High Courts15 Oct 1999
Air Commodore R.S. Sehgal (Retd.) Vs Union of India
Delhi High Court · (1999) 10 DEL CK 0080
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 15 of 63
High Courts15 Oct 1999
Ashwani Kumar Gupta and Others Vs State and Another
Delhi High Court · (2000) 3 AD 27 : (2000) 53 DRJ 386
High Courts15 Oct 1999
R.N. Tikku Vs Punjab National Bank
Delhi High Court · (1999) 6 AD 474 : (1999) 82 DLT 633 : (1999) 51 DRJ 562
High Courts15 Oct 1999
State vs. Naresh Kumar @ Chuttan Vs Naresh Kumar @ Chuttan vs. State
Delhi High Court · (2000) 1 AD 21 : (2000) CriLJ 1507 : (1999) 82 DLT 754 : (2000) 52 DRJ 95
High Courts15 Oct 1999
UGC Class-I Officer''s Association Vs University Grants Commn.
Delhi High Court · (1999) 10 DEL CK 0029
High Courts15 Oct 1999
MAC Exports India and Others Vs Apparel Export Promotion Council and Another
Delhi High Court · (2000) 3 AD 248 : (2000) 53 DRJ 525
High Courts14 Oct 1999
Ramesh Prakash Vs State
Delhi High Court · (1999) 6 AD 536 : (1999) 82 DLT 431 : (1999) 51 DRJ 599 : (2000) 1 RCR(Criminal) 306
High Courts14 Oct 1999
Mohd. Hashim Vs State
Delhi High Court · (1999) 6 AD 569 : (2000) CriLJ 1510 : (1999) 82 DLT 375 : (1999) 51 DRJ 532 : (2000) 1 RCR(Criminal) 235
High Courts14 Oct 1999
Twenty First Century Cedit Pvt. Ltd. and Another Vs State (C.B.I.) and Others
Delhi High Court · (1999) 6 AD 758 : (1999) 82 DLT 365 : (1999) 51 DRJ 549 : (2000) 1 RCR(Criminal) 308
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 511Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts14 Oct 1999
Shambhu Nath Vs Lt. Governor, Delhi and Others
Delhi High Court · (2000) 1 AD 135 : (2000) 83 DLT 44 : (2000) 52 DRJ 696
High Courts14 Oct 1999
Nutan K.V. Crimpers Vs Tilak Raj Kapoor M/s. M.H. Textiles, Surat and Other Vs Teraj Agencies Pvt. Ltd.
Delhi High Court · (1999) 6 AD 614 : (1999) 82 DLT 434 : (2000) 52 DRJ 19
Arbitration Act, 1940 — Section 14, 17, 20, 30, 33
High Courts14 Oct 1999
B.N. Samanotra and Others Vs Union of India and Others
Delhi High Court · (2000) 1 AD 567 : (2000) 83 DLT 195
Central Civil Services (Pension) Rules, 1972 — Rule 37Constitution of India, 1950 — Article 226
High Courts14 Oct 1999
Union of India Vs Babuna Brothers and Others
Delhi High Court · (2000) 1 AD 31 : AIR 2000 Delhi 45 : (1999) 82 DLT 760 : (2000) 52 DRJ 101
High Courts14 Oct 1999
All India Bank of Baroda Officers'' Federation, Rajesh Kumar and Others Vs Bank of Baroda and Another
Delhi High Court · (2000) 1 AD 765 : (2000) 52 DRJ 833
Constitution of India, 1950 — Article 226
High Courts13 Oct 1999
Kalu Ram Vs State
Delhi High Court · (2000) 1 AD 792 : (1999) 82 DLT 286 : (1999) 51 DRJ 425
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50
High Courts13 Oct 1999
K.K. Ohri Vs Dr. Balraj Seth and Others
Delhi High Court · (2000) 1 AD 403 : (1999) 82 DLT 906 : (2000) 52 DRJ 275
High Courts13 Oct 1999
Kewal Krishan Sharma Vs Shri Madan Mohan Sharma and Others
Delhi High Court · (1999) 6 AD 485 : (1999) 82 DLT 387
High Courts13 Oct 1999
Kamal International Vs M/s. Gaurav Textiles and Others
Delhi High Court · (2000) 1 AD 289
High Courts13 Oct 1999
Laxman Vs State
Delhi High Court · (1999) 6 AD 214 : (1999) 82 DLT 315 : (1999) 51 DRJ 399