High Courts23 Jan 1987
Commissioner of Income Tax Vs Gun Nidhi Dalmia
Delhi High Court · (1987) 168 ITR 282
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 28 of 30
High Courts23 Jan 1987
Ishtiaq Ahmad Vs The State
Delhi High Court · (1987) 1 Crimes 615 : (1987) 31 DLT 356
High Courts22 Jan 1987
Ramesh Provision Store Vs Union of India and Others
Delhi High Court · (1987) 13 DRJ 107
High Courts22 Jan 1987
Delhi Development Authority Vs Aryan Di Hatti
Delhi High Court · (1987) 31 DLT 213
High Courts22 Jan 1987
Shashi Bhushan etc. Vs State
Delhi High Court · (1987) 1 Crimes 514 : (1987) 31 DLT 218
High Courts21 Jan 1987
Electronics Ltd. Vs The Sales Tax officer, Delhi
Delhi High Court · (1987) 67 STC 61
High Courts21 Jan 1987
Man Mohan Yadav Vs Union of India and Others
Delhi High Court · (1987) 13 DRJ 111
High Courts21 Jan 1987
Walayati Ram and Another Vs State
Delhi High Court · (1987) 1 Crimes 505 : (1987) 31 DLT 225 : (1987) 1 RCR(Criminal) 306
High Courts21 Jan 1987
Commissioner of Wealth Tax Vs Raghunandan Saran Ashok Saran
Delhi High Court · (1987) 01 DEL CK 0014
High Courts21 Jan 1987
Kusum Lata Sharma and Others Vs Keneth J. Foreman and Others
Delhi High Court · (1987) 1 ACC 275
High Courts20 Jan 1987
Jay Engineering Works Limited Vs Commissioner of Income Tax
Delhi High Court · (1987) 60 CTR 172 : (1987) 167 ITR 882
High Courts20 Jan 1987
Commissioner of Wealth Tax Vs Illa Dalmia
Delhi High Court · (1987) 61 CTR 219 : (1987) 168 ITR 274
High Courts20 Jan 1987
Har Swarup Vs The Commissioner of Police and others
Delhi High Court · (1987) 01 DEL CK 0018
High Courts20 Jan 1987
Commissioner of Wealth Tax Vs Smt. S. Sushil Goela
Delhi High Court · (1987) 60 CTR 176 : (1987) 168 ITR 277
High Courts20 Jan 1987
Management of Mother''s International School and Another Vs Delhi School Tribunal and Another
Delhi High Court · (1987) 13 DRJ 257 : (1989) LabIC 162
High Courts19 Jan 1987
Sarla Wati Dewan Vs Mangal Sain Bahri and Another
Delhi High Court · (1987) 31 DLT 331
High Courts19 Jan 1987
Kelvinator of India Ltd. Vs Union of India and Others
Delhi High Court · (1987) 13 DRJ 17 : (1988) 15 ECC 401 : (1988) 17 ECR 38 : (1987) 32 ELT 663
High Courts19 Jan 1987
Commissioner of Income Tax Vs Dharam Singh Babek Singh
Delhi High Court · (1987) 01 DEL CK 0012