High Courts29 Mar 1987
The National Electric Supply and Trading Corporation (P) Ltd. Vs Lt. Governor and Others
Delhi High Court · (1987) 32 DLT 19
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 20 of 30
High Courts27 Mar 1987Allowed
Punjab and Sind Bank Vs Seth Roller Flour Mills and others
Delhi High Court · (1987) 03 DEL CK 0091
High Courts27 Mar 1987
Mohan Brothers Vs M.K. Seth and Others
Delhi High Court · (1987) 54 FLR 681 : (1995) 3 LLJ 505
Minimum Wages (Central) Rules, 1950 — Rule 2, 3Minimum Wages Act, 1948 — Section 20
High Courts27 Mar 1987
U.P. Aboobacker Vs Union of India and Others
Delhi High Court · (1987) 12 ECC 288 : (1988) ILR Delhi 138
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts27 Mar 1987
Ramesh Chandra Bhalla and Another Vs Naresh Chander Bhalla and Others
Delhi High Court · (1987) 32 DLT 400
High Courts26 Mar 1987
COMMISSIONER OF INCOME TAX Vs BHARAT COMMERCE and INDUSTRIES LTD.
Delhi High Court · (1987) 63 CTR 334
High Courts26 Mar 1987Allowed
M/s. Vrajlal Manilal and Co. Vs M/s. N. S. Bidi Co. and another
Delhi High Court · AIR 1987 Delhi 312
High Courts26 Mar 1987
Commissioner of Income Tax Vs Bharat Commerce and Industries Ltd.
Delhi High Court · (1987) 63 CTR 334
High Courts25 Mar 1987
G.S. Atwal and Co. (Engineers) Pvt. Ltd. Vs National Projects Construction Corporation Ltd.
Delhi High Court · AIR 1988 Delhi 243 : (1990) 69 CompCas 601 : (1978) RLR 396
Arbitration Act, 1940 — Section 41Delhi High Court Act, 1966 — Section 10
High Courts25 Mar 1987
Raj Kumari Sharma Vs Rajinder Nath Dewan and Others
Delhi High Court · AIR 1987 Delhi 323 : (1987) 13 DRJ 139
High Courts25 Mar 1987
Khedut Oil Cake Industries and Another Vs Union of India
Delhi High Court · (1988) ACJ 645 : AIR 1988 Delhi 88 : (1987) 32 DLT 297
High Courts25 Mar 1987
Sunil Puri and Others Vs Modi Spinning and Weaving Mills Ltd. and Another
Delhi High Court · (1987) 32 DLT 127
Delhi Rent Control Act, 1958 — Section 21
High Courts24 Mar 1987Allowed
M/s. Jyoti Limited Vs Smt. Kanwaljit Kaur Bhasin and another
Delhi High Court · (1987) 62 CompCas 626 : (1987) CriLJ 1282 : (1987) 32 DLT 198
High Courts24 Mar 1987
Commissioner of Income Tax Vs Orissa Cement Limited
Delhi High Court · (1987) 03 DEL CK 0034
High Courts24 Mar 1987
Kartar Singh and Others Vs Harbans Singh
Delhi High Court · (1987) 31 DLT 63 : (1987) 13 DRJ 203
High Courts24 Mar 1987
Commissioner of Income Tax Vs Hindustan Times Ltd.
Delhi High Court · (1988) 169 ITR 145
High Courts23 Mar 1987
Mohammad Yasin Vs Abdul Kalam and Another
Delhi High Court · (1987) 32 DLT 143 : (1987) RLR 262
High Courts23 Mar 1987
Commissioner of Income Tax Vs Free Wheel (India) Ltd.
Delhi High Court · (1988) 172 ITR 651
High Courts23 Mar 1987
Thanthi Trust Vs Commissioner of Income Tax and others
Delhi High Court · (1987) 62 CTR 167 : (1987) 167 ITR 397 : (1987) 33 TAXMAN 503
High Courts23 Mar 1987
A.R. Puri Vs State
Delhi High Court · (1987) 32 DLT 115 : (1987) ILR Delhi 71 : (1987) 1 RCR(Criminal) 573