High Courts08 Oct 1999
Jagroop Singh @ Rupinder Singh Vs Union of India and Others
Delhi High Court · (1999) 6 AD 557 : (1999) 82 DLT 438 : (1999) 51 DRJ 585
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 17 of 63
High Courts08 Oct 1999
Sajjad Ali Khan @ Sanjay @ Sajjan Vs State of Delhi
Delhi High Court · (2000) 1 AD 50 : (1999) 82 DLT 521 : (1999) 51 DRJ 678
Penal Code, 1860 (IPC) — Section 304
High Courts08 Oct 1999Allowed
J.D. Kashyap Vs National Seeds Corporation Limited
Delhi High Court · (1999) 6 AD 697 : (1999) 82 DLT 726 : (2000) 52 DRJ 253 : (2001) 3 LLJ 383
Constitution of India, 1950 — Article 226
High Courts08 Oct 1999
B.N. Sharma and Others Vs Central Bank of India and Others
Delhi High Court · (1999) 6 AD 809 : (1999) 82 DLT 779 : (2000) 52 DRJ 217
Constitution of India, 1950 — Article 226
High Courts07 Oct 1999
Rita Karoline Kummel Vs Customs and Another
Delhi High Court · (1999) 6 AD 255 : (2000) CriLJ 800 : (1999) 82 DLT 245 : (1999) 51 DRJ 440 : (2001) 1 RCR(Criminal) 328
High Courts06 Oct 1999
National Research Development Corp. Vs M/s. J.K.B.M. Ltd.
Delhi High Court · (2000) 1 AD 90 : (1999) 82 DLT 495 : (1999) 51 DRJ 676
Civil Procedure Code, 1908 (CPC) — Section 151Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 22
High Courts06 Oct 1999
Narosa Publishing House and Others Vs Shri Jagbir Singh
Delhi High Court · (2000) 1 AD 14 : AIR 2000 Delhi 330 : (1999) 82 DLT 923 : (2000) 52 DRJ 53 : (2000) 124 PLR 14 : (2000) 2 RCR(Civil) 255 : (2000) RLR 486
High Courts05 Oct 1999
Basic Tele Services Ltd. Vs Union of India and Another
Delhi High Court · (1999) 6 AD 316 : AIR 2000 Delhi 1 : (2000) 101 CompCas 132 : (1999) 82 DLT 224 : (1999) 51 DRJ 655
High Courts05 Oct 1999
Delhi State Industrial Development Vs Shri Ashish Anand and Others
Delhi High Court · (2000) 1 AD 294 : (2000) 1 ARBLR 155 : (1999) 82 DLT 458
High Courts05 Oct 1999
Bhagat Singh and Others Vs Indian Airlines and Another Raman Kanajia and Others Vs Shri P.C. Sen and Another
Delhi High Court · (2000) 1 AD 268 : (1999) 82 DLT 697 : (1999) 51 DRJ 729
High Courts05 Oct 1999
Canara Bank Vs Gurmukh Singh and Others
Delhi High Court · (1999) 6 AD 635 : AIR 2000 Delhi 48 : (2001) 103 CompCas 751 : (1999) 51 DRJ 491 : (2000) 2 RCR(Civil) 45
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts04 Oct 1999Dismissed
Telu Ram Vs Chairperson NDMC
Delhi High Court · (2000) 52 DRJ 11
Constitution of India, 1950 — Article 226
High Courts04 Oct 1999
Taj Services Limited Vs Industrial Tribunal-I and Others
Delhi High Court · (1999) 6 AD 732 : (1999) 82 DLT 378 : (1999) 51 DRJ 567 : (2000) 84 FLR 600 : (2000) 1 LLJ 1012
Industrial Disputes Act, 1947 — Section 17B
High Courts04 Oct 1999
J.P.S. Bhandari Vs Union of India and another
Delhi High Court · (2000) 1 AD 286 : (1999) 82 DLT 702
High Courts03 Oct 1999
Sumit Anand Vs Govt of NCT of Delhi
Delhi High Court · (2000) 3 AD 806
Constitution of India, 1950 — Article 226
High Courts01 Oct 1999Dismissed
Parveen Bagga Vs Surinder Pal Bagga
Delhi High Court · (2000) 84 DLT 660 : (2000) 1 DMC 633 : (2000) 56 DRJ 138
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Oct 1999
Dinesh Kumar Vs Union of India and Others
Delhi High Court · (1999) 6 AD 644 : (1999) 82 DLT 612
Constitution of India, 1950 — Article 226, 309, 311(2)
High Courts01 Oct 1999
Indian Bank Vs M/s. Shree Venkateshara Printing Press and Others
Delhi High Court · (1999) 10 DEL CK 0051
High Courts01 Oct 1999
Hitech Carbon Products and Anr Vs Inspector, Anti-Evasion Central Excise, N.D
Delhi High Court · (1999) 6 AD 205 : (1999) 82 DLT 89 : (1999) 51 DRJ 653 : (2000) 67 ECC 58