High Courts09 Apr 1987Allowed
M/s. Kapur Air Products Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1988 Delhi 26
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 19 of 30
High Courts08 Apr 1987
Mangtu Ram Vs Union of India and Others
Delhi High Court · (1988) CriLJ 1133 : (1987) 32 DLT 56 : (1987) 2 RCR(Criminal) 344
High Courts04 Apr 1987
Subhash Chand Vs Om Prakash
Delhi High Court · (1987) 32 DLT 182
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts03 Apr 1987
Raghubir Singh Vs Commissioner of Police and Others
Delhi High Court · (1988) CriLJ 1131 : (1988) 2 RCR(Criminal) 217 : (1987) 1 RCR(Criminal) 548
High Courts02 Apr 1987
Baleshwar Prashad Vs Commissioner of Police and others
Delhi High Court · (1988) CriLJ 1127
High Courts02 Apr 1987
Rup Chand Vs Shanti Devi
Delhi High Court · (1987) 32 DLT 269 : (1987) RLR 415
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Delhi Rent Control Act, 1958 — Section 14(1)
High Courts02 Apr 1987
V.K. Mishra and another Vs Central Registrar of Co-operative Societies and others
Delhi High Court · (1990) 68 CompCas 380
High Courts02 Apr 1987
Baleshwar Prashad Vs Commissioner of Police and Others
Delhi High Court · (1988) CriLJ 1127
High Courts01 Apr 1987Dismissed
Mrs. Arun Gupta Vs S.K. Gupta
Delhi High Court · (1987) 04 DEL CK 0043
High Courts01 Apr 1987
Common Cause and Others Vs Delhi Municipal Corporation and Another
Delhi High Court · (1987) 32 DLT 27
High Courts01 Apr 1987
Madan Lal Sharma and Others Vs Union of India and Others
Delhi High Court · (1987) 32 DLT 23
High Courts31 Mar 1987
H.D. Shourie Vs Municipal Corporation of Delhi and Another
Delhi High Court · AIR 1987 Delhi 219 : (1987) 32 DLT 73 : (1987) 13 DRJ 225 : (1987) RLR 243
High Courts30 Mar 1987
Punjab State Civil Supplies Corporation Ltd. Vs Ballarpur Industries Ltd.
Delhi High Court · (1987) 33 DLT 310
High Courts30 Mar 1987
Commissioner of Income Tax Vs Dalmia Cement Ltd. (No. 1)
Delhi High Court · (1988) 173 ITR 87
High Courts30 Mar 1987Allowed
Shri H.L. Sonar Vs Kendriya Vidyalaya Sangathan and Others
Delhi High Court · (1987) ILR Delhi 55
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 14(11), 14(20), 14(8)