High Courts11 Aug 1999
Kumari Priti Chopra Vs Managing Director M.P. Hastshilp Vikas
Delhi High Court · (1999) 5 AD 492 : (1999) 81 DLT 212 : (1999) 51 DRJ 7
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 32 of 63
High Courts10 Aug 1999Dismissed
Kewal Krishan Wadhera Vs Jai Gopal Kapoor
Delhi High Court · (1999) 81 DLT 377 : (1999) 51 DRJ 71 : (1999) RLR 482
Delhi Rent Control Act, 1958 — Section 14(1), 14(2), 26
High Courts10 Aug 1999
Ram Chameli Vs Smt.Sujan Kaur and Another
Delhi High Court · (1999) 5 AD 316 : (1999) 81 DLT 549 : (1999) RLR 501
High Courts10 Aug 1999
Commissioner of Income Tax Vs M/s. Bharat Heavy Electricals Ltd.
Delhi High Court · (1999) 5 AD 237 : (1999) 156 CTR 12 : (1999) 81 DLT 178 : (1999) 239 ITR 756
High Courts10 Aug 1999
Archana Airways Ltd. and Another Vs Union of India
Delhi High Court · (1999) 5 AD 453 : (1999) 81 DLT 565 : (1999) 51 DRJ 23 : (2000) 91 ECR 54 : (1999) ILR Delhi 171
High Courts10 Aug 1999
Sat Narain and Another Vs Jain Ram
Delhi High Court · (1999) 5 AD 653 : (1999) 81 DLT 633 : (1999) RLR 512
Delhi Rent Control Act, 1958 — Section 15(1)
High Courts09 Aug 1999Dismissed
Miss Asha Rani Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1999) 5 AD 729
High Courts09 Aug 1999
Gurdev Singh Sangha (Dr.) Vs State
Delhi High Court · (2000) 2 AD 670 : (2000) CriLJ 5058 : (2000) 84 DLT 187 : (2000) 53 DRJ 65 : (1999) 2 ILR Delhi 255 : (2001) 1 RCR(Criminal) 687
Extradition Act, 1962 — Section 5
High Courts09 Aug 1999
India Export House Pvt. Ltd. Vs M/s Orient Enterprises and Others
Delhi High Court · (1999) 5 AD 481 : (1999) 81 DLT 438 : (1999) 51 DRJ 77 : (1999) ILR Delhi 178(2)
High Courts09 Aug 1999
Union of India and Others Vs Shri Ram Parvesh Ram
Delhi High Court · (1999) 6 AD 540 : (1999) 51 DRJ 344
High Courts09 Aug 1999
Resham Singh Vs S.P. Gupta
Delhi High Court · (1999) 5 AD 356 : (1999) 81 DLT 280 : (1999) 51 DRJ 64 : (1999) RLR 568
High Courts09 Aug 1999
Kumar Securities Limited Vs M/s. Stickwell Fashions Limited
Delhi High Court · (1999) 08 DEL CK 0044
High Courts09 Aug 1999
S.K. Aggarwal Vs Abdul Aziz
Delhi High Court · (1999) 5 AD 295 : (1999) 81 DLT 278 : (1999) 51 DRJ 75 : (1999) RLR 569
High Courts09 Aug 1999
Suraj Prakash Sehgal Vs Lt. Col. Smt. Amrita Sehgal (Darnal)
Delhi High Court · (1999) 6 AD 291 : (1999) 82 DLT 327 : (1999) 2 DMC 677 : (2000) 2 RCR(Civil) 47
High Courts09 Aug 1999
Shobha Mehta Vs Arjun Lal
Delhi High Court · (1999) 5 AD 253 : (1999) 81 DLT 489 : (1999) 51 DRJ 109 : (1999) ILR Delhi 262 : (1999) RLR 509
High Courts09 Aug 1999
H. Dohil Construction Co.(P) Ltd. Vs Delhi Electric Supply Undertaking
Delhi High Court · (1999) 5 AD 598 : (1999) 81 DLT 318 : (2000) 1 RCR(Civil) 651
High Courts06 Aug 1999Dismissed
Amrit Kaur Vs Om Prakash Fateh Chand Ltd. and Another
Delhi High Court · (1999) 81 DLT 370 : (1999) 51 DRJ 57 : (1999) RLR 473
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts06 Aug 1999Dismissed
Ircon International Limited Vs Arvind Construction Company Limited and Another
Delhi High Court · (1999) 81 DLT 268 : (1999) 50 DRJ 769 : (1999) 2 ILR Delhi 234 : (1999) 4 RCR(Civil) 581
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)
High Courts06 Aug 1999Dismissed
Mussadi Lal Vs Phoolwati and Others
Delhi High Court · (1999) 81 DLT 352 : (1999) 51 DRJ 139 : (1999) RLR 471
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts06 Aug 1999Dismissed
S. Surbir Singh Vs Mahender Kumar Rajput and Others
Delhi High Court · (1999) 5 AD 181 : (2000) CriLJ 696 : (1999) 81 DLT 191 : (1999) 51 DRJ 212 : (1999) 2 ILR Delhi 461
Criminal Procedure Code, 1973 (CrPC) — Section 415Penal Code, 1860 (IPC) — Section 120B, 415, 420