High Courts01 Oct 1999
Clear Touch Cosmetics (India) Ors. Vs M/s. Sheeba Cosmetics (India) Ors.
Delhi High Court · (2000) 1 AD 400 : (1999) 82 DLT 474 : (1999) 51 DRJ 765
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 18 of 63
High Courts30 Sept 1999
Kulwant Singh (Havildar) Vs Union of India and Others
Delhi High Court · (2000) 1 AD 783
Constitution of India, 1950 — Article 226
High Courts30 Sept 1999
Rohit Bagga Vs State (Govt. of NCT)
Delhi High Court · (2000) 53 DRJ 5
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 406, 498A
High Courts30 Sept 1999
Jayant Gas Service and Others Vs Delhi Vidyut Board
Delhi High Court · (2000) 1 AD 45 : AIR 2000 Delhi 52 : (1999) 82 DLT 445 : (2000) 52 DRJ 65
High Courts30 Sept 1999
Mohd. Hashim Masood Vs State
Delhi High Court · (1999) 6 AD 609 : (1999) 82 DLT 272
High Courts30 Sept 1999
Bulbul Chakrabartty and Others Vs Ram Kumar and Others
Delhi High Court · (2001) ACJ 705 : (1999) 6 AD 604 : (1999) 82 DLT 330 : (1999) 51 DRJ 538 : (2000) 2 RCR(Civil) 152
High Courts30 Sept 1999
Hari Chand Vs State
Delhi High Court · (1999) 6 AD 305 : (2000) CriLJ 414 : (1999) 82 DLT 356 : (1999) 51 DRJ 551 : (2000) 1 RCR(Criminal) 311
High Courts30 Sept 1999
Sanjay @ Dinesh @ Kala Vs Union of India and Others
Delhi High Court · (1999) 6 AD 225 : (1999) 82 DLT 217 : (1999) 51 DRJ 644 : (2000) 1 RCR(Criminal) 446
High Courts30 Sept 1999
Dalmia Dairy Industries Ltd. Vs Commissioner of Income Tax(Central) N. Delhi
Delhi High Court · (1999) 6 AD 144 : (1999) 157 CTR 179 : (2000) 83 DLT 33 : (2000) 241 ITR 9 : (1999) 107 TAXMAN 544
Income Tax Act, 1961 — Section 256(2), 37
High Courts30 Sept 1999
Juhi Modi Vs Neeraj Gupta and Another
Delhi High Court · (1999) 6 AD 178(1) : (1999) 82 DLT 167 : (1999) 2 DMC 668
High Courts30 Sept 1999
Sub Dharampal Singh Verma (Retd) Vs The Chief of the Army Staff and others
Delhi High Court · (1999) 6 AD 15 : (1999) 82 DLT 497 : (1999) 51 DRJ 741
High Courts30 Sept 1999
Jaspal Singh and Others Vs Commercial Officer/G. M. Airports Auth. of India and Others
Delhi High Court · (1999) 6 AD 430 : (1999) 82 DLT 502 : (2000) 1 LLJ 744
High Courts30 Sept 1999
Juhi Modi Vs Suresh Kumar Gupta and Others
Delhi High Court · (1999) 6 AD 178 : (1999) 82 DLT 266 : (2000) 1 RCR(Criminal) 79
High Courts30 Sept 1999Dismissed
Bhartiya Construction Company Vs Delhi Development Authority and Another
Delhi High Court · (2000) 86 DLT 6 : (1999) 2 ILR Delhi 525 : (2000) 126 PLR 51
Arbitration Act, 1940 — Section 20(4), 8
High Courts30 Sept 1999
Bhagwati Prasad Vs Union of India
Delhi High Court · (2000) 1 AD 747 : (2000) 83 DLT 116 : (2000) 52 DRJ 157
Constitution of India, 1950 — Article 226
High Courts29 Sept 1999Dismissed
Singapore Airlines Vs Union of India (UOI)
Delhi High Court · (2000) 121 ELT 289
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 116, 148, 2(31), 42
High Courts29 Sept 1999
P.D. Bhatnagar (Dr.) Vs Union of India
Delhi High Court · (1999) 09 DEL CK 0138
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 226
High Courts29 Sept 1999
Samarjit Singh Vs Raj Kumar Bhasin
Delhi High Court · (1999) 6 AD 631 : (2000) 3 CivCC 27 : (2000) 2 RCR(Criminal) 122 : (2000) 1 RCR(Rent) 204
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11
High Courts29 Sept 1999
Ashok Kumar and Others Vs Smt. Surjit Kaur
Delhi High Court · (2000) 1 AD 291 : (1999) 82 DLT 530
High Courts29 Sept 1999
Nath Bros. Vs Delhi State Industrial Development Corporation Ltd.
Delhi High Court · (2000) 1 AD 1009