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Delhi High Court judgments, 1999

1,256 judgments · page 26 of 63

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High Courts06 Sept 1999

Raj Nath Gupta And Others Vs State And Another

Delhi High Court · (1999) 5 AD 719 : (1999) 81 DLT 805 : (1999) 51 DRJ 301 : (1999) ILR Delhi 503

Criminal Procedure Code, 1973 (CrPC) — Section 13, 195, 259Penal Code, 1860 (IPC) — Section 186, 187
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High Courts06 Sept 1999

Golden Hind Shipping (India) Pvt. Ltd. Vs Commissioner of Income Tax A-X New Delhi

Delhi High Court · (1999) 5 AD 705 : (1999) 51 DRJ 206 : (1999) 240 ITR 324

Income Tax Act, 1961 — Section 256, 35B(1), 80J
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High Courts02 Sept 1999

Induss Food Products and Equipments Ltd. Vs Shri Rani Sati Icecream Pvt. Ltd.

Delhi High Court · (1999) 5 AD 509 : (1999) 81 DLT 487 : (2000) 1 RCR(Civil) 650

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High Courts02 Sept 1999

Vayudoot Limited Vs Shivalik Travels and Others

Delhi High Court · (1999) 5 AD 462 : (1999) 81 DLT 500

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High Courts02 Sept 1999

Faqir Chand Vadhera Vs Union of India and others

Delhi High Court · (1999) 5 AD 645 : (2000) 1 RCR(Civil) 95

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High Courts02 Sept 1999

Lennarts Equipment Pvt. Ltd. Vs Punjab National Bank and Others

Delhi High Court · (1999) 6 AD 671 : (1999) 51 DRJ 509

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
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High Courts01 Sept 1999

R.R. Mehta Educational Trust Vs Delhi Development Authority and Another

Delhi High Court · (1999) 5 AD 839 : (1999) 81 DLT 925 : (2000) 1 RCR(Civil) 271

Constitution of India, 1950 — Article 226
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High Courts01 Sept 1999

Association of Corporation and Apex Societies of Handlooms Vs State of Bihar and Another

Delhi High Court · (1999) 5 AD 769 : AIR 2000 Delhi 106 : (1999) 81 DLT 457 : (1999) 51 DRJ 110 : (1999) 2 ILR Delhi 465

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High Courts01 Sept 1999Dismissed

Commissioner of Central Excise Vs Kumar Steels

Delhi High Court · (2000) 68 ECC 547 : (2000) 116 ELT 15

Central Excise Rules, 1944 — Rule 57A, 57F(2), 57F(3), 57G, 57G(1)Central Excises and Salt Act, 1944 — Section 35E(4), 35G(1), 35G(3)
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High Courts01 Sept 1999

Jindal Exports Ltd. Vs Fuerst Day Lawson Ltd.

Delhi High Court · (1999) 51 DRJ 170

Arbitration and Conciliation Act, 1996 — Section 47, 48, 49, 50Delhi High Court Act, 1966 — Section 10
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High Courts01 Sept 1999

ANZ Grindlays Bank Ltd. Vs Mr. G.S. Nanda

Delhi High Court · (1999) 5 AD 685

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High Courts01 Sept 1999

DLF Industries Ltd. Vs Hongkong and Shenghai Banking Corpn. and Others

Delhi High Court · (1999) 2 AD 67 : (1999) 78 DLT 146 : (1999) 49 DRJ 1

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 — Section 133
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High Courts01 Sept 1999

Arvind Construction Co. Pvt. Ltd. Vs Regional Provident Fund Commissioner and Another

Delhi High Court · (1999) 6 AD 29 : (2000) 1 LLJ 1193

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High Courts01 Sept 1999

Sunehri and Another Vs Sh. Bhagwat Dayal and Others

Delhi High Court · (1999) 6 AD 761 : (2000) 84 DLT 366

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts01 Sept 1999

Gen. Marketing and Manufacturing Co. Ltd. Vs The Presiding Officer and Others

Delhi High Court · (2000) 1 AD 689

Constitution of India, 1950 — Article 226
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High Courts31 Aug 1999

R.P. Arora Vs Union of India and Others

Delhi High Court · (1999) 6 AD 679 : (1999) 82 DLT 686 : (1999) 51 DRJ 513

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High Courts31 Aug 1999

Ashok Kumar Monga Vs UCO Bank and Others

Delhi High Court · (1999) 5 AD 421 : (1999) 81 DLT 879 : (1999) 51 DRJ 176

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High Courts31 Aug 1999

Bank of India Vs Mr. T.R. Arora

Delhi High Court · (2000) 4 AD 588 : (2000) 86 DLT 371 : (1999) ILR Delhi 341 : (2000) 126 PLR 65

Civil Procedure Code, 1908 (CPC) — Section 34
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High Courts31 Aug 1999

Housing and Urban Development Corpn. Ltd. Vs Municipal Corporation of Delhi

Delhi High Court · (1999) 5 AD 792 : AIR 2000 Delhi 71 : (1999) 81 DLT 742 : (1999) 51 DRJ 614 : (1999) 2 ILR Delhi 269 : (2000) 3 RCR(Civil) 27

Delhi Municipal Corporation Act, 1957 — Section 113, 114, 115(4), 116(2), 119
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High Courts31 Aug 1999

Municipal Corporation of Delhi Vs Gauri Shankar and Others

Delhi High Court · (1999) 5 AD 905 : (1999) 81 DLT 535 : (1999) 51 DRJ 127 : (1999) ILR Delhi 417

Constitution of India, 1950 — Article 14, 16, 226
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