High Courts03 Feb 1987
Municipal Corporation of Delhi Vs Asha Gupta and Others
Delhi High Court · (1987) 12 DRJ 262
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 27 of 30
High Courts02 Feb 1987
Anil Kumar Bhasin Vs Union of India (UOI) and Others
Delhi High Court · (1987) CriLJ 1632 : (1987) 1 RCR(Criminal) 328
High Courts02 Feb 1987
Parmod Kumar Gola Vs Union of India and others
Delhi High Court · (1987) 02 DEL CK 0026
High Courts02 Feb 1987
Om Parkash Vs State
Delhi High Court · (1987) 1 Crimes 645 : (1987) 31 DLT 327
High Courts02 Feb 1987Allowed
Lakshmi Traders Delhi and another Vs Union of India and others
Delhi High Court · AIR 1987 Delhi 200 : (1988) 17 ECR 285
High Courts30 Jan 1987Allowed
College of Vocational Studies Vs S.S. Jaitely
Delhi High Court · AIR 1987 Delhi 134
Arbitration Act, 1940 — Section 14, 20, 30, 30(a)Evidence Act, 1872 — Section 1
High Courts30 Jan 1987
Commissioner of Income Tax Vs S. Sohan Singh
Delhi High Court · (1987) 01 DEL CK 0046
High Courts30 Jan 1987
Rajendra Singh Sethia Vs State
Delhi High Court · (1988) CriLJ 749 : (1987) 32 DLT 164 : (1987) 12 DRJ 272
High Courts30 Jan 1987
Anand Sarup Vs The State
Delhi High Court · (1987) 32 DLT 20 : (1987) 1 RCR(Criminal) 500
High Courts30 Jan 1987
Janki Dass Gupta Vs The Commissioner of Police, Delhi and Others
Delhi High Court · (1987) 1 Crimes 467 : (1987) 32 DLT 24 : (1987) 12 DRJ 199
High Courts28 Jan 1987
Vishwa Bhartiya Co-operative Industrial Society Ltd. Vs Binny Enterprises and Another
Delhi High Court · (1987) 31 DLT 337
High Courts28 Jan 1987
Sahab Dayal Sharma Vs Union of India and Others
Delhi High Court · (1987) ILR Delhi 172 : (1987) LabIC 843
High Courts27 Jan 1987
Shanti Desai and Another Vs Sanwal Das Gupta
Delhi High Court · (1987) 1 Crimes 572 : (1987) 32 DLT 33 : (1987) 12 DRJ 196 : (1987) 1 RCR(Criminal) 360 : (1987) RLR 422
High Courts27 Jan 1987
Bhagat Ram Vs The Administrator and Others
Delhi High Court · (1987) 31 DLT 239 : (1987) 12 DRJ 280 : (1987) 1 RCR(Criminal) 407
High Courts23 Jan 1987Allowed
Shadi Lal Kapoor Vs Santosh Kumar Gupta
Delhi High Court · AIR 1989 Delhi 39
Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(e), 21, 25B(8)