High Courts01 Jul 1999Allowed

Ishwar Chand Jain Vs Delhi Administration

Delhi High Court · (1999) 80 DLT 619

Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 47
High Courts01 Jul 1999

C.P. Malik And Others Vs State

Delhi High Court · (1999) 5 AD 1 : (1999) CriLJ 4525 : (1999) 81 DLT 92 : (1999) 2 DMC 470 : (1999) 50 DRJ 812 : (1999) ILR Delhi 27

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 306, 34, 498
High Courts28 May 1999

Mohan Lal and Others Vs State

Delhi High Court · (1999) 5 AD 24 : (2000) 1 ALT(Cri) 5 : (2000) CriLJ 3762 : (1999) 79 DLT 758 : (1999) 2 DMC 217 : (2000) 56 DRJ 652 : (1999) 1 ILR Delhi 555