High Courts21 Sept 1999
Sri Narain and another Vs State
Delhi High Court · (1999) 6 AD 295 : (2000) CriLJ 965 : (1999) 82 DLT 490 : (1999) 51 DRJ 313 : (1999) ILR Delhi 444 : (2000) 1 RCR(Criminal) 443 : (1999) RLR 572
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 22 of 63
High Courts21 Sept 1999
Premwati Bansal Vs M/s. Shri Ganpati International
Delhi High Court · (1999) 6 AD 687 : (1999) 82 DLT 398 : (2000) 1 RCR(Civil) 426
Copyright Act, 1957 — Section 45(1), 57, 63, 64Trade and Merchandise Marks Act, 1958 — Section 105, 106, 78, 79
High Courts20 Sept 1999
Nav Sansad Vihar Coop. Group Housing Society Ltd. (Regd.) Vs Ram Sharma and Ass. and Others
Delhi High Court · (2000) 4 AD 614
Arbitration and Conciliation Act, 1996 — Section 11(6), 12, 14, 15
High Courts20 Sept 1999
R.S. Chimni (Maj.) (Retd.) Vs Mr. Jagmohan Dilwari
Delhi High Court · (2000) 1 AD 99 : (1999) 82 DLT 646 : (2000) 124 PLR 28
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Limitation Act, 1963 — Section 5
High Courts20 Sept 1999
K.L. Malik Vs Shri Virender Kumar Verma and Others
Delhi High Court · (1999) 6 AD 104
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts20 Sept 1999
Santosh Devi Soni Vs Smt. Chand Kiran
Delhi High Court · (1999) 6 AD 100 : (1999) 82 DLT 417 : (1999) 51 DRJ 605
High Courts20 Sept 1999
Pehlad @ Bhagat Vs State
Delhi High Court · (1999) 6 AD 460 : (1999) CriLJ 4696 : (1999) 82 DLT 191
High Courts17 Sept 1999Allowed
Smt. Madhu Chawla and Another Vs Delhi Development Authority and Another
Delhi High Court · (1999) 82 DLT 7 : (1999) 51 DRJ 594 : (1999) RLR 558
Constitution of India, 1950 — Article 14
High Courts17 Sept 1999
M.P. PODDAR (HUF) and Another Vs APPROPRIATE AUTHORITY and Another
Delhi High Court · (1999) 156 CTR 363
High Courts17 Sept 1999
GOWERSONS PUBLISHERS (P) LTD. Vs COMMISSIONER OF INCOME TAX
Delhi High Court · (1999) 156 CTR 409
High Courts17 Sept 1999
COMMISSIONER OF INCOME TAX Vs TEXTILE and GENERAL TRADING CO.
Delhi High Court · (2000) 158 CTR 350
High Courts17 Sept 1999
Commissioner of Income Tax Vs Textiles and General Trading Co.
Delhi High Court · (2000) 244 ITR 876 : (2000) 109 TAXMAN 104
Income Tax Act, 1961 — Section 256, 271(1)
High Courts17 Sept 1999Allowed
Ms. Ranjana Arora Vs Satish Kumar Arora and Others
Delhi High Court · (1999) 80 DLT 537
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts17 Sept 1999
Sohan Pal Vs Delhi Development Authority
Delhi High Court · (2000) 2 AD 352 : (2000) 83 DLT 558
Constitution of India, 1950 — Article 226
High Courts17 Sept 1999
Gaj. Singh Yadav (Lt. Col.) Vs Satish Chander Yadav and Others
Delhi High Court · (1999) 6 AD 69 : (1999) 82 DLT 1 : (1999) 51 DRJ 240 : (2000) 1 RCR(Civil) 709
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts17 Sept 1999
Frito-Lay India and Another Vs Amit Goswamy and Another
Delhi High Court · (1999) 6 AD 653 : (1999) 82 DLT 113 : (1999) 19 PTC 647
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts17 Sept 1999
Ram Batra and Others Vs Financial Commissioner, Delhi and others.
Delhi High Court · (1999) 5 AD 954 : (1999) 81 DLT 849 : (2000) 52 DRJ 35 : (2000) 1 RCR(Civil) 531
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 19, 20, 21, 36, 42
High Courts17 Sept 1999
Gowersons Publishers (Pvt.) Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1999) 6 AD 135 : (1999) 81 DLT 874 : (1999) 51 DRJ 580 : (1999) 240 ITR 191 : (1999) 107 TAXMAN 298
High Courts17 Sept 1999
M.P. Poddar (HUF) and Another Vs Appropriate Authority and Another
Delhi High Court · (1999) 6 AD 122 : (1999) 81 DLT 812 : (1999) 51 DRJ 305 : (1999) 240 ITR 372 : (1999) 107 TAXMAN 251
High Courts17 Sept 1999
L.G. Information and Communications Ltd. and Others Vs MTNL and Another
Delhi High Court · (1999) 6 AD 701 : (1999) 81 DLT 900 : (1999) 51 DRJ 276
Constitution of India, 1950 — Article 226