High Courts13 Mar 1987
Shamlal and Co. Vs Commissioner of Income Tax
Delhi High Court · (1987) 03 DEL CK 0041
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 22 of 30
High Courts13 Mar 1987
Commissioner of Income Tax Vs Oriental Bank of Commerce Ltd.
Delhi High Court · (1987) 03 DEL CK 0038
High Courts13 Mar 1987
Commissioner of Income Tax Vs Acme Properties (P.) Ltd.
Delhi High Court · (1988) 174 ITR 143
High Courts13 Mar 1987
Commissioner of Income Tax Vs New Standard Automobiles
Delhi High Court · (1987) 03 DEL CK 0019
High Courts12 Mar 1987
Kochhar Construction Co. Vs Union of India and Another
Delhi High Court · (1987) 2 ARBLR 109 : (1987) ILR Delhi 571
High Courts12 Mar 1987
Chaman Lal Talwar Vs Trilok Chand and Others
Delhi High Court · (1987) 32 DLT 190
High Courts12 Mar 1987
Jagannath Prasad Jhalani and others Vs Regional Provident Fund Commissioner (Haryana) and others
Delhi High Court · (1987) 62 CompCas 571 : (1987) 63 CTR 312 : (1987) 168 ITR 341
High Courts12 Mar 1987
Amar Pal Singh Vs Delhi Administration and Others
Delhi High Court · (1987) 32 DLT 7 : (1987) 2 RCR(Criminal) 303
High Courts12 Mar 1987
Sumer Chand Vs Maxwell Pereira and Another
Delhi High Court · (1987) 2 Crimes 89 : (1987) 32 DLT 140
High Courts11 Mar 1987Allowed
Ramjas College Vs Labour Court No. 4 and Others
Delhi High Court · (1994) 3 LLJ 163
Industrial Disputes Act, 1947 — Section 17A
High Courts11 Mar 1987
Sushil Kumar Ahuja Vs Tarun Roy and Others
Delhi High Court · (1987) 12 DRJ 315 : (1987) 1 RCR(Criminal) 668 : (1987) RLR 342
High Courts11 Mar 1987
Surinder Pal Singh Vs Lt. Governor of Delhi and Another
Delhi High Court · (1987) 2 Crimes 39 : (1987) 32 DLT 84
High Courts11 Mar 1987
Pritpal Kaur and Others Vs D.T.C. and Others
Delhi High Court · (1987) 1 ACC 393 : (1987) ACJ 835
High Courts10 Mar 1987
J. Joseph Vs Government of India and Others
Delhi High Court · AIR 1988 Delhi 173 : (1987) 31 DLT 59 : (1990) 26 ECC 282
High Courts10 Mar 1987
Mis. Punjab Diary Development Corporation Ltd. Vs Union of India and Others
Delhi High Court · (1987) 30 ELT 241 : (1987) RLR 319
High Courts10 Mar 1987
Kashmeri Devi Vs Delhi Administration and Others
Delhi High Court · (1988) CriLJ 1649 : (1987) 32 DLT 87 : (1987) 13 DRJ 1 : (1989) 1 RCR(Criminal) 157
High Courts10 Mar 1987
Punjab Dairy Development Corporation Ltd. Vs Union of India and others
Delhi High Court · (1987) 12 ECC 135 : (1987) ILR Delhi 93
High Courts10 Mar 1987
Rattan Lal Vs State
Delhi High Court · (1987) 2 Crimes 29 : (1987) 32 DLT 1
Criminal Procedure Code, 1973 (CrPC) — Section 100(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 53
High Courts10 Mar 1987Dismissed
Punjab Dairy Development Corporation Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (1988) 14 ECR 193
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 115, 125, 125(1), 2(25), 2(30)
High Courts09 Mar 1987
New Hawrah Transport Company Vs National Insurance Co. Ltd. and Another
Delhi High Court · (1987) 2 ACC 12