High Courts13 Aug 1999
Ram Lal Bairwa Vs Union of India and Another
Delhi High Court · (2000) 1 AD 435 : (2000) 52 DRJ 473
Border Security Force Act, 1968 — Section 40Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 31 of 63
High Courts13 Aug 1999
Hedges and Butler Ltd. Vs M/s. Mohan Meakin Ltd. and Others
Delhi High Court · (1999) 5 AD 885 : (1999) 81 DLT 329 : (2000) 1 RCR(Civil) 467
Limitation Act, 1963 — Section 5Trade and Merchandise Marks Act, 1958 — Section 109(2)
High Courts13 Aug 1999
Tecumseh Products India Private Limited
Delhi High Court · (1999) 5 AD 890 : (1999) 82 DLT 518 : (1999) 51 DRJ 606 : (2000) 1 RCR(Civil) 97
High Courts13 Aug 1999
Walter Bushnell Limited Vs Mr. Vipin Aggarwal and Others
Delhi High Court · (1999) 5 AD 579 : (1999) 81 DLT 576
High Courts12 Aug 1999Dismissed
Mr. R.S. Srivastava Vs Managing Director and Acting Chairman, G.I.C.
Delhi High Court · (1999) 81 DLT 579
Constitution of India, 1950 — Article 226
High Courts12 Aug 1999
K.C. Sharma Vs NDMC and Another
Delhi High Court · (1999) 5 AD 543 : (1999) 81 DLT 552 : (1999) 51 DRJ 99 : (1999) 4 RCR(Civil) 460
High Courts12 Aug 1999
Mohan Prasad Jha Vs Shri Shambhu Prasad Singh
Delhi High Court · (1999) 6 AD 480 : (1999) 82 DLT 281 : (1999) 49 DRJ 93 : (1999) 2 ILR Delhi 264 : (2001) 1 RCR(Civil) 142 : (2000) 2 RCR(Rent) 601
High Courts12 Aug 1999
Y.R. Chopra Vs Shri Kishan Singh and Others
Delhi High Court · (1999) 5 AD 533 : (1999) 81 DLT 389
High Courts12 Aug 1999
Shanti Devi Vs Sr. Ganga Pershad
Delhi High Court · (2000) 1 AD 258 : (1999) 82 DLT 707
High Courts12 Aug 1999
Suraj Bhan Anil Kumar and Another Vs Molu Ram Kapoor Chand
Delhi High Court · (1999) 6 AD 640 : (2000) 1 CivCC 639 : (1999) 82 DLT 277 : (2000) 52 DRJ 30 : (2000) 1 RCR(Civil) 469
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11
High Courts12 Aug 1999
Harish Chander and Others Vs Shri Navneet Kumar Garg
Delhi High Court · (1999) 81 DLT 281
High Courts12 Aug 1999
Ram Lal Kathuria Vs Shiv Kumar Sharma
Delhi High Court · (1999) 6 AD 217 : (1999) 82 DLT 464
High Courts12 Aug 1999
Resham Lal Vs State
Delhi High Court · (1999) 5 AD 723 : (1999) 81 DLT 165 : (1999) 4 RCR(Criminal) 54
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts11 Aug 1999
Smt. Gun Malla Devi Rajgarhia Vs Canara Bank and Another
Delhi High Court · (1999) 81 DLT 545
High Courts11 Aug 1999Dismissed
Darshan Singh Kohli and Another Vs Rockland Securities Ltd.
Delhi High Court · (1999) 81 DLT 114 : (1999) 123 PLR 18
Transfer of Property Act, 1882 — Section 106
High Courts11 Aug 1999
Commissioner of Income Tax Vs Gauri Shanker Sushil Kumar and Co.
Delhi High Court · (2000) 158 CTR 52 : (1999) 239 ITR 899
Income Tax Act, 1961 — Section 256, 271
High Courts11 Aug 1999
SMT. JASPAL KAUR and Others Vs UNION OF INDIA
Delhi High Court · (1999) 157 CTR 146
High Courts11 Aug 1999
Pradeep S. Ahluwalia Vs The State
Delhi High Court · (1999) 5 AD 185 : (1999) CriLJ 4145 : (1999) 81 DLT 111 : (1999) 2 DMC 461 : (1999) 50 DRJ 818
High Courts11 Aug 1999
Jaspal Kaur Ors. Vs Union of India
Delhi High Court · (1999) 81 DLT 452 : (1999) 51 DRJ 86 : (1999) 240 ITR 493 : (1999) 107 TAXMAN 536
High Courts11 Aug 1999
H.C. Goenka and Another Vs Brig. (Retired) S.P. Kochar and Another
Delhi High Court · (1999) 5 AD 298 : (1999) 51 DRJ 215 : (1999) ILR Delhi 241 : (1999) RLR 488