High Courts17 Jan 1987
Ram Kishore Vs State
Delhi High Court · (1987) 31 DLT 312 : (1987) 2 RCR(Criminal) 30
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 29 of 30
High Courts15 Jan 1987
Gurmohan Singh Vs Union of India and Others
Delhi High Court · (1987) 31 DLT 248 : (1987) 54 FLR 563
High Courts15 Jan 1987Dismissed
Adarsh Parkash Srivastava Vs Smt. Sarita Srivastava
Delhi High Court · AIR 1987 Delhi 203
Hindu Marriage Act, 1955 — Section 13, 13(l)(ib)
High Courts15 Jan 1987
T.N. Unnikrishnan Vs Union of India and Others
Delhi High Court · (1987) 32 DLT 350 : (1987) 12 DRJ 268 : (1987) 1 RCR(Criminal) 583
Constitution of India, 1950 — Article 22(5)
High Courts14 Jan 1987
Aggarwal and Modi Enterprises (Cinema Project) (P) Ltd. Vs New Delhi Municipal Committee
Delhi High Court · (1987) 32 DLT 39 : (1987) 13 DRJ 290
High Courts13 Jan 1987
Naresh Kumar Vs The Administrator and Others
Delhi High Court · (1987) 12 DRJ 219 : (1987) 1 RCR(Criminal) 294
Constitution of India, 1950 — Article 21
High Courts13 Jan 1987
Dhan Dev Kumar Jain Vs The Director of Education, Delhi and Others
Delhi High Court · (1987) 13 DRJ 21
High Courts13 Jan 1987
State of Haryana and Another Vs Padma Wati and Others
Delhi High Court · (1987) 1 ACC 423 : (1987) ACJ 980
High Courts13 Jan 1987
Municipal Corporation of Delhi Vs The Peerless General Finance and Investment Company Ltd. and Another
Delhi High Court · (1987) ILR Delhi 187 : (1987) RLR 144
High Courts13 Jan 1987
Jain Exports Private Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1987) 61 CTR 207 : (1987) 168 ITR 304
High Courts12 Jan 1987
Commissioner of Wealth Tax Vs Lt. Col. Bhawani Singh
Delhi High Court · (1987) 01 DEL CK 0044
High Courts12 Jan 1987
Commissioner of Wealth Tax Vs Smt. Kanta Talwar
Delhi High Court · (1987) 01 DEL CK 0008
High Courts09 Jan 1987
Hans Raj Vs Government Servants Co-operative House Building Society Limited and Another
Delhi High Court · (1987) 13 DRJ 159 : (1987) RLR 153
High Courts09 Jan 1987
The Co-operative Store Ltd., New Delhi Vs O.P. Dwivedi P.O. Industrial Tribunal II and others
Delhi High Court · (1987) 54 FLR 602 : (1988) 1 LLJ 135
High Courts08 Jan 1987
Commissioner of Income Tax Vs Orient Express Company Private Ltd.
Delhi High Court · (1987) 60 CTR 121 : (1987) 167 ITR 894 : (1987) 33 TAXMAN 401
High Courts08 Jan 1987
Sanjay Kumar Vs Union of India and Others
Delhi High Court · (1987) 12 DRJ 247 : (1987) 1 RCR(Criminal) 468
High Courts07 Jan 1987
COMMISSIONER OF Income Tax, DELHI II Vs RIVIERA APARTMENTS PRIVATE LIMITED.
Delhi High Court · (1989) 179 ITR 525