High Courts02 Nov 1987
Jeewan Kumar Khanna Vs Ajudhia Pershad Murgai and Others
Delhi High Court · (1988) 34 DLT 355 : (1988) 14 DRJ 161
Delhi Rent Control Act, 1958 — Section 14(1)
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 5 of 30
High Courts02 Nov 1987
Sudesh Jain Vs Parkash Chand Gupta
Delhi High Court · (1988) 34 DLT 162
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts02 Nov 1987
K.K. Taneja Vs Union of India and Another
Delhi High Court · (1988) 14 DRJ 121
High Courts02 Nov 1987
S.K. Jain Vs The State and Another
Delhi High Court · (1988) 35 DLT 8 : (1987) RLR 661
High Courts30 Oct 1987
National India Rubber Works Ltd. Vs Union of India and Others
Delhi High Court · (1988) 34 DLT 133 : (1988) 34 ELT 16
High Courts30 Oct 1987
Fine Auto Products (India) and Another Vs Union of India and Others
Delhi High Court · (1987) 33 DLT 384 : (1988) 35 ELT 466
High Courts30 Oct 1987
Suraj Besan and Rice Mills Vs Food Corporation of India
Delhi High Court · AIR 1988 Delhi 224 : (1987) 2 ARBLR 240 : (1987) 33 DLT 401 : (1988) 14 DRJ 176
High Courts30 Oct 1987Dismissed
Mrs. Iris Paintal Vs Dr. Autar Singh Paintal
Delhi High Court · AIR 1988 Delhi 121
High Courts29 Oct 1987
K.L. Sharma Vs Union of India and Another
Delhi High Court · (1987) 33 DLT 356
High Courts29 Oct 1987
Bal Chand Bansal Vs Union of India and Others
Delhi High Court · (1987) ILR Delhi 100
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22
High Courts28 Oct 1987
Kartar Nath Vs Inder Nath and Others
Delhi High Court · (1988) 34 DLT 324 : (1988) 14 DRJ 184 : (1988) RLR 62
Transfer of Property Act, 1882 — Section 111
High Courts28 Oct 1987
Bhagat Singh Vs Delhi Development Authority
Delhi High Court · AIR 1988 Delhi 174
High Courts27 Oct 1987
Green Roadways (Regd) Vs Nirmal Singh and Others
Delhi High Court · (1988) 1 ACC 16 : (1988) ACJ 361 : (1995) 3 LLJ 657
Workmens Compensation Act, 1923 — Section 2
High Courts27 Oct 1987
Bine Chand Jain Vs Keshav Chander Chadha and Others
Delhi High Court · (1988) 34 DLT 127
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Delhi Rent Control Act, 1958 — Section 14(1)
High Courts27 Oct 1987
Ajanta Tubes Ltd. Vs Union of India and Others
Delhi High Court · (1988) 34 DLT 110 : (1988) 15 ECC 83 : (1987) 32 ELT 470 : (1988) RLR 103
High Courts26 Oct 1987
Municipal Corporation of Delhi Vs Krishna Devi
Delhi High Court · (1988) 1 Crimes 300 : (1988) 34 DLT 72 : (1988) 1 RCR(Criminal) 486 : (1988) RLR 78
Criminal Procedure Code, 1973 (CrPC) — Section 468
High Courts26 Oct 1987
Rajender Singh Vs H.A. Arfi and Others
Delhi High Court · (1989) 37 DLT 12(2) : (1988) 14 DRJ 166
High Courts21 Oct 1987
Kishan Gupta Vs Municipal Corporation of Delhi
Delhi High Court · (1987) 33 DLT 397 : (1988) 14 DRJ 197