High Courts12 Nov 1999
Engineers Impex Pvt. Ltd. Vs D.D. Sharma
Delhi High Court · (2000) 161 CTR 25 : (2000) 86 DLT 238 : (2000) 244 ITR 247 : (2002) 125 TAXMAN 1047
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 12 of 63
High Courts12 Nov 1999
M/s. Kinetic Capital Finance Ltd. Vs Anil Kumar Misra
Delhi High Court · (2000) 56 DRJ 774
Arbitration and Conciliation Act, 1996 — Section 36
High Courts12 Nov 1999
Radhey Shyam, H.U.F. Vs Shri M.L. Parbhakar
Delhi High Court · (2000) 1 AD 407 : (1999) 82 DLT 919 : (2000) 52 DRJ 838
High Courts12 Nov 1999
Ramesh Kumar Batra Vs State (Delhi Administration) and Another
Delhi High Court · (2000) 1 AD 88
Criminal Procedure Code, 1973 (CrPC) — Section 482Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 379
High Courts12 Nov 1999Allowed
Jitendra Kumar @ Ajju Vs State (NCT of Delhi) and Another
Delhi High Court · (2000) 84 DLT 88 : (2000) 53 DRJ 707
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 201, 302, 363
High Courts12 Nov 1999
Sadhna Bhatnagar Vs Shree Sita Ram Bhandar Society
Delhi High Court · (2000) 1 AD 905 : (2000) 83 DLT 168 : (2000) 52 DRJ 285
High Courts12 Nov 1999
Vijay Kumar Vs State
Delhi High Court · (2000) 1 AD 659 : (1999) 82 DLT 690 : (1999) 51 DRJ 726
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
High Courts12 Nov 1999
Strino Juen Antanio Vs Customs
Delhi High Court · (2000) 1 AD 622 : (1999) 82 DLT 717 : (2000) 52 DRJ 74
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 23, 28
High Courts12 Nov 1999
B.S. Verma Vs M/s. K.G. Khosla Compressors Limited
Delhi High Court · (2000) 5 AD 450 : (2000) 85 DLT 554
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts11 Nov 1999
S.P. Bhargava (Capt.) and Others Vs Union of India and Others
Delhi High Court · (2000) 1 AD 879 : (2000) 83 DLT 544 : (2000) 3 SLJ 197
Constitution of India, 1950 — Article 226
High Courts11 Nov 1999
Anuj Mohan Vs M/s. Jyotsna Movies and Other
Delhi High Court · (2000) 1 AD 907 : (2000) 83 DLT 155 : (2000) 52 DRJ 429
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts11 Nov 1999
Ram Kishan Singhal Vs The Presiding Officer and Others
Delhi High Court · (2000) 1 AD 925 : (2000) 83 DLT 414 : (2000) 85 FLR 354
Industrial Disputes Act, 1947 — Section 11
High Courts11 Nov 1999
Krishan Pal Singh Vs Delhi Transport Corpn. and Others
Delhi High Court · (2000) 3 AD 650 : (2000) 52 DRJ 491
Constitution of India, 1950 — Article 226
High Courts09 Nov 1999
Ferruccio Sias and another Vs Jai Manga Ram Mukhi and others
Delhi High Court · (1999) 77 DLT 522
Companies Act, 1956 — Section 2(24)
High Courts05 Nov 1999
Surinder Kumar Yadav and Others Vs The State
Delhi High Court · (2000) 3 AD 188 : (2000) 84 DLT 289 : (2000) 1 DMC 343 : (2000) 53 DRJ 83
High Courts05 Nov 1999
Olex Focas Pvt. Ltd. and Another Vs Skoda export Company Ltd. and Another
Delhi High Court · (2000) 1 AD 527 : AIR 2000 Delhi 161
Arbitration and Conciliation Act, 1996 — Section 2(2)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 2
High Courts04 Nov 1999
Ashok Kumar (Col.) Vs Union of India and Others
Delhi High Court · (2000) 2 AD 388
Air Force Act, 1950 — Section 119, 152, 39
High Courts04 Nov 1999
Krishna Wanti Vs Life Insurance Corporation of India
Delhi High Court · (2000) 1 AD 304 : AIR 2000 Delhi 63 : (1999) 82 DLT 598 : (2000) 52 DRJ 123 : (2000) 2 RCR(Criminal) 140
High Courts04 Nov 1999
Kiran Overseas Exports Ltd and Others Vs Air Force Naval Housing Board and Another
Delhi High Court · (1999) 6 AD 405 : (2000) 1 CivCC 368 : (1999) 82 DLT 615 : (2000) 1 RCR(Criminal) 263