High Courts27 Aug 1999
State Trading Corpn. of India Ltd. Vs M/s. Marpro Ltd. U.K.
Delhi High Court · (1999) 6 AD 449 : (2001) 104 CompCas 53 : (2000) 86 DLT 361
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 28 of 63
High Courts25 Aug 1999
COMMISSIONER OF INOCME TAX Vs NAGRIK HOTEL (P) LTD.
Delhi High Court · (1999) 157 CTR 470
High Courts25 Aug 1999Partly Allowed
Union of India (UOI) and Others Vs Mrigank and Others
Delhi High Court · (1999) 5 AD 865 : AIR 2000 Delhi 150 : (1999) 81 DLT 613
Constitution of India, 1950 — Article 226
High Courts25 Aug 1999
H.C. Chopra (Retired) (Col.) and Another Vs Shri V.C. Mehra
Delhi High Court · (1999) 5 AD 574 : (1999) 81 DLT 937 : (1999) 51 DRJ 156 : (1999) 4 RCR(Civil) 497
Arbitration and Conciliation Act, 1996 — Section 8(1)Partnership Act, 1932 — Section 69(1)
High Courts25 Aug 1999
Bikramjit Nagrath and Others Vs M/s. Ralya Ram Mela Ram and Others
Delhi High Court · (2000) 1 AD 805 : (2001) 1 CivCC 164 : (1999) 82 DLT 84 : (2000) 52 DRJ 387 : (2000) 2 RCR(Civil) 575
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7
High Courts25 Aug 1999
Ram Niwas and Others Vs Smt. Gunmala Jain and Others
Delhi High Court · (2000) 1 AD 113 : (1999) 82 DLT 803
High Courts25 Aug 1999
Gul. H. Jethani and Another Vs Smt. Ravinder Kaur and Others
Delhi High Court · (1999) 5 AD 635 : (1999) 81 DLT 532
High Courts25 Aug 1999
DSIDC Workers Union (Regd.) Vs Delhi State Indu.Devp. Corporation (DSIDC) and Others
Delhi High Court · (1999) 6 AD 220 : (2000) 83 DLT 26
Companies Act, 1956 — Section 391, 392, 393, 394
High Courts25 Aug 1999
Mange Ram (deceased) through LRs. Vs Chhuttan Lal (deceased) through LRs.
Delhi High Court · (1999) 5 AD 758 : (1999) 81 DLT 589 : (1999) 51 DRJ 221
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts24 Aug 1999Dismissed
Girdhari Lal Batra Vs Pramod Kumar Jain
Delhi High Court · (1999) 51 DRJ 438
Arbitration Act, 1940 — Section 31
High Courts24 Aug 1999
Vijaypal Singh Vs Union of India and Others
Delhi High Court · (2000) 1 AD 153
High Courts24 Aug 1999
Kishan Chand Garg Vs Customs and Central Revenue Building
Delhi High Court · (1999) 6 AD 163 : (2000) 83 DLT 23 : (2000) 67 ECC 352
High Courts24 Aug 1999
Sat Narain Vs State
Delhi High Court · (1999) 6 AD 391 : (2000) CriLJ 1018 : (1999) 82 DLT 350 : (1999) 51 DRJ 526
High Courts23 Aug 1999
Punjab National Bank Vs Pioneer Overseas and Others
Delhi High Court · (1999) 5 AD 693 : (1999) 81 DLT 713 : (2000) 1 RCR(Civil) 98
High Courts23 Aug 1999
Shafaat Ali Vs Union of India and others
Delhi High Court · (1999) 5 AD 563 : (1999) CriLJ 4522 : (1999) 81 DLT 333 : (1999) 66 ECC 100
High Courts23 Aug 1999
Dushyant Swaroop and Others Vs Govt. of NCT and Others
Delhi High Court · (1999) 5 AD 558 : (1999) 81 DLT 571
High Courts23 Aug 1999
Sudha Rani and Another Vs Post Master General and Others
Delhi High Court · (1999) 5 AD 554 : (1999) 81 DLT 367 : (1999) 51 DRJ 91 : (1999) RLR 498
High Courts23 Aug 1999
Nitin Construction Co. Vs National Agricultural Marketing Federation of India Ltd.
Delhi High Court · (1999) 5 AD 222 : (1999) 81 DLT 475 : (1999) 51 DRJ 73 : (1999) 4 RCR(Civil) 373
High Courts20 Aug 1999Partly Allowed
Delhi Development Authority Vs Hargobind Jaggi
Delhi High Court · (2000) 1 AD 410 : (1999) 82 DLT 469 : (1999) 51 DRJ 234
High Courts20 Aug 1999Allowed
Varun Prakash Vs Delhi University and Others
Delhi High Court · (1999) 50 DRJ 820