High Courts09 Oct 1987
Raman Kumar and Others Vs State (Central Bureau of Investigation) and Another
Delhi High Court · (1988) 1 Crimes 423 : (1987) 33 DLT 318
COURT ARCHIVE
Delhi High Court judgments, 1987
592 judgments · page 7 of 30
High Courts09 Oct 1987
Rakesh Nanda Vs The State and Others
Delhi High Court · (1987) 3 Crimes 733 : (1987) 33 DLT 288 : (1988) 1 RCR(Criminal) 283
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts09 Oct 1987
Ashok Kumar Vs Union of India and Others
Delhi High Court · (1987) ILR Delhi 159
Constitution of India, 1950 — Article 22
High Courts08 Oct 1987
State (Delhi Administration) Vs Shyam Lal
Delhi High Court · (1987) 3 Crimes 638 : (1987) 33 DLT 265
High Courts06 Oct 1987
Municipal Corporation of Delhi Vs Munshi Ram and Others
Delhi High Court · (1987) 3 Crimes 753 : (1987) 33 DLT 390
Delhi Municipal Corporation Act, 1957 — Section 348, 349(4)
High Courts06 Oct 1987
Municipal Corporation of Delhi Vs Joginder Paul and Others
Delhi High Court · (1987) 3 Crimes 717 : (1987) 33 DLT 285 : (1988) 1 RCR(Criminal) 702
High Courts06 Oct 1987
Kamlapati Khatri Vs Sharda Prakashan and Others
Delhi High Court · (1987) 33 DLT 392
High Courts06 Oct 1987
Bank of India Vs Vinod Kumar Bhalla
Delhi High Court · AIR 1988 Delhi 79 : (1991) 70 CompCas 340
High Courts05 Oct 1987
Mohd. Usman and Another Vs Abdul Ghani
Delhi High Court · (1987) 2 ARBLR 152 : (1988) 35 DLT 10
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Delhi Rent Control Act, 1958 — Section 14, 39
High Courts05 Oct 1987
Saroop Chand Vs Anguri Devi
Delhi High Court · (1987) 33 DLT 272 : (1987) 13 DRJ 316 : (1987) RLR 609
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts25 Sept 1987
Pratap Chand Mehta Vs Krishna Devi Meuta
Delhi High Court · AIR 1988 Delhi 267 : (1987) ILR Delhi 210 : (1987) RLR 596
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts25 Sept 1987
Madhu Khanna Vs Union of India and Others
Delhi High Court · (1988) CriLJ 1324 : (1987) ILR Delhi 7
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 22(5)
High Courts25 Sept 1987
Khem Chand Khattar Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1988) 34 DLT 140
High Courts25 Sept 1987
Chander Bhan and Others Vs Pehlad and Others
Delhi High Court · AIR 1988 Delhi 177 : (1987) 33 DLT 363
High Courts25 Sept 1987
Sarabhai International Ltd. and another Vs Sara Exports International
Delhi High Court · AIR 1988 Delhi 134
High Courts25 Sept 1987
(Dr.) R.A. Darbari Vs Secretary, Govt. of India, Ministry of Health and Family Welfare and others
Delhi High Court · (1988) 1 LLJ 336
High Courts25 Sept 1987
Kaushlaya and others Vs The State
Delhi High Court · (1989) CriLJ 257 : (1987) 3 Crimes 747 : (1987) 33 DLT 254 : (1988) 1 RCR(Criminal) 475
High Courts25 Sept 1987
Smt. Madhu Khanna Vs Union of India and others
Delhi High Court · (1988) CriLJ 1324 : (1987) ILR Delhi 7
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 2, 3, 3(2), 5A
High Courts25 Sept 1987
A.E.P.C. Vs A.E.P.C. Employees'' Union (Regd)
Delhi High Court · (1989) 1 LLJ 117