High Courts27 Apr 1987
Munshi Ram Vs Lt. Governor, Union Territory of Delhi and Another
Delhi High Court · (1988) CriLJ 1089 : (1987) 32 DLT 243
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 18 of 30
High Courts27 Apr 1987
Shish Ram and Others Vs Jai Chand and Another
Delhi High Court · (1987) 1 ACC 566
High Courts23 Apr 1987Dismissed
Mrs. Sushma Aggarwal Vs Municipal Corporation of Delhi and others
Delhi High Court · (1987) 04 DEL CK 0003
High Courts22 Apr 1987Dismissed
Lights Carts (Pvt.) Ltd. Vs Union of India and others
Delhi High Court · (1987) 14 ECC 146 : (1987) 13 ECR 1019 : (1987) 31 ELT 25
High Courts21 Apr 1987
C. Bhagirathamma Vs Union of India and Another
Delhi High Court · (1987) 32 DLT 383
High Courts20 Apr 1987
Union of India Vs Foreign Exchange Regulation Appellate Board and another
Delhi High Court · (1987) 12 ECC 384
High Courts20 Apr 1987
Union of India Vs Foreign Exchange Regulation Appellate Board and Another
Delhi High Court · (1990) 68 CompCas 46 : (1987) 32 DLT 278 : (1987) RLR 270
Foreign Exchange Regulation Act, 1973 — Section 54
High Courts10 Apr 1987
K.C. Nangia Vs Corporation and Others
Delhi High Court · (1987) ILR Delhi 258 : (1987) LabIC 1686
High Courts10 Apr 1987
Surinder Arora and Others Vs Durga Das and Others
Delhi High Court · (1988) CriLJ 1645 : (1987) 63 CTR 327
High Courts10 Apr 1987
Surinder Arora and others Vs Durga Das and others
Delhi High Court · (1987) 62 CompCas 644 : (1987) 168 ITR 562 : (1987) 2 RCR(Criminal) 528 : (1989) 1 RCR(Criminal) 131 : (1987) 34 TAXMAN 339
High Courts10 Apr 1987
Manoj Didwania Vs Union of India and others
Delhi High Court · (1987) 63 CTR 207 : (1987) 167 ITR 177 : (1987) 34 TAXMAN 204
High Courts09 Apr 1987
COMMISSIONER OF INCOME TAX Vs ASSOCIATED TRADERS and ENGINEERING LTD.
Delhi High Court · (1987) 63 CTR 325
High Courts09 Apr 1987
State Vs Raghbir Singh
Delhi High Court · (1987) 32 DLT 152 : (1987) 2 RCR(Criminal) 40 : (1987) RLR 358
High Courts09 Apr 1987Allowed
M/s. Prag Distilled Water and Ice Factory Vs Municipal Corporation of Delhi and another
Delhi High Court · AIR 1988 Delhi 37
High Courts09 Apr 1987
Bank of India Vs National Tile Work Industries and Others
Delhi High Court · AIR 1989 Delhi 60 : (1987) 32 DLT 225
High Courts09 Apr 1987
Commissioner of Income Tax Vs Master Gaurav Dalmia
Delhi High Court · (1987) 63 CTR 182 : (1987) 168 ITR 458 : (1987) 34 TAXMAN 214
High Courts09 Apr 1987
Mercury Rubber Mills Vs Oriental Insurance Co. Ltd.
Delhi High Court · (1987) 13 DRJ 74 : (1987) RLR 276
High Courts09 Apr 1987
Pawan Kumar @ Pawan Vs State
Delhi High Court · (1987) 32 DLT 159 : (1987) 2 RCR(Criminal) 524
High Courts09 Apr 1987
Commissioner of Income Tax Vs Associated Traders and Engineering Ltd.
Delhi High Court · (1987) 63 CTR 325