High Courts22 Mar 1987
Commissioner of Income Tax Vs B.P. Mandelia.
Delhi High Court · (1988) 174 ITR 198
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 21 of 30
High Courts20 Mar 1987
Indian Airlines Vs Central Government Labour Court, New Delhi and others
Delhi High Court · (1987) 54 FLR 689 : (1987) 2 LLJ 512
High Courts20 Mar 1987
National Research Development Corporation of India Vs Britelite Carbons Ltd.
Delhi High Court · AIR 1987 Delhi 317 : (1987) 32 DLT 54
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 Mar 1987Allowed
Sylvania and Laxman Ltd. Vs Union of India and another
Delhi High Court · (1987) 12 ECC 217 : (1987) 12 ECR 618 : (1987) 30 ELT 697
High Courts20 Mar 1987
Narendra Singh alias Neeru Vs State and Others
Delhi High Court · (1987) 2 Crimes 78 : (1987) 32 DLT 11 : (1987) 2 RCR(Criminal) 306
High Courts19 Mar 1987
State Vs Tekan Singh
Delhi High Court · (1988) CriLJ 1240 : (1988) 2 RCR(Criminal) 278 : (1988) 2 RCR(Criminal) 611
High Courts19 Mar 1987
Jagan Nath Aggarwal Vs Umrao Singh
Delhi High Court · (1987) 32 DLT 208 : (1987) 13 DRJ 190
High Courts19 Mar 1987
Karan Singh Vs Deputy Commissioner of Police, (West Delhi)
Delhi High Court · (1987) 32 DLT 133
High Courts18 Mar 1987
Rishi Gagan Constructions (P) Ltd. Vs Delhi Development Authority
Delhi High Court · AIR 1988 Delhi 327 : (1987) 32 DLT 46 : (1987) 13 DRJ 242 : (1987) RLR 312
High Courts17 Mar 1987
Savitri Devi and Others Vs Kailash Chopra and Another
Delhi High Court · (1987) CriLJ 1419 : (1987) 32 DLT 52
High Courts17 Mar 1987
Prabhakar Rubber Industries Pvt. Ltd. and Others Vs Delhi Financial Corporation
Delhi High Court · (1987) 31 DLT 367
High Courts16 Mar 1987
Commissioner of Income Tax Vs Chet Ram and Sons.
Delhi High Court · (1987) 66 CTR 188 : (1988) 174 ITR 177
High Courts14 Mar 1987
Commissioner of Income Tax Vs J.K. Synthetics Ltd.
Delhi High Court · (1987) 03 DEL CK 0054
High Courts13 Mar 1987Allowed
Narinder Kumar Vs Smt. Suresh Kumari
Delhi High Court · AIR 1988 Delhi 222
High Courts13 Mar 1987
Hara Singh and Others Vs Mewa Ram Singh and Others
Delhi High Court · (1987) 1 ACC 421 : (1987) ACJ 979