High Courts20 Feb 1987
Geep Industrial Syndicate Ltd. and Others Vs Union of India and Others
Delhi High Court · (1987) 13 DRJ 25
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 25 of 30
High Courts20 Feb 1987
Geep Industrial Syndicate Ltd. and another Vs Central Board of Direct Taxes and others
Delhi High Court · (1987) 63 CTR 1 : (1987) 166 ITR 88
High Courts19 Feb 1987Dismissed
Mehar Singh and others Vs Mahendra Singh
Delhi High Court · AIR 1987 Delhi 300
High Courts19 Feb 1987
Phool Chand Jain Vs State
Delhi High Court · (1988) 1 ARBLR 308 : (1987) 2 Crimes 567 : (1987) 32 DLT 4
High Courts18 Feb 1987
Indubhai Patel and Others Vs State and Others
Delhi High Court · (1987) 32 DLT 25 : (1987) 13 DRJ 267 : (1987) 1 RCR(Criminal) 587
High Courts18 Feb 1987
Commissioner of Wealth Tax Vs Dr. A.P. Mittra
Delhi High Court · (1987) 62 CTR 123 : (1987) 168 ITR 570 : (1987) 33 TAXMAN 536
High Courts18 Feb 1987
Om Wati Vs Delhi Transport Corporation and others
Delhi High Court · (1987) 61 CompCas 801
High Courts17 Feb 1987Dismissed
Ram Kishan Dass and others Vs Bhavi Chand Sharma
Delhi High Court · AIR 1988 Delhi 20
High Courts17 Feb 1987
D.C. Kapoor Vs A.K. Aggarwal and Others
Delhi High Court · (1987) ILR Delhi 375
High Courts17 Feb 1987
Surjit Singh Vs Alembic Glass Industries Ltd.
Delhi High Court · AIR 1987 Delhi 319 : (1987) 1 ARBLR 198 : (1987) 13 DRJ 184
High Courts16 Feb 1987
Bhim Saia Bhalia Vs Jagdev Singh @ Jaggar and Others
Delhi High Court · (1987) 32 DLT 40 : (1987) 12 DRJ 322
High Courts16 Feb 1987
Rajendra Singh Vs Director of Education and Others
Delhi High Court · (1987) 13 DRJ 113
High Courts13 Feb 1987
Sulakhan Singh Vs Union of India and Others
Delhi High Court · (1987) 12 DRJ 297 : (1987) 1 RCR(Criminal) 563
High Courts12 Feb 1987
Jugmender Dass Dhan Kanwar and Another Vs Taley Ram and Another
Delhi High Court · AIR 1988 Delhi 201 : (1987) 32 DLT 64
High Courts12 Feb 1987
Madan Mohan Arora Vs State
Delhi High Court · (1987) 1 Crimes 619 : (1987) 31 DLT 347