High Courts21 Oct 1987
Om Parkash Vs Union of India (UOI) and Others
Delhi High Court · (1987) 2 ACC 527
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 6 of 30
High Courts21 Oct 1987
Satish Kumar Pahwa Vs Suraj Prakash Pahwa and Others
Delhi High Court · (1987) 33 DLT 387
High Courts21 Oct 1987
Charan Singh Vs Security Finance (P) Ltd.
Delhi High Court · AIR 1988 Delhi 130 : (1988) 34 DLT 18 : (1988) RLR 74
High Courts21 Oct 1987Dismissed
Dr. Bhargava and Co. and another Vs Sh. Shyam Sunder Seth
Delhi High Court · (1987) 10 DEL CK 0004
High Courts20 Oct 1987
Raitan Lal Vs Ramesh Chand Gupta
Delhi High Court · (1988) 34 DLT 82 : (1987) RLR 670
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts19 Oct 1987
S.K. Gupta Vs Hyderabad Allywn Ltd.
Delhi High Court · AIR 1988 Delhi 324 : (1987) 2 ARBLR 265 : (1988) 34 DLT 27
High Courts19 Oct 1987
Bhuramal Jain Uttam Chandvijay Kumar Raj Kumar @ Chotu Vs Union of India and Others
Delhi High Court · (1987) ILR Delhi 120
Constitution of India, 1950 — Article 22
High Courts16 Oct 1987
Sidharth Wheels Pvt. Ltd. Vs Bedrock Limited and another
Delhi High Court · AIR 1988 Delhi 228
High Courts16 Oct 1987
Baldev Kumar Vs State
Delhi High Court · (1987) 3 Crimes 645 : (1987) 33 DLT 341
High Courts15 Oct 1987Partly Allowed
R.S. Ganesh Dass Dhomi Mal and Others Vs E.S.I.C.
Delhi High Court · (1995) 3 LLJ 655
Employees State Insurance Act, 1948 — Section 45B, 75(2)
High Courts14 Oct 1987
Ballabh Dass Aggarwal Vs New Delhi Municipal Committee etc.
Delhi High Court · (1988) 35 DLT 122
High Courts13 Oct 1987
Nirmal Sing Vs The Commissioner of Police and Delhi
Delhi High Court · (1987) 3 Crimes 732 : (1987) 33 DLT 271
High Courts13 Oct 1987
Kuriniyan Saidalikutty Vs Union of India and Others
Delhi High Court · (1987) 3 Crimes 852 : (1987) 33 DLT 350 : (1988) 1 RCR(Criminal) 466
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22
High Courts13 Oct 1987
Municipal Corporation of Delhi Vs Puran Chand
Delhi High Court · (1987) 3 Crimes 888 : (1987) 33 DLT 359
Delhi Municipal Corporation Act, 1957 — Section 332, 334, 348, 349
High Courts12 Oct 1987
Municipal Corporation of Delhi Vs Mugal Restaurant and Others
Delhi High Court · (1987) 3 Crimes 872 : (1987) 33 DLT 382
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Delhi Municipal Corporation Act, 1957 — Section 143
High Courts12 Oct 1987
D.S. Khanijan and Another Vs Surinder Kumar
Delhi High Court · (1988) 34 DLT 57
High Courts09 Oct 1987Allowed
Jewels of India and Others Vs The State and Another
Delhi High Court · (1990) 67 CompCas 391 : (1987) 3 Crimes 754 : (1987) 33 DLT 361(1) : (1988) 15 ECC 91 : (1988) 17 ECR 274 : (1987) 32 ELT 511 : (1988) 1 RCR(Criminal) 297
Customs Act, 1962 — Section 135
High Courts09 Oct 1987
V. Ramanathan Vs Kalawati and Another
Delhi High Court · (1988) 35 DLT 12
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Delhi Rent Control Act, 1958 — Section 14