High Courts31 Aug 1999
Anil Dhall Vs Union of India and others
Delhi High Court · (1999) 5 AD 894 : (1999) 81 DLT 501 : (1999) 51 DRJ 198 : (1999) ILR Delhi 429
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 27 of 63
High Courts31 Aug 1999
Om Parkash Vs Shri Randhir Singh
Delhi High Court · (1999) 6 AD 185 : (1999) 82 DLT 210 : (2000) 1 RCR(Civil) 516
High Courts31 Aug 1999
Rajesh Kumar Aggarwal and Others Vs Mr. K.K. Modi and Others
Delhi High Court · (1999) 6 AD 188
High Courts31 Aug 1999
Madan Lal Arora. Vs Manag./Director All India Institute of Medical Sciences and Others Mang./Director All India Institute of Medical Sciences and Others Vs Govt. of NCT and Another
Delhi High Court · (1999) 6 AD 38 : (1999) 81 DLT 596 : (1999) ILR Delhi 403 : (2000) 1 LLJ 158
High Courts31 Aug 1999
Yasoda Devi Vs Mineral and Metals Trading Corporation Ltd.
Delhi High Court · (1999) 6 AD 171
High Courts30 Aug 1999
J.U. Mansukhani and Co and Another Vs The Presiding Officer and Others
Delhi High Court · (1999) 5 AD 435 : AIR 2000 Delhi 103 : (1999) 81 DLT 524 : (1999) 51 DRJ 95 : (1999) ILR Delhi 439 : (1999) 4 RCR(Civil) 505
High Courts30 Aug 1999
Jagjit Singh Vs The Administrator of Delhi and others
Delhi High Court · (1999) 5 AD 848 : (1999) 81 DLT 770 : (1999) 51 DRJ 184
Delhi School Education Act, 1973 — Section 8(3)Delhi School Education Rules, 1973 — Rule 120
High Courts30 Aug 1999
Kailash Nath Singhal Vs Union of India and Others
Delhi High Court · (2000) 1 AD 796
Constitution of India, 1950 — Article 14, 226
High Courts30 Aug 1999
COMMISSIONER OF INCOME TAX Vs BHARAT COMMERCE and INDUSTRIES LTD.
Delhi High Court · (1999) 157 CTR 53
High Courts30 Aug 1999
Yogender Prasad and Another Vs State of Manipur and Others
Delhi High Court · (2000) 1 AD 491 : (2000) 83 DLT 59
Constitution of India, 1950 — Article 226
High Courts30 Aug 1999
UCO Bank Vs Presiding Officer and Another
Delhi High Court · (1999) 5 AD 514 : (1999) 81 DLT 696 : (1999) ILR Delhi 331 : (2000) 1 LLJ 1187
High Courts30 Aug 1999
Commissioner of Income Tax Delhi-II, N. D. Vs Bharat Commerce and Industries Ltd.
Delhi High Court · (1999) 6 AD 234 : (1999) 81 DLT 889 : (1999) 240 ITR 256 : (1999) 107 TAXMAN 135
High Courts30 Aug 1999
Darshan Singh @ Fauzi Vs Union of India and Others
Delhi High Court · (1999) 5 AD 417 : (2000) CriLJ 304 : (1999) 81 DLT 490
High Courts30 Aug 1999
State Bank of India Vs Avon Automotive Components Pvt. Ltd.
Delhi High Court · (1999) 6 AD 174 : (1999) 82 DLT 101 : (2000) 1 RCR(Civil) 100
High Courts30 Aug 1999
G.D. Builders Vs Union of India and Another
Delhi High Court · (2000) 2 AD 171
High Courts30 Aug 1999
Ganga Saran and Sons Pvt. Ltd Vs Sachdeva Offset and Packing Industries Pvt. Ltd.
Delhi High Court · (1999) 5 AD 569 : (1999) 98 CompCas 351 : (1999) 81 DLT 483 : (1999) 51 DRJ 105
High Courts30 Aug 1999
Kamal Promoters and Devp. (Const.) P. Ltd. Vs Diesel Shed Co-op. Group Housing Society Ltd.
Delhi High Court · (1999) 5 AD 631
Arbitration and Conciliation Act, 1996 — Section 11, 9
High Courts30 Aug 1999
Maharaja Exporters (India) Vs Union of India and Others
Delhi High Court · (1999) 5 AD 609 : (1999) 82 DLT 479 : (1999) 51 DRJ 192 : (2000) 68 ECC 240 : (2000) 91 ECR 48 : (2000) 115 ELT 293
High Courts30 Aug 1999
Delhi Farming and Const. Pvt. Ltd. Vs Ass. Comm. of Income Tax, Circle 1(i) and Others
Delhi High Court · (1999) 6 AD 509 : (1999) 157 CTR 264 : (1999) ILR Delhi 349 : (1999) 240 ITR 127 : (1999) 107 TAXMAN 109
High Courts27 Aug 1999
Prem Deva Niranjan Deva Tayal (HUF) Vs Precision Steel and Engg. Works and Another
Delhi High Court · (1999) 6 AD 843 : (1999) 81 DLT 638 : (1999) ILR Delhi 310
Delhi Rent Control Act, 1958 — Section 14(1)