High Courts20 Aug 1999
Lajwanti Bhatia Vs Delhi Development Authority
Delhi High Court · (1999) 6 AD 755 : (1999) 81 DLT 893
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 29 of 63
High Courts20 Aug 1999
Nalom K. Noidu Vs Union of India and Others
Delhi High Court · (1999) 5 AD 411 : (1999) 81 DLT 251 : (1999) 50 DRJ 828 : (1999) 4 RCR(Criminal) 519
High Courts20 Aug 1999
Sapna Ahuja Vs State and Others
Delhi High Court · (1999) 5 AD 407 : (1999) 81 DLT 325 : (1999) 51 DRJ 36 : (1999) 4 RCR(Criminal) 661
High Courts20 Aug 1999
D.D. Chadha Vs State (NCT, Delhi)
Delhi High Court · (1999) 5 AD 309 : (1999) 81 DLT 338 : (1999) 51 DRJ 31 : (1999) ILR Delhi 304 : (1999) 4 RCR(Criminal) 544
High Courts20 Aug 1999
Madan Mohan Sethi Vs Nirmal Shyam Kumari Sethi
Delhi High Court · (2000) 1 AD 117 : (1999) 82 DLT 694 : (2000) 124 PLR 37 : (2000) 2 RCR(Civil) 223
High Courts19 Aug 1999
Commissioner of Income Tax Vs Novelty Jewellers
Delhi High Court · (1999) 157 CTR 352 : (2000) 244 ITR 868 : (2002) 123 TAXMAN 1077
Income Tax Act, 1961 — Section 256, 263
High Courts19 Aug 1999
Kishori Lal Vs State
Delhi High Court · (2000) 1 AD 787 : (1999) 82 DLT 960
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts19 Aug 1999
Narendra Prasad Dube Vs Union of India and Others
Delhi High Court · (1999) 5 AD 620 : (1999) 81 DLT 378 : (1999) 51 DRJ 152 : (1999) 4 RCR(Civil) 508
Delhi Municipal Corporation Act, 1957 — Section 126, 444, 491
High Courts19 Aug 1999
Vinitec Electronics Private Limited Vs The World Bank and Others
Delhi High Court · (2000) 3 AD 355 : (2000) 85 DLT 5 : (2000) 53 DRJ 209
High Courts18 Aug 1999
Col. Dhama B.S. Vs Union of India (UOI) and Others
Delhi High Court · (1999) 81 DLT 255 : (1999) 51 DRJ 15
Air Force Act, 1964 — Section 102, 103Constitution of India, 1950 — Article 226
High Courts18 Aug 1999
Karnataka Handloom Development Corporation Ltd. Vs Sh. B.S. Chopra
Delhi High Court · (1999) 81 DLT 207 : (1999) 50 DRJ 822 : (2000) 84 FLR 591 : (1999) 123 PLR 44
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts18 Aug 1999
COMMISSIONER OF INCOME TAX Vs JAGATJIT INDUSTRIES LTD.
Delhi High Court · (2000) 108 TAXMAN 230
High Courts18 Aug 1999
Padam Chand Jain Vs Sh. Vimal Chand Jain
Delhi High Court · (1999) 5 AD 714 : (1999) 81 DLT 625 : (1999) RLR 524
High Courts18 Aug 1999
Kumar Securities Limited Vs M/s. Stickwell Fashions Limited
Delhi High Court · (1999) 5 AD 617 : (2000) 102 CompCas 449 : (1999) 81 DLT 705
Companies Act, 1956 — Section 433, 433(e), 434
High Courts18 Aug 1999
Commissioner of Income Tax Vs Jagatjit Industries Ltd.
Delhi High Court · (2000) 241 ITR 556
Income Tax Act, 1961 — Section 256(2), 37
High Courts18 Aug 1999
Delhi Petrol Dealer Association and Another Vs Union of India and Others Federation of All India Petroleum Traders and Another Vs Union of India
Delhi High Court · (1999) 5 AD 365 : (1999) 81 DLT 400
High Courts18 Aug 1999
Maharani Creations (India) Pvt. Ltd. Vs Commerz Bank A.G. and Others
Delhi High Court · (1999) 5 AD 548 : (1999) 81 DLT 478 : (2000) 52 DRJ 213
High Courts18 Aug 1999
Jai Kishan Khanna Vs Mela Ram Properties Pvt. Ltd.
Delhi High Court · (1999) 5 AD 431 : (1999) 81 DLT 472 : (1999) 51 DRJ 136 : (1999) RLR 495
High Courts18 Aug 1999
Mithilesh Kumari and Others Vs Govt. of National Capital Territory of Delhi and others
Delhi High Court · (1999) 5 AD 282 : (1999) 81 DLT 264 : (1999) 50 DRJ 832
High Courts18 Aug 1999
Relaxo Rubber Limited and Another Vs Selection Footwear and Another
Delhi High Court · (1999) 5 AD 292 : AIR 2000 Delhi 60 : (1999) 81 DLT 202 : (1999) 50 DRJ 856 : (1999) 4 RCR(Civil) 586