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Delhi High Court judgments, 1999

1,256 judgments · page 34 of 63

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High Courts02 Aug 1999Dismissed

Katari coloring Factory Vs Regional Provident Fund Commissioner and Another

Delhi High Court · (1999) 51 DRJ 498 : (2000) 1 LLJ 1041

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(1)(3), 7A
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High Courts02 Aug 1999

Commissioner of Income Tax Vs Hindustan Times Ltd.

Delhi High Court · (2000) 241 ITR 509

Income Tax Act, 1961 — Section 256(2), 32A, 37
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High Courts01 Aug 1999

New Model Industries Ltd. Vs Union of India (UOI)

Delhi High Court · (1999) 6 AD 270 : (1999) 82 DLT 578

Arbitration Act, 1940 — Section 17, 30
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High Courts01 Aug 1999Allowed

Sandeep Kumar Aggarwal Vs Archana Airways Ltd. and Others

Delhi High Court · (2001) 103 CompCas 718 : (1999) 81 DLT 185

Apprentices Act, 1961 — Section 38
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High Courts30 Jul 1999Dismissed

Delhi Lotteries, Govt. of National Capital Territory of Delhi Vs Nitin Agency and Another

Delhi High Court · (1999) 80 DLT 715

Limitation Act, 1963 — Section 5
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High Courts30 Jul 1999

Pepsi Foods Ltd. and Others Vs Bharat Coca-cola Holdings Pvt. Ltd. and others

Delhi High Court · (1999) 5 AD 93 : (1999) 81 DLT 122 : (1999) 50 DRJ 656 : (1999) ILR Delhi 193 : (1999) 2 LLJ 1140

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
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High Courts30 Jul 1999

Rajnish Gupta and Others Vs Government of N.C.T. of Delhi and Others.

Delhi High Court · (2000) 1 AD 455 : (2000) 83 DLT 229 : (2000) 52 DRJ 326 : (1999) 2 ILR Delhi 161

Constitution of India, 1950 — Article 226, 227
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High Courts30 Jul 1999

Layak Ram Vs Quarter Master General and Others

Delhi High Court · (1999) 5 AD 246 : (1999) 81 DLT 395 : (1999) 50 DRJ 777 : (1999) ILR Delhi 165

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High Courts30 Jul 1999

A-One Industries Vs Shri D.P. Garg

Delhi High Court · (1999) 5 AD 350 : (1999) CriLJ 4743 : (1999) 81 DLT 200

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High Courts30 Jul 1999

Hemant Plastic Industries and Others Vs Union of India and Others

Delhi High Court · (2000) 3 AD 172 : (2000) 84 DLT 217 : (2000) 56 DRJ 167

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High Courts30 Jul 1999

Col. Kehari Singh (Retd.) Vs Union of India

Delhi High Court · (2000) 5 AD 319 : (2000) 86 DLT 409

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High Courts29 Jul 1999

Commissioner of Income Tax Vs M/s. Engineers India Ltd.

Delhi High Court · (1999) 5 AD 36 : (1999) 80 DLT 798 : (1999) 50 DRJ 736 : (1999) 239 ITR 237

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High Courts29 Jul 1999

Ram Kripal Misra Vs Union of India (UOI) and Others

Delhi High Court · (1999) 50 DRJ 775

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High Courts29 Jul 1999

COMMISSIONER OF INCOME TAX Vs ENGINEERS INDIA LTD.

Delhi High Court · (1999) 155 CTR 394

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High Courts29 Jul 1999

Modistone Limited Vs Secretary (Labour) and Another

Delhi High Court · (1999) 4 AD 872 : (1999) 80 DLT 803 : (1999) 50 DRJ 788 : (2000) 1 LLJ 90

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(3), 23, 24
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High Courts29 Jul 1999Allowed

Ashik Abbas and Others Vs Govt. of National Capital Territory of Delhi and Others

Delhi High Court · (1999) 80 DLT 810 : (1999) ILR Delhi 151

Constitution of India, 1950 — Article 226
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High Courts29 Jul 1999

Dharam Singh Dabas Vs Union of India and Others

Delhi High Court · (1999) 5 AD 189 : (1999) 80 DLT 825 : (1999) 50 DRJ 703

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High Courts29 Jul 1999

Ganges Waterproof Works Pvt. Ltd. Vs Union of India and Another

Delhi High Court · (2000) 2 AD 142 : (1999) 5 ARBLR 380 : (2000) 83 DLT 589 : (2000) 2 RAJ 259

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High Courts29 Jul 1999

New Bank of India Vs M/s Mukesh and Co. and Another

Delhi High Court · (1999) 81 DLT 307

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High Courts28 Jul 1999

Thomson Press (I) Ltd. Vs Advertising Plus and Another

Delhi High Court · (1999) 80 DLT 648

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2(3)
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