COURT ARCHIVE

Delhi High Court judgments, 1999

1,256 judgments · page 47 of 63

High Courts01 May 1999

Amarit Singh (Shri) Vs State

Delhi High Court · (1999) 79 DLT 725(1)

High Courts01 May 1999

Surender Kumar Sahni (Brigadier) Vs Union of India

Delhi High Court · (1999) 4 AD 57

High Courts30 Apr 1999Dismissed

Smt. Suman Mahajan Vs Kusum Sandhu and Another

Delhi High Court · AIR 1999 Delhi 314 : (1999) 3 CivCC 248 : (1999) 79 DLT 373 : (1999) 50 DRJ 358 : (1999) 3 RCR(Civil) 582

Specific Relief Act, 1963 — Section 34

High Courts30 Apr 1999Dismissed

Attar Singh and Others Vs Airport Authority of India

Delhi High Court · (1999) 79 DLT 400 : (1999) 50 DRJ 395 : (1999) 1 ILR Delhi 373

High Courts30 Apr 1999

Sulakshan Kumar Vs Multani Properties and Investment Co. Pvt. Ltd. and Others

Delhi High Court · (1999) 5 AD 467 : (1999) 80 DLT 589 : (1999) 4 RCR(Civil) 525

High Courts30 Apr 1999

Union of India Vs Shiv Darshan Singh (Sh.) and Others

Delhi High Court · (1999) 4 AD 226 : (1999) 79 DLT 572 : (1999) 50 DRJ 547 : (1999) ILR Delhi 367 : (1999) 122 PLR 15 : (1999) 3 RCR(Civil) 599

High Courts30 Apr 1999

Indo American Electricals Ltd. Vs Capital Meters Pvt. Ltd.

Delhi High Court · (1999) 4 AD 517 : (1999) 79 DLT 438

High Courts29 Apr 1999

Rail India Technical and Economic Services Ltd. Vs I.M. Puri and Others

Delhi High Court · (2000) 3 AD 645 : (2000) 52 DRJ 538

Transfer of Property Act, 1882 — Section 106

High Courts28 Apr 1999

Delhi Development Authority and Another Vs Raghbir Singh and Another

Delhi High Court · (1999) 4 AD 392 : (1999) 79 DLT 328 : (1999) 50 DRJ 121 : (1999) ILR Delhi 273

High Courts28 Apr 1999

Narendra Pal Singh Vs Union of India and Others

Delhi High Court · (1999) 3 AD 769 : (1999) 79 DLT 358 : (1999) 50 DRJ 551 : (1999) 1 ILR Delhi 315 : (1999) ILR Delhi 315

Constitution of India, 1950 — Article 226

High Courts26 Apr 1999Dismissed

Prasad and Co. Pvt. Ltd. Vs Delhi Stock Exchange Association Ltd.

Delhi High Court · (1999) 98 CompCas 192 : (1999) 79 DLT 426 : (1999) 1 ILR Delhi 321

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

High Courts26 Apr 1999

Subhash Aggarwal and Another (Dr.) Vs Shri Khushal Chand and Others

Delhi High Court · (1999) 3 AD 695 : (1999) 79 DLT 250

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4

High Courts22 Apr 1999Allowed

K.K. Chug Vs State and Others

Delhi High Court · (2000) 84 DLT 563 : (2000) 56 DRJ 135

Negotiable Instruments Act, 1881 (NI) — Section 134, 141, 141(1)

High Courts22 Apr 1999

Dharamvir Kataria (Col.) Vs Union of India and Others

Delhi High Court · (1999) 1 ACC 553 : (2000) ACJ 815 : (1999) 3 AD 665 : AIR 1999 Delhi 291 : (1999) 79 DLT 683 : (1999) 123 PLR 49 : (1999) 3 RCR(Civil) 481

Constitution of India, 1950 — Article 21, 226

High Courts22 Apr 1999

Manmohan Lal Sachdev and Others Vs State

Delhi High Court · (1999) 4 AD 925 : (1999) 79 DLT 734

Criminal Procedure Code, 1973 (CrPC) — Section 225, 301, 482

High Courts22 Apr 1999

ITC Ltd. Vs Pradeep Anand and Others

Delhi High Court · (1999) 4 AD 240 : (1999) 80 DLT 82

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

High Courts22 Apr 1999

Tata Finance Ltd. Vs Viniyoga International Ltd. and Others

Delhi High Court · (1999) 4 AD 220 : (1999) 79 DLT 342

High Courts22 Apr 1999

Shakuntala Rani (Smt.) Vs Sh. Rajesh Bhatt (deceased) through LRs.

Delhi High Court · (1999) 4 AD 29 : (1999) 80 DLT 98 : (1999) 50 DRJ 127 : (1999) ILR Delhi 277 : (1999) 3 RCR(Civil) 578 : (1999) 2 RCR(Rent) 77 : (1999) RLR 373

High Courts21 Apr 1999

Anant Raj Industries Limited Vs The Industrial Finance Corpn. of India Ltd. and Others

Delhi High Court · (2000) 100 CompCas 494

Specific Relief Act, 1963 — Section 41

High Courts21 Apr 1999

Jodhraj Singh Vs Union of India

Delhi High Court · (2000) 113 TAXMAN 199

Income Tax Act, 1961 — Section 10(10C)Institutes of Technology Act, 1961 — Section 10(10C), 3University Grants Commission Act, 1956 — Section 3