High Courts08 Dec 1987
Anand Kumar Jain Vs Union of India and Another
Delhi High Court · (1988) 15 DRJ 79 : (1988) RLR 208
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 2 of 30
High Courts08 Dec 1987
Union of India Vs Globe Trading Corporation and Another
Delhi High Court · (1988) 14 DRJ 253 : (1988) RLR 148
High Courts08 Dec 1987
Sant Kumar Vs Jogindrawati and Others
Delhi High Court · (1988) 34 DLT 76
Civil Procedure Code, 1908 (CPC) — Section 144Delhi Rent Control Act, 1958 — Section 14
High Courts07 Dec 1987
Bhandari Builders Pvt. Ltd. Vs M.K. Seth and another
Delhi High Court · (1988) 15 DRJ 77 : (1989) 58 FLR 249 : (1988) 2 LLJ 5 : (1988) RLR 166
High Courts07 Dec 1987
Narinder Kaur Vs Parshotam Singh
Delhi High Court · AIR 1988 Delhi 359 : (1988) 34 DLT 54
High Courts07 Dec 1987
Anant Raj Agencies Vs Delhi Development Authority and Another
Delhi High Court · (1988) 1 ARBLR 44 : (1988) 35 DLT 22 : (1988) 14 DRJ 309
High Courts07 Dec 1987
Lakhmi Chand Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1988 Delhi 220 : (1988) 14 DRJ 258 : (1988) 173 ITR 202 : (1988) RLR 117
High Courts07 Dec 1987
Mahinder Singh and Others Vs Municipal Corporation of Delhi
Delhi High Court · (1988) 34 DLT 118 : (1988) RLR 30
High Courts04 Dec 1987
Indian Express Newspapers (Bombay) Pvt. Ltd. Vs T.M. Nagarajan and Others
Delhi High Court · (1987) 15 DRJ 212 : (1988) LabIC 1067 : (1988) RLR 194
High Courts04 Dec 1987
Ayesha Bhatia Vs Vijay R. Bhatia
Delhi High Court · AIR 1988 Delhi 149 : (1988) 14 DRJ 277 : (1988) RLR 160
High Courts04 Dec 1987Dismissed
M/s. Johnson and Johnson and another Vs Christine Hoden India (P.) Ltd. and another
Delhi High Court · AIR 1988 Delhi 249
High Courts03 Dec 1987
Union of India and Others Vs Kamla Bakshi and Others
Delhi High Court · (1988) ILR Delhi 4
High Courts02 Dec 1987Allowed
M/s. Escorts Limited Vs M/s. Modern Insulators Ltd. and another
Delhi High Court · AIR 1988 Delhi 345
High Courts02 Dec 1987
Goodwill India Limited Vs K.P. Abdul Jabbar and Another
Delhi High Court · (1987) 2 ARBLR 354 : (1988) 34 DLT 138
High Courts02 Dec 1987
Shyam Sunder Agarwal Vs Union of India and Others
Delhi High Court · (1988) ILR Delhi 76 : (1988) 1 RCR(Criminal) 443
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts02 Dec 1987
Abdul Nahid Khan and Others Vs State (Delhi Administration)
Delhi High Court · (1988) 2 ARBLR 248 : (1988) 1 Crimes 184 : (1988) 34 DLT 48
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts30 Nov 1987
Sunari alias Chamari Vs State
Delhi High Court · (1988) 34 DLT 124 : (1988) 1 RCR(Criminal) 307
High Courts30 Nov 1987
Govind Ram Mittal Vs Union of India
Delhi High Court · (1988) 1 ARBLR 11 : (1988) 34 DLT 331
High Courts27 Nov 1987
Anand Sarup and Another Vs State
Delhi High Court · (1988) 1 Crimes 92 : (1988) 34 DLT 155