COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 24 of 30
Harvir Giri Vs Jagdish Chander and Others
Delhi High Court · (1987) 31 DLT 310
Cambridge Foundation Education Society Vs Delhi Development Authority
Delhi High Court · (1987) 33 DLT 225
Suresh Kumar Vs Vijay Kumar and another
Delhi High Court · (1988) CriLJ 977 : (1987) 2 Crimes 414 : (1987) 31 DLT 318 : (1987) 13 DRJ 5 : (1987) 1 RCR(Criminal) 320
B.D. Tripathi Vs Indian Airlines Corporation
Delhi High Court · (1987) 32 DLT 14 : (1987) LabIC 1886
Syed Mushir Ahmed Vs Deputy Commissioner of Police (South District) New Delhi and Others
Delhi High Court · (1987) 32 DLT 29
Rajeshwar Parshad and Others Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1987) 31 DLT 340
Peter Robertson Cowan Vs State
Delhi High Court · (1987) 31 DLT 305
Mis Nav Bharat Enterprises Ltd. Vs The Sales Tax Officer and Others
Delhi High Court · (1987) 02 DEL CK 0047
Nav Bharat Enterprises Ltd. Vs The Sales Tax Officer, Ward No. 18, New Delhi and others
Delhi High Court · (1987) ILR Delhi 117 : (1987) 66 STC 252
Chanderwati and Others Vs Lakhmi Chand
Delhi High Court · AIR 1988 Delhi 13 : (1987) 13 DRJ 248
Uday Kaushisk Vs The Land Acquisition Collector and others
Delhi High Court · AIR 1988 Delhi 101
A.K. Parmar Vs Delhi Tourism Development Corporation and Others
Delhi High Court · (1987) ILR Delhi 123 : (1987) LabIC 2274
Chaman Lal Vs The State
Delhi High Court · (1987) 2 Crimes 25 : (1987) 32 DLT 333 : (1987) 1 RCR(Criminal) 308
Satyawati Sethi and Others Vs Subhash Chand and Others
Delhi High Court · (1987) 1 ACC 458 : (1987) ACJ 441
Dinesh Kumar Vs Khazan Singh and Others
Delhi High Court · AIR 1988 Delhi 273 : (1987) 31 DLT 388
Municipal Corporation of Delhi Vs Gurmukh Chand
Delhi High Court · (1987) 13 DRJ 9
Municipal Corporation of Delhi Vs Dharam Bhushan Jain and Others
Delhi High Court · (1987) 31 DLT 392 : (1987) RLR 218
Commissioner of Income Tax Vs Hindustan Times Ltd.
Delhi High Court · (1987) 63 CTR 84