High Courts29 Sept 1999
Sheila Khullar and Another Vs Rohini Khullar and Others
Delhi High Court · (2000) 3 AD 341 : (2000) 84 DLT 261
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 19 of 63
High Courts29 Sept 1999
National Research Development Corporation Vs M/s. Himachal Carbon Products
Delhi High Court · (1999) 6 AD 548 : (1999) 82 DLT 467
High Courts28 Sept 1999
Ram Gopal Kaushal and Others Vs Amar Kaur and Others
Delhi High Court · (2000) 3 AD 336 : (2000) 52 DRJ 641
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Sept 1999
Roweena Sharma Vs State and Another
Delhi High Court · (2000) 2 AD 737 : (2000) 84 DLT 91 : (2000) 52 DRJ 788
Criminal Procedure Code, 1973 (CrPC) — Section 267
High Courts28 Sept 1999
Kulvinder Singh Sethi Vs Punjab and Sind Bank
Delhi High Court · (1999) 6 AD 407 : (1999) 82 DLT 617 : (1999) 51 DRJ 406
High Courts28 Sept 1999
Surinder Kumar Jhamb Vs Mr. Om Parkash Shokeen
Delhi High Court · (1999) 6 AD 579 : (1999) 82 DLT 569 : (1999) 51 DRJ 704 : (2000) 3 RCR(Civil) 386 : (2000) 2 RCR(Rent) 13
High Courts27 Sept 1999Allowed
R.A. Mishra and Others Vs Government of NCT of Delhi and Others
Delhi High Court · (1999) 82 DLT 131 : (2000) 84 FLR 431
Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 8(4)
High Courts27 Sept 1999Dismissed
Pyare Lal Gupta and Others Vs State and Another
Delhi High Court · (1999) 6 AD 194 : (2000) CriLJ 1019 : (1999) 82 DLT 320 : (1999) 2 DMC 673
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 482Penal Code, 1860 (IPC) — Section 306, 34, 406, 498A
High Courts27 Sept 1999Dismissed
Ramesh Chand Vs Union of India and Others
Delhi High Court · (1999) 6 AD 1 : (1999) 82 DLT 196
High Courts27 Sept 1999Dismissed
Lt. Col. Sudhir Kumar Vs Union of India (UOI) and Others
Delhi High Court · (1999) 82 DLT 183
Constitution of India, 1950 — Article 226Navy Act, 1957 — Section 163(1), 165, 80
High Courts27 Sept 1999
M. Kurian Chief Functionary of The Comprehensive Rural Operations Services Society (Cross) Vs State and Another
Delhi High Court · (2000) 1 AD 837 : (2000) CriLJ 2347 : (2000) 83 DLT 343 : (2000) 52 DRJ 346 : (1999) 2 ILR Delhi 514
Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Contribution (Regulation) Act, 1976 — Section 23, 25, 6
High Courts27 Sept 1999Allowed
Sh. R.A. Misra and Others Vs Government of NCT of Delhi and Others
Delhi High Court · (1999) 82 DLT 131 : (2000) 84 FLR 431
Delhi School Education Act, 1973 — Section 8(4), 8(5)
High Courts27 Sept 1999
B.C. Sharma Vs M/s. Shree Bhagwati Enterprises
Delhi High Court · (1999) 6 AD 521 : (2001) 103 CompCas 26 : (2000) 52 DRJ 46
High Courts27 Sept 1999
Delhi State Electricity Workers Union Vs Delhi Vidyut Board and Others
Delhi High Court · (1999) 6 AD 160
High Courts27 Sept 1999
B.C. Sharma Vs M/s. Ashok Kumar Pradeep Kumar
Delhi High Court · (1999) 6 AD 196 : (2000) 1 CivCC 123 : (1999) 82 DLT 108 : (1999) 51 DRJ 519 : (1999) 123 PLR 68 : (2000) 1 RCR(Criminal) 309
High Courts27 Sept 1999
Hari Singh Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1999) 6 AD 20
High Courts27 Sept 1999
State (Delhi Administration) Vs Sh. S.R. Vij
Delhi High Court · (1999) 6 AD 151 : (1999) CriLJ 4762 : (1999) 82 DLT 180 : (1999) 51 DRJ 495 : (2000) 1 RCR(Criminal) 528
High Courts27 Sept 1999
Panacea Pvt. Ltd. and Another Vs Union of India and Others
Delhi High Court · (1999) 6 AD 208 : (1999) 82 DLT 260
High Courts27 Sept 1999
Vijay Kumar Dhania Vs Delhi University and Others
Delhi High Court · (1999) 6 AD 24
High Courts24 Sept 1999
Commissioner of Income Tax Vs R.L. Sood
Delhi High Court · (2001) 165 CTR 458 : (2000) 245 ITR 727
Income Tax Act, 1961 — Section 256, 256(2), 54, 54(1)