (1999) CriLJ 4209 : (1999) 81 DLT 176 : (1999) 2 DMC 451 : (1999) 4 RCR(Criminal) 517
High Courts05 Aug 1999Allowed
Santosh Kumar Gupta Vs State (NCT Delhi)
Delhi High Court · (1999) 81 DLT 71
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 319, 482Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Aug 1999Allowed
Harbajan Singh Vs State
Delhi High Court · (1999) 50 DRJ 821
Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 379
High Courts05 Aug 1999
UCO Bank Vs Mr. R.D. Gupta (Deceased)
Delhi High Court · (1999) 6 AD 79 : (1999) 82 DLT 59 : (1999) 51 DRJ 609 : (2000) 1 LLJ 996
High Courts05 Aug 1999
Northern Zone Physically Handicapped Railway Employees Coop. Group Housing Society Ltd. Vs Shanti Developers and Promoters and another
Delhi High Court · (1999) 5 AD 594 : (1999) 81 DLT 305 : (2000) 1 RCR(Civil) 652
High Courts05 Aug 1999
Rahul Jee and Co.Pvt. Ltd. Vs Mr. Amit Gupta and Others
Delhi High Court · (1999) 5 AD 212 : (1999) 3 CivCC 276 : (1999) 81 DLT 50 : (1999) 123 PLR 7
High Courts05 Aug 1999
Farida and Another Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (1999) 5 AD 230 : (1999) 81 DLT 119 : (1999) 123 PLR 20
High Courts05 Aug 1999
Union Bank of India and Others Vs Jagannath Radhey Shyam and Company and Others
Delhi High Court · (1999) 5 AD 319 : (1999) 81 DLT 221
High Courts04 Aug 1999
Commissioner of Income Tax Vs Pesto Chem India Ltd.
Delhi High Court · (1999) 156 CTR 78 : (1999) 240 ITR 672 : (2000) 108 TAXMAN 310
Income Tax Act, 1961 — Section 256
High Courts04 Aug 1999
Charkha Chemicals and Soaps Inds. Vs Union of India (UOI) and Another
Delhi High Court · (1999) 66 ECC 533 : (1999) 84 ECR 300
High Courts04 Aug 1999Dismissed
Kishan Chand and Others Vs Dena Bank
Delhi High Court · AIR 1999 Delhi 345 : (2000) 100 CompCas 183
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13Delhi Rent Control Act, 1958 — Section 14
High Courts04 Aug 1999
Commissioner of Income Tax Vs Prominent Road Carriers (P.) Ltd.
Delhi High Court · (2000) 113 TAXMAN 642
Income Tax Act, 1961 — Section 256(2), 271(1)(c)
High Courts03 Aug 1999Allowed
Municipal Employees Union Vs The Secretary (Labour) and Another
Delhi High Court · (1999) 2 LLJ 1136
Industrial Disputes Act, 1947 — Section 10(1), 2
High Courts03 Aug 1999
Commissioner of Income Tax Vs Goyal Gases (P.) Ltd.
Delhi High Court · (1999) 157 CTR 414 : (2000) 241 ITR 451 : (2000) 109 TAXMAN 440
Income Tax Act, 1961 — Section 256, 256(2), 271, 271(1)
High Courts03 Aug 1999Allowed
Suresh Jindal Vs International Marketing Co. and Another
Delhi High Court · (1999) 81 DLT 351 : (1999) RLR 477
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13