High Courts25 Sept 1987
Commissioner of Income Tax Vs Sequria Associates
Delhi High Court · (1988) 68 CTR 35 : (1989) 175 ITR 409 : (1988) 37 TAXMAN 170
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 8 of 30
High Courts25 Sept 1987
Municipal Corporation of Delhi Vs Dhani Ram and Another
Delhi High Court · (1987) 33 DLT 286 : (1987) ILR Delhi 207 : (1988) 1 RCR(Criminal) 300
High Courts24 Sept 1987
P. Nijhawan Vs K. Bhatia
Delhi High Court · (1987) 33 DLT 367
Delhi Rent Control Act, 1958 — Section 4(1)
High Courts24 Sept 1987
Santosh Madhavan Vs Union of India and Others
Delhi High Court · (1987) ILR Delhi 518
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 9Constitution of India, 1950 — Article 22
High Courts22 Sept 1987
Angoori Devi and Others Vs Municipal Corporation of Delhi
Delhi High Court · (1989) ACJ 173 : AIR 1988 Delhi 305
High Courts21 Sept 1987
Pravesh Kumar Ahluwalia Vs The Suprintendent, Central Jail and Others
Delhi High Court · (1987) 3 Crimes 863 : (1987) 33 DLT 171
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22
High Courts17 Sept 1987
Hanuman Pershad and Sons and Another Vs Jindal Vanaspati Udyog Pvt. Ltd.
Delhi High Court · (1988) 34 DLT 253 : (1987) RLR 607
High Courts17 Sept 1987
State Bank of India Vs Midland Industries and Others
Delhi High Court · AIR 1988 Delhi 153 : (1991) 70 CompCas 373 : (1987) ILR Delhi 524
High Courts16 Sept 1987
H. Abnash Chander Sehgal etc. Vs V.K. Kharbanda
Delhi High Court · (1987) 13 DRJ 233
Delhi Rent Control Act, 1958 — Section 25(B)(8)
High Courts16 Sept 1987
Sahibabad Steels Pvt. Ltd. Vs Engineering Projects (India) Ltd. and Others
Delhi High Court · (1991) 70 CompCas 271 : (1987) 33 DLT 237 : (1987) RLR 599
High Courts15 Sept 1987
Poonam Jain Vs Union of India
Delhi High Court · (1988) 73 CTR 77 : (1988) 172 ITR 659
High Courts15 Sept 1987
Union of India Vs Raman Iron Foundry and Steel Rolling Mills and Another
Delhi High Court · AIR 1988 Delhi 368 : (1987) 2 ARBLR 250 : (1988) 34 DLT 31
High Courts14 Sept 1987
Veena Gael Vs Pawan Kumar
Delhi High Court · (1987) RLR 646
Delhi Rent Control Act, 1958 — Section 21
High Courts11 Sept 1987
Rajeev Kumar Vs Union of India and Others
Delhi High Court · (1987) 33 DLT 332
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts11 Sept 1987
Krishan Kumar Vs State
Delhi High Court · (1987) 3 Crimes 758 : (1987) 33 DLT 231 : (1988) 1 RCR(Criminal) 422
High Courts11 Sept 1987
Puran Chand and Co. Vs Ganesh Lal Tara Chand and Others
Delhi High Court · AIR 1988 Delhi 1 : (1987) RLR 626
Delhi Rent Control Act, 1958 — Section 2Transfer of Property Act, 1882 — Section 68
High Courts08 Sept 1987
Ram Kumar Vs State
Delhi High Court · (1987) 33 DLT 188
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts08 Sept 1987
Duni Chand Vs Ved Prakash and Another
Delhi High Court · (1987) 33 DLT 311
Delhi Rent Control Act, 1958 — Section 21
High Courts08 Sept 1987
Pandit Ram Saroop and Another Vs Balbir Singh and Others
Delhi High Court · (1987) 2 ACC 358 : (1988) ACJ 500