High Courts22 Sept 1999
Lennarts Equipment Pvt. Ltd. Vs Punjab National Bank and Others
Delhi High Court · (1999) 82 DLT 661
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 21 of 63
High Courts22 Sept 1999
N.G. Kulkarni (Dr.) Vs Union of India
Delhi High Court · (1999) 6 AD 797 : (1999) 82 DLT 405 : (1999) 51 DRJ 571
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5Constitution of India, 1950 — Article 226
High Courts22 Sept 1999
International Meditek Private Ltd. Vs Union of India and Others
Delhi High Court · (1999) 6 AD 836 : (2001) 1 CivCC 256 : (1999) 82 DLT 676 : (1999) 51 DRJ 746 : (2000) 124 PLR 32 : (2000) 2 RCR(Civil) 682 : (2000) 1 RCR(Civil) 750
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts22 Sept 1999
Om International and Others Vs Teen Murti Chit Fund (P) Ltd.
Delhi High Court · (1999) 6 AD 300 : (1999) 51 DRJ 734
High Courts22 Sept 1999
Sujoy Banerjee and Another Vs State and Another
Delhi High Court · (1999) 6 AD 141 : (1999) 82 DLT 71 : (2000) 1 DMC 288 : (1999) 51 DRJ 342 : (2000) 1 RCR(Criminal) 73
High Courts22 Sept 1999
Parvin Gogia Vs Shri Dayal Chand and Others
Delhi High Court · (1999) 6 AD 109 : (1999) 82 DLT 95 : (1999) 51 DRJ 639
High Courts22 Sept 1999
Ram Karan Jain and Others Vs Renu Bala
Delhi High Court · (2000) 1 AD 126 : (2000) RLR 24
High Courts22 Sept 1999
Manju Khullar Vs Vijay Kumar Khullar and Another
Delhi High Court · (1999) 6 AD 166 : (1999) 82 DLT 68 : (2000) 1 DMC 283 : (1999) 51 DRJ 322 : (2000) 2 RCR(Civil) 147 : (2000) 1 RCR(Criminal) 76
High Courts22 Sept 1999
Rakesh Gupta Vs M/s Om Prakash Gupta and Sons
Delhi High Court · (1999) 6 AD 280 : (1999) 82 DLT 213 : (1999) 51 DRJ 433
High Courts22 Sept 1999
Skyline Engineering Contracts (India) Pvt. Ltd. Vs M/s. Girnar Fibres Ltd.
Delhi High Court · (2000) 2 AD 165 : (2000) 1 ARBLR 655 : (2000) 84 DLT 552
High Courts22 Sept 1999
Aman Gulyani Vs Praveen Kumar
Delhi High Court · (1999) 6 AD 525 : (2000) 1 CivCC 471 : (1999) 82 DLT 806 : (2000) 124 PLR 16 : (2000) 2 RCR(Civil) 264
High Courts22 Sept 1999
Moni Dhawan Vs M/s. M.C. Auto Products (India) Regd.
Delhi High Court · (1999) 6 AD 288 : (1999) 82 DLT 368
High Courts22 Sept 1999
Union of India and Another Vs Praful Bhai Patel and Others Bikram Singh and Another Vs Union of India and Others
Delhi High Court · (1999) 6 AD 57 : (1999) 51 DRJ 453
High Courts22 Sept 1999
Narain Singh Vs M/s. Ansal Properties and Industries Ltd. and Another
Delhi High Court · (1999) 6 AD 394
High Courts22 Sept 1999
Om International and Others Vs S.K. Nanda
Delhi High Court · (1999) 6 AD 790 : (1999) 82 DLT 428 : (2000) 53 DRJ 1 : (2000) 2 RCR(Civil) 149
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 2
High Courts21 Sept 1999
Smt. Kamla Devi Vs Shri Sadhu Ram
Delhi High Court · (1999) 6 AD 649 : (1999) 82 DLT 97 : (1999) 51 DRJ 648
Delhi Rent Control Act, 1958 — Section 14(1), 14(2), 15(1)
High Courts21 Sept 1999Dismissed
Anilma Association and Others Vs Union of India and Others
Delhi High Court · (1999) 6 AD 93 : (1999) 82 DLT 254 : (1999) 51 DRJ 350
Constitution of India, 1950 — Article 226
High Courts21 Sept 1999
Brij Lal Vs Sh. R.S. Sharma
Delhi High Court · (1999) 6 AD 89 : (1999) 82 DLT 207
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts21 Sept 1999
Manohar Lal Chatrath and Another Vs Municipal Corporation of Delhi
Delhi High Court · (1999) 6 AD 180 : AIR 2000 Delhi 40 : (1999) 82 DLT 33 : (1999) 51 DRJ 521 : (2000) 1 RCR(Civil) 399
High Courts21 Sept 1999
Hari Singh Vs Union of India
Delhi High Court · (2000) 1 AD 450 : (2000) 83 DLT 436 : (2000) 54 DRJ 595
Constitution of India, 1950 — Article 226