High Courts29 Oct 1999
Madhusudhan Industries Ltd. Vs Shri Rajesh Arora and Another
Delhi High Court · (2000) 1 AD 677 : (2000) 83 DLT 274
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(7)Limitation Act, 1963 — Section 5
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 14 of 63
High Courts29 Oct 1999
FMI Investments Pvt. Ltd. Vs State and Others
Delhi High Court · (1999) 6 AD 469 : (2000) 1 CivCC 247 : (2000) 99 CompCas 17 : (1999) 82 DLT 594 : (2000) 124 PLR 34 : (2000) 1 RCR(Criminal) 269
High Courts29 Oct 1999
Kallu Mal Gupta Vs State
Delhi High Court · (2000) 1 AD 107 : (1999) 82 DLT 609
High Courts29 Oct 1999
Vinod Kumar Soin and Another Vs State (N.C.T. of Delhi)
Delhi High Court · (2000) 1 AD 122 : (1999) 82 DLT 527
High Courts29 Oct 1999
R.P. Puri Vs The State (Delhi Administration)
Delhi High Court · (2000) 4 AD 29
High Courts29 Oct 1999
Lalji Shukla Vs State
Delhi High Court · (2000) 1 AD 349 : (1999) 82 DLT 715 : (2003) 52 DRJ 71 : (2000) 1 RCR(Criminal) 305
High Courts29 Oct 1999
Ashok Kumar Vs State
Delhi High Court · (2000) 1 AD 10 : (1999) 82 DLT 606 : (1999) 51 DRJ 713
High Courts29 Oct 1999
V.P. Singh and Others Vs Union of India and Others
Delhi High Court · (2000) 2 AD 325 : (1999) 82 DLT 845 : (2000) 52 DRJ 111
National Cadets Corps Rules, 1948 — Rule 38, 39
High Courts28 Oct 1999
Madhu and Another Vs State of Delhi and Another
Delhi High Court · (1999) 6 AD 565 : (1999) 82 DLT 347 : (1999) 2 DMC 660 : (1999) 51 DRJ 546 : (2000) 1 RCR(Criminal) 313
High Courts28 Oct 1999
Sant Ram Vs M/s. Kadambari Saree Centre (P) Ltd. and Another
Delhi High Court · (2000) 1 AD 626
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts28 Oct 1999
Sanjay Mahajan and Another Vs State and Another
Delhi High Court · (2000) 1 AD 263 : (2000) CriLJ 1861 : (1999) 82 DLT 657 : (1999) 51 DRJ 716 : (2000) 124 PLR 29
High Courts27 Oct 1999
Jagjit Kaur Vs Harjeet Singh (Lt. Col.) and Another
Delhi High Court · (2000) 1 AD 129 : (1999) 82 DLT 552 : (1999) 2 DMC 736 : (1999) 51 DRJ 689
High Courts27 Oct 1999
Parmod Kumar Sharma Vs State (CBI)
Delhi High Court · (2000) 1 AD 296 : (1999) 82 DLT 679 : (1999) 51 DRJ 720
High Courts27 Oct 1999
C. Lal Gupta Vs Delhi Development Authority and Another
Delhi High Court · (2000) 1 AD 37 : (2000) 52 DRJ 12
High Courts27 Oct 1999
Rishi Parkash Tyagi Vs State of Delhi and Another
Delhi High Court · (1999) 6 AD 770 : (1999) 82 DLT 371 : (1999) 51 DRJ 554
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Delhi Police Act, 1978 — Section 120, 124Penal Code, 1860 (IPC) — Section 120, 34
High Courts26 Oct 1999
Rabinder Singh Mathoda Vs The State and Another
Delhi High Court · (2000) 1 AD 16
High Courts26 Oct 1999
I.B.P. Company Ltd. Vs B.S. Bharti
Delhi High Court · (1999) 6 AD 551 : (1999) 82 DLT 334 : (1999) 51 DRJ 541 : (2000) 1 LLJ 682
High Courts25 Oct 1999
Ashok Vs State
Delhi High Court · (1999) 6 AD 840 : (1999) 82 DLT 382 : (1999) 51 DRJ 668
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts25 Oct 1999
Rajbir Singh Vs State
Delhi High Court · (2000) 1 AD 110 : AIR 1999 Delhi 65 : (1999) 82 DLT 705
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50