High Courts13 Sept 1999
Subhash Batra Vs Shri Chamman Lal and Another
Delhi High Court · (1999) 6 AD 86 : (1999) 82 DLT 385
Delhi Rent Control Act, 1958 — Section 15(1)
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 24 of 63
High Courts13 Sept 1999
Arun Kumar Singh Vs State
Delhi High Court · (1999) 5 AD 716 : (1999) 81 DLT 622 : (2000) 1 RCR(Criminal) 266
Criminal Procedure Code, 1973 (CrPC) — Section 438, 81Penal Code, 1860 (IPC) — Section 406, 498
High Courts10 Sept 1999
Virender @ Kala and Others Vs Union of India and Others
Delhi High Court · (1999) 5 AD 696 : (1999) 81 DLT 635 : (2000) 52 DRJ 444 : (2000) 1 RCR(Criminal) 23
National Security Act, 1980 — Section 3(2)
High Courts10 Sept 1999
J.D. bids was Vs Indian Airlines
Delhi High Court · (2000) 1 AD 779 : (2000) 83 DLT 38
Industrial Disputes Act, 1947 — Section 25F
High Courts10 Sept 1999
Ramon Services Pvt. Ltd. Vs Shri Subhash Kapoor and Others
Delhi High Court · (1999) 6 AD 401
High Courts10 Sept 1999
Amar Agencies Vs A. P. State Handloom Weavers Co-operative Society Ltd.
Delhi High Court · (2000) 1 AD 197 : (1999) 82 DLT 76
High Courts10 Sept 1999
Shamim Ahmed Vs Shri Kanhaiya Lal Seth
Delhi High Court · (1999) 6 AD 169 : (2000) 1 CivCC 470 : (1999) 82 DLT 219 : (2000) 124 PLR 39 : (2000) 2 RCR(Civil) 222
High Courts10 Sept 1999
Jai Bhagwan Rohilla Vs The Chief of the Air Staff and Another
Delhi High Court · (2000) 1 AD 760 : (2000) 83 DLT 109 : (2000) 52 DRJ 751 : (1999) 2 ILR Delhi 508
Constitution of India, 1950 — Article 226
High Courts10 Sept 1999
Prakash Chand Gupta Vs Sh. Inder Sen Gupta
Delhi High Court · (2000) 1 AD 662 : AIR 2000 Delhi 188 : (1999) 81 DLT 919
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts09 Sept 1999
Kavita Vs State and Others
Delhi High Court · (1999) 5 AD 842 : (2000) CriLJ 315 : (1999) 81 DLT 941 : (1999) 2 DMC 508 : (1999) 51 DRJ 272
Criminal Procedure Code, 1973 (CrPC) — Section 209, 397(3), 482Penal Code, 1860 (IPC) — Section 120
High Courts09 Sept 1999
R.B. Jodha Mal and Co. (P) Ltd. Vs Union of India and others
Delhi High Court · (1999) 5 AD 690
High Courts09 Sept 1999
K.V. Nath Vs Raghunath Singh
Delhi High Court · (1999) 5 AD 833 : (1999) CriLJ 4740 : (1999) 81 DLT 895 : (1999) 51 DRJ 267
Criminal Procedure Code, 1973 (CrPC) — Section 401(3)Penal Code, 1860 (IPC) — Section 34, 448
High Courts09 Sept 1999
Kumar Sales Corporation, New Delhi Vs Shri Ajit Singh and Others
Delhi High Court · (2000) 1 AD 253 : (2000) 3 CivCC 429
High Courts09 Sept 1999
Cement Corporation of India Vs Smt. Manohar Bhasin
Delhi High Court · (1999) 6 AD 398 : (2001) 103 CompCas 915 : (1999) 82 DLT 343 : (1999) 51 DRJ 535
High Courts09 Sept 1999
Harinder Singh and Others Vs State and Another
Delhi High Court · (1999) 5 AD 687 : (1999) 81 DLT 809 : (2000) 1 DMC 38 : (1999) 51 DRJ 310
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498, 94
High Courts09 Sept 1999
Chet Ram Vashisht Vs Ram Chander Goel and Another
Delhi High Court · (2000) 1 AD 275 : AIR 2000 Delhi 96 : (1999) 82 DLT 557 : (1999) 51 DRJ 694
High Courts09 Sept 1999
Surinder Kumar Jain and Another Vs Champa Rani
Delhi High Court · (1999) 5 AD 829 : (1999) 81 DLT 928 : (1999) 51 DRJ 263 : (1999) RLR 517
Delhi Rent Control Act, 1958 — Section 15(1)
High Courts08 Sept 1999
Hari Om Goel Vs Union of India and Others
Delhi High Court · (2000) 1 AD 851
Constitution of India, 1950 — Article 226
High Courts08 Sept 1999
Reliable Testing Laboratory P. Ltd. and Another Vs Smt. Gurcharan Kaur
Delhi High Court · (1999) 6 AD 384
High Courts08 Sept 1999
Bharat Electronics Ltd. Vs Stejac Enterprises (P) Ltd.
Delhi High Court · (2000) 1 AD 193 : (2000) 1 CivCC 60 : (1999) 82 DLT 78 : (2000) 2 RCR(Civil) 227