High Courts10 Nov 1987
U.K. Paints (P) Ltd. Vs Oriental Bank of Commerce and Others
Delhi High Court · (1991) 70 CompCas 609 : (1987) ILR Delhi 513
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 4 of 30
High Courts10 Nov 1987
Brij Mohan Arora Vs Bank of Baroda and Others
Delhi High Court · AIR 1988 Delhi 321 : (1988) 14 DRJ 157
High Courts09 Nov 1987
Salim Vs State (Delhi Administration)
Delhi High Court · (1987) 3 Crimes 794 : (1988) 34 DLT 1 : (1988) 14 DRJ 85
High Courts06 Nov 1987
Synthetic Foams Ltd. Vs Simplex Concrete Piles (India) Pvt. Ltd.
Delhi High Court · AIR 1988 Delhi 207 : (1991) 70 CompCas 475
High Courts05 Nov 1987
Sant Ram Sodhi Vs G.N.S. Roddey
Delhi High Court · (1988) 34 DLT 114
Delhi Rent Control Act, 1958 — Section 15(1)
High Courts04 Nov 1987
Prof. M.M. Jain (deceased) and Others Vs Faquir Chand and Others
Delhi High Court · (1988) 1 ACC 296 : (1988) ACJ 844
High Courts04 Nov 1987
Municipal Corporation of Delhi Vs Silver Tone Radio Electrical Co. and Another
Delhi High Court · (1988) 1 Crimes 170 : (1987) 33 DLT 395
Municipal Corporation Act, 1957 — Section 332
High Courts04 Nov 1987Dismissed
Prakash Chand Kashyap Vs Union of India
Delhi High Court · AIR 1988 Delhi 316
High Courts03 Nov 1987
J.C. Kapoor and Another Vs Delhi Cloth and General Mills Ltd. and Others
Delhi High Court · (1988) 1 ACC 178 : (1988) ACJ 1096
High Courts03 Nov 1987
Krishan Kant and Others Vs Tulsi Bahi Gordhan Bhai Patel
Delhi High Court · AIR 1988 Delhi 203 : (1988) 34 DLT 6
Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts02 Nov 1987
The New India Assurance Co. Ltd. Vs Lakhi Ram Prabhu Dayal and Others
Delhi High Court · (1987) 2 ACC 554 : (1988) ACJ 443
High Courts02 Nov 1987
Krishan Lal Vs Ajit Pershad Jain and Others
Delhi High Court · (1988) 35 DLT 107
High Courts02 Nov 1987
Municipal Corporation of Delhi Vs Mahabir
Delhi High Court · (1988) 35 DLT 100
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts02 Nov 1987
Municipal Corporation of Delhi Vs Ramesh Ghand
Delhi High Court · (1988) 34 DLT 131
High Courts02 Nov 1987
Shri Niwas Vs Shakuntala Devi and Another
Delhi High Court · (1988) 1 ARBLR 363 : (1988) 35 DLT 14
High Courts02 Nov 1987
D.I. Lal Vs S. Ganguli and Others
Delhi High Court · (1990) 68 CompCas 576 : (1988) 34 DLT 44