High Courts05 May 1987
Rajinder Singh Vs Pomila
Delhi High Court · AIR 1987 Delhi 285 : (1987) 13 DRJ 119
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 17 of 30
High Courts05 May 1987
Madan Lal Vs Indra Devi
Delhi High Court · (1987) 32 DLT 289
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts04 May 1987
R.K. Aneja Vs Nagendra Singh
Delhi High Court · (1987) 32 DLT 259 : (1987) 13 DRJ 289
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts04 May 1987
Jagdish Prasad Sharma Vs Sangeeta Sharma
Delhi High Court · (1987) 2 Crimes 477 : (1988) 14 DRJ 1 : (1988) 2 RCR(Criminal) 412
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts01 May 1987
L.C. Bawa Vs V.K. Kapoor and Another
Delhi High Court · (1987) 32 DLT 184 : (1987) LabIC 1878
High Courts01 May 1987
Prem Sheel Malhan Vs Municipal Corporation of Delhi
Delhi High Court · (1987) 32 DLT 175
High Courts01 May 1987
Waryam Kaur Vs K.K. Gandhi
Delhi High Court · AIR 1988 Delhi 198 : (1987) 32 DLT 293
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts01 May 1987
Muni Lal Gupta Vs State
Delhi High Court · (1988) 2 RCR(Criminal) 114 : (1989) 1 RCR(Criminal) 9
High Courts30 Apr 1987
Joginder Pal Vs Krishan Lal and Another
Delhi High Court · (1987) 32 DLT 63 : (1987) 13 DRJ 223
High Courts30 Apr 1987
Mukhtiaruddin Vs Lt. Governor of Delhi and Another
Delhi High Court · (1987) 32 DLT 238
High Courts29 Apr 1987
Navin Kumar Goel Vs Jawahar Lal Wahi
Delhi High Court · (1987) 33 DLT 338
Delhi Rent Control Act, 1958 — Section 4(1)
High Courts28 Apr 1987
Krishan Kumar Aggarwal Vs Ram Lal Kohli
Delhi High Court · (1987) 32 DLT 41 : (1987) 13 DRJ 280
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts28 Apr 1987
Samey Pal Singh Vs K.M. Sharma
Delhi High Court · (1987) 32 DLT 291
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts28 Apr 1987
Rati Ram and Another Vs Ram Bhaj Gupta and Others
Delhi High Court · AIR 1987 Delhi 344 : (1987) 32 DLT 287 : (1987) 2 RCR(Criminal) 3
High Courts27 Apr 1987
Paras Ram and Another Vs State
Delhi High Court · (1987) 33 DLT 55
Penal Code, 1860 (IPC) — Section 324, 34
High Courts27 Apr 1987
Ashok Kumar Vs Administrator, Union Territory of Delhi
Delhi High Court · (1987) 33 DLT 29 : (1988) 1 RCR(Criminal) 177
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts27 Apr 1987
Gurmauj Saran Baluja Vs Delhi Municipal Corporation
Delhi High Court · (1987) 32 DLT 206 : (1987) 13 DRJ 195