High Courts18 Aug 1999
Mahender Kumar Vs Lata Chauhan and Another
Delhi High Court · (1999) 08 DEL CK 0034
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 30 of 63
High Courts18 Aug 1999
Lala Ram @ Lala Vs State (N.C.T.)
Delhi High Court · (1999) 5 AD 345 : (1999) 81 DLT 294 : (1999) 51 DRJ 52 : (1999) 4 RCR(Criminal) 611
High Courts18 Aug 1999
Vantage Construction (P) Ltd. Vs Satnam Singh Gill and Another
Delhi High Court · (1999) 81 DLT 291
High Courts17 Aug 1999
Faridabad Forgings Pvt. Limited Vs Commissioner of Central Excise
Delhi High Court · (1999) 5 AD 681 : (1999) 81 DLT 383 : (1999) 51 DRJ 29 : (1999) 66 ECC 106
Central Excises and Salt Act, 1944 — Section 35F
High Courts17 Aug 1999
K.P. Soni and Another Vs Union of India and Others
Delhi High Court · (1999) 5 AD 678 : (1999) 81 DLT 347 : (1999) 51 DRJ 46 : (2000) 1 RCR(Civil) 105
Constitution of India, 1950 — Article 276Delhi Municipal Corporation Act, 1957 — Section 114, 116
High Courts16 Aug 1999
All India General Mazdoor Trade Union (Regd.) Vs T.C.I.L. and Others
Delhi High Court · (1999) 81 DLT 225
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33
High Courts16 Aug 1999
Islamuddin @ Chottey Vs State of Delhi
Delhi High Court · (1999) 6 AD 765 : (2000) CriLJ 108 : (1999) 82 DLT 449 : (1999) 51 DRJ 558 : (1999) 2 ILR Delhi 249
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 37, 61
High Courts16 Aug 1999
G.D. Sharma Vs University Grants Commission and another
Delhi High Court · (1999) 5 AD 917 : (1999) 81 DLT 731 : (1999) 51 DRJ 160
University Grants Commission Act, 1956 — Section 25(2)
High Courts16 Aug 1999
Lalit Kumar (Retd.)(IC-23972 Lt. Col.) Vs Union of India and Others
Delhi High Court · (1999) 5 AD 640 : (1999) 81 DLT 496
Civil Procedure Code, 1908 (CPC) — Section 60Pensions Act, 1871 — Section 11
High Courts13 Aug 1999
N.L. Goel Vs Daljit Kaur and Others
Delhi High Court · (1999) 81 DLT 275 : (1999) 50 DRJ 854
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts13 Aug 1999
Oriental Bank of Commerce Vs Darshan Lal Gaba and Others
Delhi High Court · (1999) 5 AD 539 : (1999) 81 DLT 447
High Courts13 Aug 1999
Sewa International Fasions Vs Suman Kathpalia and Others
Delhi High Court · (1999) 6 AD 532 : AIR 2000 Delhi 69 : (1999) 82 DLT 104 : (1999) 51 DRJ 591 : (1999) 123 PLR 65
High Courts13 Aug 1999
Ashok Kumar (Constable) and Another Vs Union of India and Others
Delhi High Court · (2000) 1 AD 431 : (2000) 52 DRJ 551
Constitution of India, 1950 — Article 226
High Courts13 Aug 1999
Manju Bala Vs Union of India and Another
Delhi High Court · (1999) 5 AD 357 : (1999) 81 DLT 361 : (1999) 51 DRJ 1
High Courts13 Aug 1999
In Re: Hindustan Coca Cola Bottling; South West Private Limited
Delhi High Court · (1999) 6 AD 309 : (1999) 81 DLT 155 : (1999) 51 DRJ 142
Companies Act, 1956 — Section 391, 392, 393, 394
High Courts13 Aug 1999
Daulat Rai and Sons Vs Delhi Cantonment Board and Another
Delhi High Court · (2000) 2 AD 134
High Courts13 Aug 1999
Rajan Ali Vs The State (Delhi Administration)
Delhi High Court · (1999) 5 AD 160 : (1999) 81 DLT 194 : (1999) 50 DRJ 858 : (2000) 69 ECC 580 : (1999) 4 RCR(Criminal) 632
High Courts13 Aug 1999
Sudesh Kumar B. Dhawan Vs J.S. Sood and Others
Delhi High Court · (1999) 6 AD 388 : (1999) 82 DLT 460 : (1999) 51 DRJ 673
High Courts13 Aug 1999
Nilender Prakash Punj Vs Municipal Corporation
Delhi High Court · (2000) 2 AD 371 : (2000) 85 DLT 342
High Courts13 Aug 1999
Twinkle Exports Vs Tartans Infomark Limited
Delhi High Court · (1999) 6 AD 333 : (2000) 100 CompCas 820 : (1999) 81 DLT 105 : (1999) 50 DRJ 802 : (1999) 123 PLR 14