High Courts24 Sept 1999Dismissed
COMMISSIONER OF INCOME TAX Vs R.L. SOOD
Delhi High Court · (2000) 108 TAXMAN 227
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 20 of 63
High Courts24 Sept 1999
Sanjay Gupta Vs Smt. Kala Wati
Delhi High Court · (2000) 4 AD 257 : (2000) 85 DLT 828 : (2000) 53 DRJ 653 : (2000) 3 RCR(Civil) 533
High Courts24 Sept 1999
Ram Babu Mathur Vs Sh. Dinesh Goel
Delhi High Court · (1999) 6 AD 227 : (1999) 82 DLT 322 : (1999) 51 DRJ 436
High Courts24 Sept 1999
Anil Das and Others Vs Union of India and Others
Delhi High Court · (1999) 6 AD 265 : (1999) 82 DLT 310 : (1999) 51 DRJ 325
High Courts24 Sept 1999
Krishna Devi Vs Shri Bhool Singh through Lrs.
Delhi High Court · (1999) 6 AD 231 : (1999) 82 DLT 82 : (1999) 51 DRJ 642
High Courts24 Sept 1999
Kulwant Singh Vs Smt. Lajjawati Devi
Delhi High Court · (1999) 6 AD 229 : (1999) 82 DLT 324 : (1999) RLR 592
High Courts24 Sept 1999
Des Raj Bhasin (Dr.) (Deceased) Vs Mr. M.G. Khanna
Delhi High Court · (1999) 6 AD 232 : (1999) 82 DLT 74 : (1999) 51 DRJ 641
High Courts24 Sept 1999
Engineering Development Corporation Vs Municipal Corporation of Delhi
Delhi High Court · (2001) 1 ARBLR 269(1)
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts23 Sept 1999
Sham Lal Vs Shri Hukum Chand
Delhi High Court · (1999) 6 AD 684 : (2000) 83 DLT 170
High Courts23 Sept 1999
Hindustan Machines Vs Royal Electrical Appliances
Delhi High Court · (1999) 6 AD 794 : (1999) 82 DLT 591 : (1999) 51 DRJ 602
High Courts23 Sept 1999
Delhi Transport Corporation Vs Presiding Officer and Another
Delhi High Court · (1999) 6 AD 723 : (1999) 82 DLT 648 : (1999) 51 DRJ 363
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2LIFE INSURANCE CORPORATION ACT, 1956 — Section 25F, 25G, 25H, 48
High Courts23 Sept 1999
Harbhagwan Dass Vs Union of India and Others
Delhi High Court · (1999) 6 AD 211 : (1999) 82 DLT 242
High Courts23 Sept 1999
Commissioner of Income Tax Delhi-IV Vs Union Tyres, Delhi
Delhi High Court · (1999) 6 AD 238 : (1999) 157 CTR 286 : (1999) 82 DLT 584 : (1999) 240 ITR 556 : (1999) 107 TAXMAN 447
High Courts23 Sept 1999
Naimat Kaur Anand and Others Vs M/s. Decon Company
Delhi High Court · (1999) 6 AD 250 : (1999) 82 DLT 389 : (1999) 51 DRJ 428 : (2000) 1 RCR(Civil) 465
High Courts23 Sept 1999
Permanent Building Management and Fund Committee Vs Naraina Industries Asso.
Delhi High Court · (1999) 6 AD 466 : (1999) 82 DLT 353
High Courts23 Sept 1999
Ulka Advertising Pvt. Ltd. Vs Spring Valley Fruit Products Co. Ltd.
Delhi High Court · (2000) 1 AD 28
High Courts23 Sept 1999
Pearey Lal Vs Chiranji Lal Ramji Dass
Delhi High Court · (1999) 6 AD 737 : (2000) 84 DLT 583
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts22 Sept 1999
Kamal Dhawan Vs The State and another
Delhi High Court · (1999) 51 DRJ 329 : (1999) ILR Delhi 490
High Courts22 Sept 1999
Laga Exporters India (Pvt.) Ltd. Vs Sh. Rajinder Kumar Sachdeva
Delhi High Court · (1999) 6 AD 98 : (1999) 82 DLT 477
Delhi Rent Control Act, 1958 — Section 19(1), 19(2), 21