High Courts08 Sept 1999
Deep Chand @ Dipu Vs State
Delhi High Court · (1999) 6 AD 377 : (2000) CriLJ 463 : (1999) 82 DLT 339 : (1999) 51 DRJ 528
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 25 of 63
High Courts08 Sept 1999
Mohd. Hanif and Another Vs Himachal Pradesh Road Transport Corpn., Bilaspur and Others
Delhi High Court · (2000) 1 AD 101
High Courts08 Sept 1999
Satyendra Jha and others Vs State and others
Delhi High Court · (1999) 6 AD 157 : (1999) 82 DLT 110
High Courts07 Sept 1999
K.B. Rajoria Vs Union of India and Others
Delhi High Court · (1999) 6 AD 591 : (1999) 82 DLT 666 : (1999) 51 DRJ 748
High Courts07 Sept 1999
K.D. Nagrath (Dr.) Vs Mrs. Neena Sarna and Others
Delhi High Court · (1999) 5 AD 589 : (1999) 81 DLT 610 : (1999) ILR Delhi 500 : (1999) RLR 522
High Courts07 Sept 1999
Neena Sarna Vs Dr. K.D. Nagrath and Others
Delhi High Court · (1999) 5 AD 537 : (1999) 81 DLT 608 : (1999) 51 DRJ 238 : (1999) RLR 510
High Courts07 Sept 1999
Trafalgar House Const. India Ltd. Vs Western India Shipyard Ltd.
Delhi High Court · (1999) 5 AD 445 : (2001) 103 CompCas 918 : (1999) 81 DLT 707 : (1999) 51 DRJ 228
High Courts07 Sept 1999
Vijay Nayyer Vs Delhi Development Authority
Delhi High Court · (2000) 2 AD 237
High Courts07 Sept 1999
T.T.K. Biomed Limited Vs M/s. Japna Exports and Another
Delhi High Court · (1999) 6 AD 132 : AIR 2000 Delhi 62 : (1999) 82 DLT 317 : (1999) 51 DRJ 340
High Courts07 Sept 1999
Iqbal Kaur Vs Shri W. Shaiza, Appellate Authority and Another Smt. Iqbal Kaur Vs The Lt. Governor of Delhi
Delhi High Court · (1999) 5 AD 660 : (1999) 81 DLT 821
Land (Ceiling and Regulation) Repeal Act, 1999 — Section 2, 3, 4Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 20, 6, 8
High Courts06 Sept 1999
GOLDEN HIND SHEPPING (INDIA) (P) LTD. Vs COMMISSIONER OF INCOME TAX
Delhi High Court · (1999) 157 CTR 75
High Courts06 Sept 1999Allowed
Sharad Yadav and Others Vs Union of India (UOI) and Another
Delhi High Court · (1999) 6 AD 821 : (1999) 82 DLT 13 : (1999) 51 DRJ 371
Penal Code, 1860 (IPC) — Section 120A, 120BPrevention of Corruption Act, 1947 — Section 11, 12, 13(1), 13(2), 7
High Courts06 Sept 1999Dismissed
Kamal Dhawan Vs State and Another
Delhi High Court · (2000) 1 DMC 22
Criminal Procedure Code, 1973 (CrPC) — Section 320(9), 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts06 Sept 1999
Capital Boot House and Others Vs Intercraft Limited
Delhi High Court · (1999) 51 DRJ 245
Transfer of Property Act, 1882 — Section 106
High Courts06 Sept 1999
Mohan Lal Duggal Vs Mr. Inder Mohan Sharma
Delhi High Court · (1999) 5 AD 665 : (1999) 81 DLT 655 : (1999) ILR Delhi 484 : (1999) RLR 532
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts06 Sept 1999
Bareilly Corporation Bank Ltd. Vs Krishna Gulati and Others
Delhi High Court · (2000) 3 AD 170 : (2000) 84 DLT 227
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
High Courts06 Sept 1999
Kuber Times Employees Union Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2000) 1 AD 191
High Courts06 Sept 1999
BKST Labour and Construction Coop. Society Ltd. Vs Govt. of NCT of Delhi and Others
Delhi High Court · (1999) 5 AD 699 : AIR 2000 Delhi 193